Kesar Singh @ Karan Singh vs Narendra Singh (2026:Rj-Jd:8543) on 16 February, 2026

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      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 23555/2025

1.       Kesar Singh @ Karan Singh S/o Gordhan Singh, Aged
         About 69 Years, Resident Of Araniya (Neem Ka Bala),
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
2.       Shiv Singh @ Bhanwar Singh S/o Gordhan Singh, Aged
         About 58 Years, Resident Of Araniya (Neem Ka Bala),
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
                                                                 ----Petitioners
                                    Versus
1.       Narendra Singh S/o Hazari Singh, R/o Ghati, Tehsil
         Rawatbhata, District Chittorgarh, Rajasthan, Currently
         Residing At Kala Peepal Ki Dhani, Tehsil Rohat, District
         Pali, Rajasthan.
2.       Amarjeet    D/o       Colonel          Singh,     R/o   Ghati,   Tehsil
         Rawatbhata, District Chittorgarh, Rajasthan, Currently
         Residing At Kala Peepal Ki Dhani, Tehsil Rohat, District
         Pali, Rajasthan.
3.       Chhoti Devi W/o Narendra Singh, R/o Ghati, Tehsil
         Rawatbhata, District Chittorgarh, Rajasthan, Currently
         Residing At Kala Peepal Ki Dhani, Tehsil Rohat, District
         Pali, Rajasthan.
4.       Padma D/o Narendra Singh, R/o Ghati, Tehsil Rawatbhata,
         District Chittorgarh, Rajasthan, Currently Residing At Kala
         Peepal Ki Dhani, Tehsil Rohat, District Pali, Rajasthan.
5.       Priyanka Choudhary D/o Amar Singh, R/o Ghati Bhima,
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
6.       Bhanvar Bai W/o Govardhan Singh, R/o Jandoliya, Tehsil
         Begu, District Chittorgarh, Rajasthan.
7.       Pushpa Kunwar D/o Naresh Singh, R/o Rayati, Tehsil
         Begu, District Chittorgarh, Rajasthan.
8.       Narayan Singh S/o Sultan Singh, R/o Rayati, Tehsil Begu,
         District Chittorgarh, Rajasthan.
9.       Hari Singh S/o Sultan Singh, R/o Rayati, Tehsil Begu,
         District Chittorgarh, Rajasthan.
10.      Godavari W/o Bal Kishan Garg, R/o Begu, Tehsil Begu,
         District Chittorgarh, Rajasthan.
11.      Sita D/o Bal Kishan Garg, R/o Begu, Tehsil Begu, District
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         Chittorgarh, Rajasthan.
12.      Shyam Sunder S/o Bal Kishan Garg, R/o Begu, Tehsil
         Begu, District Chittorgarh, Rajasthan.
13.      Mangilal S/o Narayan Garg, (Respondent No. 14 Is
         Deceased). R/o Begu, Tehsil Begu, District Chittorgarh,
         Rajasthan.
14.      Nandlal S/o Lakhmichand Garg, R/o Begu, Tehsil Begu,
         District Chittorgarh, Rajasthan.
15.      Ramswaroop S/o Nathulal Ji Gaur, R/o Bhainsrodgarh,
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
16.      Kush Kumar S/o Nathulal Ji Gaur, R/o Bhainsrodgarh,
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
17.      Banwarilal S/o Nathulal Ji Gaur, R/o Bhainsrodgarh, Tehsil
         Rawatbhata, District Chittorgarh, Rajasthan.
18.      Ram Kanya D/o Nathulal Ji Gaur, R/o Bhainsrodgarh,
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
19.      Shiv Kanya D/o Nathulal Ji Gaur, R/o Bhainsrodgarh,
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
20.      Govardhan Singh D/o Devi                    Singh, (Deceased). R/o
         Araniya (Neem Ka Bala), Tehsil Rawatbhata, District
         Chittorgarh, Rajasthan.
21.      Dhankanwar, (Deceased). R/o Araniya (Neem Ka Bala),
         Tehsil Rawatbhata, District Chittorgarh, Rajasthan.
22.      Nathu Singh S/o Gopal Singh, R/o Gula Kheda, Tehsil
         Rawatbhata, District Chittorgarh, Rajasthan (Deceased).
