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Shree Krishna Gaushala Samiti vs Shri Sohan Ram Guru (2026:Rj-Jd:5640)
2026 Latest Caselaw 1296 Raj

Citation : 2026 Latest Caselaw 1296 Raj
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Shree Krishna Gaushala Samiti vs Shri Sohan Ram Guru (2026:Rj-Jd:5640) on 30 January, 2026

[2026:RJ-JD:5640]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                    S.B. Civil Writ Petition No. 5642/2025

1.       Shree Krishna Gaushala Samiti, Nimaj Sangawas Road,
         Nimaj Registered Society Through Secretary, Shri Shivraj
         Ekaliya S/o Shri Buddha Ram, R/o Nimaj, Tehsil Jaitaran,
         Pali.
2.       Shri Rajendra Solanki S/o Shri Chagnaram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali.
3.       Shri Narayan Lal Dubaliya S/o Shri Rajiram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali.
4.       Shri Shivram Ekaliya S/o Shri Buddha Ram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali.
5.       Shri Sohan Lal S/o Shri Manglaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali.
6.       Shri Rajendra Kuamr Gurjar S/o Shri Bhanwar Lal,
         Resident Of Nimaj, Tehsil Jaitaran, District Pali.
7.       Shri Nauratmal Mali S/o Shri Chagnaram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali.
8.       Shri Heera Lal S/o Shri Mangaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali.
                                                                    ----Petitioners
                                       Versus
1.       Shri Sohan Ram Guru S/o Shri Madhuram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
2.       Shri Sawal Singh S/o Shri Mukan Singh Rajpurohit,
         Resident Of Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
3.       Shri Munna Lal S/o Shri Babu Ram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
4.       Shri Nemichand S/o Shri Gepar Ram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
5.       Shri Banshi Lal S/o Shri Shiv Ram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
6.       Shri Ghewar Ram S/o Shri Dhagla Ram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
7.       Shri Khushwant S/o Shri Gopu Ram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
8.       Shri Yashwant Pathak S/o Shri Murlidhar Pathak, Resident


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         Of Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
9.       Shri Tulsiram Soni S/o Shri Mishrilal, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
10.      Shri Mohanlal Chandora S/o Shri Bhomaram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
11.      Shri Ghanshyam Suthar S/o Shri Pusaram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
12.      Shri Mahesh Kumar Nagla S/o Shri Lalchand, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
13.      Shri Jagdish Prasad Soni S/o Shri Manakchand, Resident
         Of Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
14.      Shri Mohan Lal S/o Shri Bachnaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
15.      Shri Bhagirath Mananiya S/o Shri Ratnaram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
16.      Shri Govindram Adaniya S/o Shri Dehiram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
17.      Shri Shrawan Kumar Jangid S/o Shri Lalchand, Resident
         Of Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
18.      Shri Dharmichand Kumawat S/o Shri Dhaglaram, Resident
         Of Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
19.      Shri Ramlal S/o Shri Cholaram Bawaliya, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
20.      Shri Kesharam S/o Shri Kunnaram Pipawat, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
21.      Shri Dhaglaram Pipawat S/o Shri Baluram, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
22.      Shri Jassa Ram S/o Shri Genaram Bakrecha, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
23.      Shri Anil Jain S/o Shri Hemraj, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
24.      Shri Bhakarram S/o Shri Pukhraj, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
25.      Deputy Registrar (Registration Officer), Address Office Of
         Cooperative Societies, Pali.
26.      Shri Mahendra S/o Shri Hapuram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.


