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Ramesh Kumar Upadhyay vs Mr. Bhanu Prakash Yeturu ...
2026 Latest Caselaw 2693 Raj

Citation : 2026 Latest Caselaw 2693 Raj
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ramesh Kumar Upadhyay vs Mr. Bhanu Prakash Yeturu ... on 18 February, 2026

Author: Rekha Borana
Bench: Rekha Borana
[2026:RJ-JD:8969]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
              S.B. Writ Contempt No. 866/2025

1.       Ramesh Kumar Upadhyay S/o Asuram Upadhyay, Aged
         About 42 Years, Resident Of R/o Brahman Mohalla,
         Bangla Nagar, Bikha Maharaj Ki Gali, Badariya Mata
         Mandir, Bikaner.
2.       Asrar Ahmed Khan S/o Niyamattulla Khan, Aged About 56
         Years, Resident Of Ward No.48, Subhash Pura, Bikaner.
3.       Bhimraj Panwar S/o Ram Jivan Kumar, Aged About 49
         Years, Resident Of Near Mohta Well, Behind Rampuriya
         College, Bikaner.
4.       Meenakshi Khatri D/o Om Prakash Khatri, Aged About 50
         Years, Resident Of Bajaj Sadan, Nandu Maharaj Wali Gali,
         Jassusar Gate, Bikaner.
5.       Kala Chand Ojha S/o Ganga Sagar Ojha, Aged About 48
         Years, Resident Of Near Raghunath Ji Mandir, Raghunath
         Sar Well, Bikaner.
6.       Vinod Kumar Purohit S/o Kishan Kumar Purohit, Aged
         About 43 Years, Resident Of Near Murlimanohar Mandir,
         Sale Ki Holi, Bikaner.
7.       Manoj Gahlot S/o Sohan Lal Gahlot, Aged About 37 Years,
         Resident Of Vivekanand Nagar Sarvodaya Basti, Bikaner.
8.       Basant Kumar Boda S/o Ganshyam Das Boada, Aged
         About 49 Years, Resident Of Khabedi Chhanganiyo Ki Gali,
         Bhattro Ka Chowk Bikaner.
9.       Supyar Kanwar W/o Shiv Dayal Singh, Aged About 48
         Years, Resident Of House No.2 X-Ray Street, Near Sale
         Tax Office, Bikaner.
10.      Abdul Gani Kharadi S/o Mohammed Sharif Kharadi, Aged
         About 51 Years, Resident Of Mohalla Ka Saban Near Meet
         Market, Bikaner.
11.      Jagdish Purohit S/o Bulaki Das Purohit, Aged About 40
         Years, Resident Of Hathiyo Wale Purohito Ki Gali,
         Hundharo Ka Chowk, Bikaner.
12.      Jitendra Devra S/o Vijay Devra, Aged About 35 Years,
         Resident Of Bidasar Bari Ke Bahar, Gangashahar Road,
         Bikaner.
13.      Ramdittamal Sokhal S/o Bhanwar Lal Sokhal, Aged About
         36 Years, Resident Of Jalwali, 1 - Mlkc Ganganagar,
         Rajasthan.
14.      Usha Suthar W/o Madan Lal Suthar, Aged About 45 Years,
         Resident Of Inside Vishwakarma Gate, Bikaner.
15.      Mukesh Kaler S/o Ramniwas Kaler, Aged About 51 Years,
         Resident Of Doomra Nawalgarh Sotwara, Jhunjhunu.
16.      Pankaj Gedhar S/o Radhakishan Ghedhar, Aged About 43
         Years, Resident Of C-40, Murlidhar Vyas Colony Bikaner.
17.      Amardeep Choudhary S/o Kishan Lal Choudhary, Aged