23.      Kishan Singh S/o Bhur Singh, R/o Parlai Khurd, Tehsil
         Rawatbhata, Chittorgarh, Rajasthan.
24.      Asharam S/o Modaram, R/o Mahupura Tappa Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
25.      Prabhulal S/o Motilal, R/o Mahupura Tappa Singoli, Tehsil
         Jawad, District Neemuch (M.p.).
26.      Kamla Devi D/o Khemraj, R/o Dabi, Tehsil Rawatbhata,
         District Chittorgarh Rajasthan.
27.      Bhagwat Singh S/o Amar Singh, R/o                        Ghati, Tehsil
         Rawatbhata, District Chittorgarh Rajasthan. (Deceased)
28.      Gulam Jilani S/o Gulam Rabbani, R/o Ratangarh, Tehsil
         Singoli, District Neemuch (M.p.).
29.      Gulam Subhani S/o Gulam Rabbani, R/o Ratangarh, Tehsil
         Singoli, District Neemuch (M.p.).
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30.      Gulam Yazdani S/o Gulam Rabbani, R/o Ratangarh, Tehsil
         Singoli, District Neemuch (M.p.).
31.      Gulam Samdani S/o Gulam Rabbani, R/o Ratangarh,
         Tehsil Singoli, District Neemuch (M.p.).
32.      Rabiya Bi W/o Shahnawaz Khan, D/o Gulam Rabbani, R/o
         Ratangarh, Tehsil Singoli, District Neemuch, Currently
         Residing In Bela, Tehsil Sitamau, District Mandsaur
         (M.p.).
33.      Habiba Bi W/o Aslam Khan, D/o Gulam Rabbani, R/o
         Ratangarh,      Tehsil     Singoli,       District        Neemuch   (M.p.),
         Currently Residing In Beechor, Tehsil Begu, District
         Chittorgarh.
34.      Sajida Bi W/o Awaal Zaman Khan, D/o Gulam Rabbani, R/
         o Ratangarh, Tehsil Singoli, District Neemuch (M.p.),
         Currently Residing In Devaldi, Tehsil Arnod, District
         Pratapgarh.
35.      Aabeda Bi W/o Hamid Khan, D/o Gulam Rabbani, R/o
         Ratangarh,      Tehsil     Singoli,       District        Neemuch   (M.p.),
         Currently    Residing        In     Nandna,         Tehsil   And    District
         Pratapgarh.
36.      Safiya W/o Gulam Rabbani, R/o Ratangarh, Tehsil Singoli,
         District Neemuch (M.p.)
37.      Gulam Nabi Khan S/o Banne Khan, R/o Ratangarh, Tehsil
         Singoli, District Neemuch (M.p.).
38.      Asgar S/o Gulam Haider, R/o Ratangarh, Tehsil Singoli,
         District Neemuch (M.p.).
39.      Sewer S/o Gulam Haider, R/o Ratangarh, Tehsil Singoli,
         District Neemuch (M.p.).
40.      Rani D/o Gulam Haider, R/o Ratangarh, Tehsil Singoli,
         District Neemuch (M.p.).
41.      Smt. Razia Begum W/o Gulam Haider, R/o Ratangarh,
         Tehsil Singoli, District Neemuch (M.p.).
42.      Hiralal S/o Bheemraj Dhakad, R/o Jhantla Tappa, Tehsil
         Singoli, District Neemuch (M.p.).
43.      Radheshyam S/o Bhairulal Dhakad, R/o Jhantla Tappa,
         Tehsil Singoli, District Neemuch (M.p.).
44.      Manoharlal S/o Kalyanmal Agrawal, R/o Mahesh Nagar,
         Tehsil And District Chittorgarh, Rajasthan.
45.      Jinesh S/o Manoharlal Agrawal, R/o Mahesh Nagar, Tehsil
         And District Chittorgarh, Rajasthan.
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46.      Disha D/o Manoharlal Agrawal, R/o Mahesh Nagar, Tehsil
         And District Chittorgarh, Rajasthan.
47.      Richa D/o Manoharlal Agrawal, R/o Mahesh Nagar, Tehsil
         And District Chittorgarh, Rajasthan.
48.      Shambulal S/o Kashiram Dhakad, R/o Kawaria Tappa,
         Singoli, Tehsil Jawad, Neemuch (M.p.).
49.      Kishanlal S/o Uda Dhakad, R/o Kawaria Tappa, Singoli,
         Tehsil Jawad, Neemuch (M.p.).
50.      Mangilal S/o Choga Dhakad, R/o Kawaria Tappa, Singoli,
         Tehsil Jawad, Neemuch (M.p.).
51.      Roopa D/o Chanda Dhakad, R/o Kawaria Tappa, Singoli,
         Tehsil Jawad, Neemuch (M.p.).
52.      Shantilal S/o Hajari Ji Dhakad, R/o Kachhala, Tehsil Begu,