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27.      Shri Ramesh S/o Shri Amraram, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
28.      Shri Parasmal S/o Shri Bheraram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
29.      Shri Raju Singh, Jodhpur Misthan Bhandar, Nimaj.
30.      Shri Ganpat Lal S/o Shri Sualal, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
31.      Shri Durgaram S/o Shri Bholaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
32.      Shri Dhagla Ram S/o Shri Bhanwar Lal, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
33.      Shri Dinesh S/o Shri Mahendra, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
34.      Shri Subhash S/o Shri Mangilal, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
35.      Shri Lalchand S/o Shri Gadhulal, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
36.      Shri Mohan Lal S/o Shri Tilok, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
37.      Shri Madanlal S/o Shri Laluram, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
38.      Shri Kewalram S/o Shri Gheesaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
39.      Shri Mohanlal S/o Shri Gokalram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
40.      Shri Motilal S/o Shri Rawatram, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
41.      Shri Omprakash S/o Shri Murli Maharaj, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
42.      Shri Badri Lal S/o Shri Babulal, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
43.      Shri Nathulal S/o Shri Bhanwarlal, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
44.      Shri Babulal S/o Shri Jawan, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
45.      Shri Ugraram S/o Shri Pokar, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.


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46.      Shri Bagdaram S/o Shri Bheraram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
47.      Shri Ghewarram S/o Shri Kanaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
48.      Shri Bastaram S/o Shri Bhanwarlal, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
49.      Shri Gyanchand S/o Shri Madanlal, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
50.      Shri Dharmaram S/o Shri Bheraram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
51.      Shri Champalal S/o Shri Gopuram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
52.      Shri Ganga Singh S/o Shri Mohan Singh, Resident Of
         Nimaj, Tehsil Jaitaran, District Pali, Rajasthan.
53.      Shri Kachraram S/o Shri Mangilal, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
54.      Shri Bhanwarlal S/o Shri Mangaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
55.      Shri Chandraram S/o Shri Ruparam, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
56.      Shri Sanjay S/o Shri Nandlal, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
57.      Shri Shyamlal S/o Shri Nathuram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
58.      Shri Manakchand S/o Shri Gokalram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
59.      Shri Nauratmal S/o Shri Hemaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
60.      Shri Jayram S/o Shri Chandraram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
61.      Shri Sunil Kumar S/o Shri Bachnaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
62.      Shri Ruparam S/o Shri Laburam, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
63.      Shri Kewalchand S/o Shri Mangaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
64.      Shri Devaram S/o Shri Tilok, Resident Of Nimaj, Tehsil


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         Jaitaran, District Pali, Rajasthan.
65.      Shri Ratan Prakash S/o Shri Navlaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
66.      Shri Mangaram S/o Shri Rawatram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
67.      Shri Heera Ram S/o Shri Kishnaram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
68.      Shri Ghewar Ram S/o Shri Naina Ram, Resident Of Nimaj,
         Tehsil Jaitaran, District Pali, Rajasthan.
69.      Shri Jogaram S/o Shri Punaram, Resident Of Nimaj, Tehsil
         Jaitaran, District Pali, Rajasthan.
                                                                 ----Respondents


For Petitioner(s)         :     Mr. Sunil Purohit.
For Respondent(s)         :     Mr. Vinit Sanadhya.



            HON'BLE MR. JUSTICE SANJEET PUROHIT

Order

30/01/2026

1. The present writ petition has been filed challenging the order

dated 01.02.2025, whereby the application preferred by the

petitioners-plaintiffs to put the affidavit filed on behalf of the

defendants in D-part was rejected by learned trial Court.

2. Learned counsel for the respondents fairly submits that the

prayer so made by the petitioners-plaintiffs was justified, hence,

the writ petition be allowed.

3. In view of the submissions made before this Court, the

impugned order dated 01.02.2025 passed by the Additional

District Judge, Jaitaran, District Pali in Civil Suit No.09/2012 is

quashed and set aside.

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4. The affidavit of defendants' witnesses Banshi Lal and Munna

Lal, are ordered to be kept in D-part, while granting liberty to the

defendants to file fresh affidavits.

5. Since the proceedings of the trial were stayed by this Court,

the fresh affidavits will be filed before Learned Trial Court on

10.02.2026.

6. Let the parties through counsel appear before the learned

Trial Court on 10.02.2026.

7. Since the suit has been pending since 2012, the learned trial

Court is expected to complete the trial as expeditiously as

possible.

8. Accordingly, the writ petition stands disposed of on the said

terms.

9. Stay petition and all other pending applications, if any, stand

disposed of.

(SANJEET PUROHIT),J 142-sumer/-

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