Farukh Khan vs State Of Rajasthan (2026:Rj-Jd:4372)
2026 Latest Caselaw 1104 Raj

Citation : 2026 Latest Caselaw 1104 Raj
Judgement Date : 23 January, 2026

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Rajasthan High Court - Jodhpur

Farukh Khan vs State Of Rajasthan (2026:Rj-Jd:4372) on 23 January, 2026

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2026:RJ-JD:4372]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                      S.B. Criminal Miscellaneous Bail Application No. 14395/2025

                                   Farukh Khan S/o Jamal Khan, Aged About 30 Years, R/o Dharna,
                                   Police Station Siwana, District Balotra.
                                                                                                      ----Petitioner
                                                                       Versus
                                   State of Rajasthan, through PP
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Chakravarti Singh Rathore
                                   For Respondent(s)         :     Mr. Urja Ram Kalbi, PP



                                              HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

23/01/2026

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