         District Chittorgarh, Rajasthan.
53.      Shobhalal S/o Hajari Ji Dhakad, R/o Kachhala, Tehsil
         Begu, District Chittorgarh, Rajasthan.
54.      Udaylal S/o Hajari Ji Dhakad, R/o Kachhala, Tehsil Begu,
         District Chittorgarh, Rajasthan.
55.      Shambhulal S/o Bhanwarlal Dhakad, R/o Kachhala, Tehsil
         Begu, District Chittorgarh, Rajasthan.
56.      Pyarchand S/o Bhanwarlal Dhakad, R/o Kachhala, Tehsil
         Begu, District Chittorgarh, Rajasthan.
57.      Baluram S/o Bhanwarlal Dhakad, R/o Kachhala, Tehsil
         Begu, District Chittorgarh, Rajasthan.
58.      Kanhaiyalal S/o Bhanwarlal Dhakad, R/o Kachhala, Tehsil
         Begu, District Chittorgarh, Rajasthan.
59.      Madanlal S/o Bhanwarlal Dhakad, R/o Kachhala, Tehsil
         Begu, District Chittorgarh, Rajasthan.
60.      Jeetmal S/o Hajari Dhakad, R/o Saloda Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
61.      Radheshyam S/o Hiralal Dhakad, R/o Saloda Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
62.      Khemraj     S/o       Lakhmichand             Dhakad,       R/o     Umar
         (Ratangarh), Tehsil Jawad, District Neemuch (M.p.).
63.      Ramchandra      S/o      Lakhmichand            Dhakad,      R/o    Umar
         (Ratangarh), Tehsil Jawad, District Neemuch (M.p.).
64.      Navalram S/o Miyachand Dhakad, R/o Mahupura Tappa,
         Singoli,   Tehsil      Jawad,          District         Neemuch    (M.p.)
         (Deceased).
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65.      Devilal S/o Kalu Dhakad, R/o Jhantla Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
66.      Kuka S/o Kalu Dhakad, R/o Jhantla Tappa, Singoli, Tehsil
         Jawad, District Neemuch (M.p.).
67.      Gheesalal S/o Moda Dhakad, R/o Jhantla Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
68.      Mangilal S/o Moti Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
69.      Shantilal S/o Mangilal Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
70.      Ramchandra S/o Mangilal Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
71.      Kashiram   S/o    Moda       Dhakad,        R/o        Mahupura   Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
72.      Bhanwarlal S/o Megha Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
73.      Suresh S/o Khema Dhakad, R/o Jhantla Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
74.      Bhavaniram S/o Khema Dhakad, R/o Jhantla Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
75.      Choga S/o Nanda Dhakad, R/o Jhantla Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
76.      Kana S/o Moti Dhakad, R/o Mahupura Tappa, Jawad,
         District Neemuch (M.p.).
77.      Hiralal S/o Miyachand Dhakad, R/o Mahupura Tappa,
         Jawad, District Neemuch (M.p.).
78.      Bhuvana S/o Bagiram Dhakad, R/o Mahupura Tappa,
         Jawad, District Neemuch (M.p.).
79.      Ghisa S/o Motilal Dhakad, R/o Jatpura, Tehsil Jawad,
         District Neemuch (M.p.).
80.      Dola S/o Ukar Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
81.      Pappu S/o Ghisa Dhakad, R/o Jhantla Tappa, Singoli,
         Jawad, District Neemuch (M.p.)
82.      Madanlal S/o Premchand Dhakad, R/o Jhantla Tappa,
         Singoli, Jawad, District Neemuch (M.p.)
83.      Asharam S/o Moda Dhakad, R/o Mahapura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
84.      Omkarlal S/o Prabhulal Dhakad, R/o Jhantla Tappa,
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         Singoli, Tehsil Jawad, District Neemuch (M.p.).
85.      Chunnilal S/o Hariram Dhakad, R/o Mahpura Tappa
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
86.      Banshilal S/o Devilal Dhakad, R/o Mahpura Tappa Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
