Ram Lal vs State Of Rajasthanq (2026:Rj-Jd:4698)
2026 Latest Caselaw 1203 Raj

Citation : 2026 Latest Caselaw 1203 Raj
Judgement Date : 27 January, 2026

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Rajasthan High Court - Jodhpur

Ram Lal vs State Of Rajasthanq (2026:Rj-Jd:4698) on 27 January, 2026

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2026:RJ-JD:4698]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                       S.B. Criminal Miscellaneous Bail Application No. 14101/2025

                                   Ram Lal S/o Bheru Singh, Aged About 63 Years, R/o Chhan Ka
                                   Khera, Pach Pahar District Jhalawar
                                                                                                        ----Petitioner
                                                                         Versus
                                   State of Rajasthan, through PP
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     None Present
                                   For Respondent(s)           :     Mr. Urja Ram Kalbi, PP



                                              HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/01/2026

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