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Lalit vs State Of Rajasthan (2026:Rj-Jd:800)
2026 Latest Caselaw 216 Raj

Citation : 2026 Latest Caselaw 216 Raj
Judgement Date : 8 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Lalit vs State Of Rajasthan (2026:Rj-Jd:800) on 8 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:800]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
   S.B. Criminal Miscellaneous Bail Application No. 15767/2025

Lalit S/o Indra Raj, Aged About 30 Years, Karigar Mohalla,
Gandhi Nagar, P.s. Abu Road Sahar, District Sirohi, Rajasthan
(Presently Lodged In Dist. Jail Sirohi)
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through Public Prosecutor
                                                                  ----Respondent


For Petitioner(s)          :     Mr. Dinesh Kumar Godara, Adv.
For Respondent(s)          :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

08/01/2026

izkFkhZ&vfHk;qDr dh vksj ls viuh fu;fer tekur gsrq ;g tekur izkFkZuk i= ch-,u-,l-,l- dh /kkjk 483 ds vUrxZr iqfyl Fkkuk&vkcwjksM 'kgj] ftyk fljksgh esa ntZ izFke lwpuk fjiksVZ la[;k&39@2025 vijk/k vUrxZr /kkjk 189¼4½] 126¼2½] 115¼2½] 118¼2½] 109¼1½] 333] 125,] 324¼5½ ch-,u-,l- esa is'k fd;k x;k gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDr us rdZ fn;k fd vfHk;qDr funksZ"k gS] izkFkhZ&vfHk;qDr dk iwoZorhZ dksbZ vkijkf/kd fjdkWMZ ugha gS] fnukad 10-02-2025 ls vfHkj{kk esa gS] vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxk] vr% izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA blds foijhr fo}ku yksd vfHk;kstd us vijk/k dh xaHkhjrk dks ns[krs gq, izkFkhZ&vfHk;qDr dk ;g tekur vkosnu [kkfjt fd;s tkus dk fuosnu fd;kA nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA

(Uploaded on 08/01/2026 at 04:47:53 PM)

[2026:RJ-JD:800] (2 of 2) [CRLMB-15767/2025]

izkFkhZ&vfHk;qDr ds fo#) ;g vkjksi gS fd mlus vU; lgvfHk;qDrx.k ds lkFk feydj vkgr xksfoan] fo".kq o #de.kh vkfn ds lkFk ekjihV dj tkuysok geyk dkfjr fd;k gS] ftlesa vkgr ds xaHkhj pksVsa vkbZa rFkk dqN fnuksa rd mUgsa vLirky esa HkrhZ jguk iM+kA izkFkhZ&vfHk;qDr dk iwoZorhZ dksbZ vkijkf/kd fjdkWMZ ugha gS] izkFkhZ&vfHk;qDr fnukad 10-02-2025 ls vfHkj{kk esa gSA vkgr xksfoan ds c;ku fopkj.k U;k;ky; ds le{k gks pqds gSa] 'ks"k fopkj.k esa le; yxus dh laHkkouk gSA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDr dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA ifj.kker% izkFkhZ&vfHk;qDr yfyr iq= bUnzkt dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mls cqyk;k tk,] mifLFkfr gsrq ,d yk[k :i;s dk cU/k&i= rFkk ipkl&ipkl gtkj :i;s dh nks lqn`< izfrHkwfr;ka izLrqr dj izekf.kr djkos rks gLrxr izdj.k esa mls tekur ij fjgk dj fn;k tk,A

(UMA SHANKER VYAS),J 181-Rakesh/-

(Uploaded on 08/01/2026 at 04:47:53 PM)

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