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         About 39 Years, Resident Of Near Bheiru Ji Mandir, Bagree
         Mohalla, Inside Goga Gate, Bikaner.
18.      Vijendra Singh S/o Ram Kumar, Aged About 38 Years,
         Resident Of Pani Ki Tanki Ke Pas Kasseru, Mukundgarh.
19.      Anand Ojha S/o Ballabh Ojha, Aged About 52 Years,
         Resident Of Nathaniyo Ki Saray, Fumbda Pat Ke Pas,
         Barah Guwad Chowk, Bikaner.
20.      Santosh Kiradoo W/o Mool Chand Kiradoo, Aged About 48
         Years, Resident Of Behind Ram Mandir Near Kalji Mandir,
         Vishwakarma Gate, Bikaner.
21.      Kishan Kumar Sharma S/o Nagar Mal Sharma, Aged
         About 47 Years, Resident Of Inside Dharam Nagar, Dwar
         Bikaner.
22.      Mahesh Lal Vyas S/o Premratan Vyas, Aged About 62
         Years, Resident Of Kikani Vyaso Ka Chowk, Bikaner.
23.      Ishwar Singh S/o Harlal Kaswan, Aged About 39 Years,
         Resident   Of   Mandruppura,    Malsisal, Jhunjhunu,
         Rajasthan.
24.      Md. Azruddin S/o Magroob Hussain, Aged About 37 Years,
         Resident Of 10 No.school Ke Pass, Vyapariyon Ka Mohalla,
         Bikaner.
25.      Shyam Sunder Joshi S/o Ganesh Lal Joshi, Aged About 53
         Years, Resident Of Sutharo Ki Guwad Inside Usta Basi,
         Bikaner.
26.      Shyam Sunder Sharma S/o Kalu Ram Sharma, Aged
         About 51 Years, Resident Of Near Kaliji Temple,
         Vishwakarma Gate, Bikaner.
27.      Madhu Bala Rajput W/o Basant Singh, Aged About 58
         Years, Resident Of Mundharo Ki Bagechi Ke Pas, Nathusar
         Gate, Bikaner.
28.      Sunil Pareek S/o Laxmi Narayan, Aged About 56 Years,
         Resident Of Inside Pabubari Naya Shahar Bikaner.
29.      Kamal Kishore Purohit S/o Jugal Kishore Purohit, Aged
         About 44 Years, Resident Of Behind Harolai Hanuman
         Temple, Outside Nathusar Gate, Bikaner.
30.      Hansraj Bhambhu S/o Sitaram Bhambhu, Aged About 34
         Years, Resident Of Ward No.1, Dhani Dewaji Wali,
         Shahpura, Jaipur.
31.      Ramesh Kumar S/o Mangla Ram, Aged About 45 Years,
         Resident Of Sanjerwala, Karamwala, Bikaner.
                                                                ----Petitioners
                                   Versus
1.       Mr.   Bhanu    Prakash Yeturu, Principal Secretary,
         Department Of Technical Education, Government Of
         Rajasthan, Jaipur.
2.       Mr. Akhil Ranjan Garg, Vice Chancellor, Bikaner Technical
         University, Karni Industrial Area, Pugal Road, Bikaner.

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                                   3.          Ms. Rachna Bhatia, Registrar, Bikaner Technical
                                               University, Karni Industrial Area, Pugal Road, Bikaner.
                                   4.          Dr. Parbant Singh Sandhu, Principal, University College Of
                                               Engineering And Technology, Bikaner Pugal Rd, Karni
                                               Industrial Area, Bikaner, Rajasthan.
                                   5.          State Of Rajasthan, Through Principal Secretary,
                                               Department Of Technical Education, Government Of
                                               Rajasthan, Jaipur.
                                                                                                      ----Respondents



                                   For Petitioner(s)           :     Ms. Vaishnav Nikita



                                                   HON'BLE MS. JUSTICE REKHA BORANA

Order

18/02/2026

1. Learned counsel appearing for the petitioners submits that

the order, disobedience whereof is alleged in the contempt petition

stands complied with.

2. In view of the submission made, this Court is not inclined to

proceed with the present contempt proceedings any further.

3. The contempt petition stands disposed of.

(REKHA BORANA),J 18-Mak/-

(Uploaded on 18/02/2026 at 01:46:56 PM)

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