Champalal vs State Of Rajasthan (2026:Rj-Jd:4160)
2026 Latest Caselaw 1073 Raj

Citation : 2026 Latest Caselaw 1073 Raj
Judgement Date : 22 January, 2026

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Rajasthan High Court - Jodhpur

Champalal vs State Of Rajasthan (2026:Rj-Jd:4160) on 22 January, 2026

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2026:RJ-JD:4160]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                        S.B. Criminal Miscellaneous Bail Application No. 13913/2025

                                   1.       Champalal S/o Posaram Ji, Aged About 23 Years, Resident
                                            Ofguda Balotan Tehsil Ahore, District - Jalore
                                   2.       Narpat Singh S/o Lun Singh, Aged About 43 Years,
                                            Resident Of Mailawas Tehsil Jalore, District - Jalore
                                                                                                       ----Petitioners
                                                                         Versus
                                   State of Rajasthan, through PP
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     None Present
                                   For Respondent(s)           :     Mr. Sameer Pareek, PP
                                                                     Mr. Achala Ram



                                              HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

22/01/2026

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