87.      Rameshchandra S/o Chunnilal Dhakad, R/o Mahpura
         Tappa Singoli, Tehsil Jawad, District Neemuch (M.p.).
88.      Gorilal S/o Kana Dhakad, R/o Mahpura Tappa Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
89.      Badarilal S/o Kashiram Dhakad, R/o Mahpura Tappa
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
90.      Chhitar S/o Doula Dhakad, R/o Mahpura Tappa Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
91.      Mangilal S/o Barda Dhakad, R/o Jhantla Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.).
92.      Hiralal S/o Miyachand Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.)
93.      Ramnarayan S/o Panna Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.)
94.      Hiralal S/o Tarachand Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.)
95.      Asharam S/o Moda Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.)
96.      Kashiram S/o Daulatrama Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.)
97.      Deva S/o Narayan Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.)
98.      Jagannath S/o Oankar Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.)
99.      Kana S/o Jaychand Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.)
100.     Nanda S/o Moti Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.)
101.     Devilal S/o Moda Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.)
102.     Khema S/o Seva Dhakad, R/o Mahupura Tappa, Singoli,
         Tehsil Jawad, District Neemuch (M.p.)
103.     Ghisa S/o Moda Dhakad, R/o Jatpura, Tehsil Jawad,
         District Neemuch (M.p.).
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104.     Kashiram S/o Dunga Dhakad, R/o Mahupura Tappa,
         Singoli, Tehsil Jawad, District Neemuch (M.p.).
105.     Prakash Jakhad S/o Dayaram Jakhad, R/o Jakharo Ki
         Dhani, Tehsil And District Jodhpur, Rajasthan.
106.     Dayaram S/o Nohararama Jakhad, R/o Jakharo Ki Dhani,
         Tehsil And District Jodhpur, Rajasthan.
107.     Chatru Devi W/o Dayaram Jakhad, R/o Jakharo Ki Dhani,
         Tehsil And District Jodhpur, Rajasthan.
108.     Dhuri Devi W/o Badharam Jakhad, R/o Dhaadhaniyo Ki
         Dhani, Tehsil Balesar, District Jodhpur.
109.     Shantilal S/o Kajod, R/o Meghpura Chauhan, Tehsil
         Singoli, District Neemuch (M.p.).
110.     Govindram S/o Khaniaram Dhakad, R/o Raiya, Tehsil
         Begu, District Chittorgarh.
111.     Ramkishan S/o Ramcharan Kashyap, R/o Arned, Currently
         Residing At 6-A, Tughlakabad, Aiims New Delhi, Currently
         Residing At Ghati, Tehsil Rawatbhata, District Chittorgarh.
112.     State      Of   Rajasthan,        Through        The        District   Collector,
         Chittorgarh, Rajasthan.
113.     State Of Rajasthan, Through The Tehsildar, Rawatbhata,
         District Chittorgarh, Rajasthan.
114.     State Of Rajasthan, Through The Tehsildar, Begu, District
         Chittorgarh, Rajasthan.
                                                                       ----Respondents


 For Petitioner(s)              :    Mr. Mrigraj Singh
 For Respondent(s)              :    Mr. Ramnivas Choudhary
                                     Mr. Bhanwar Lal Dudy


            HON'BLE MR. JUSTICE SANJEET PUROHIT

Order

16/02/2026

1. The present writ petition is filed challenging the orders dated

20.08.2024 & 20.08.2025 passed by learned Board of Revenue in

appeal decree No. TA/5085/24/Chittorgarh, whereby the learned

Board of Revenue has ordered to maintain status quo with regard

to the land as mentioned in the original plaint.

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2. Learned counsel for the petitioner submits that the appeal in

question has been filed by respondent Nos. 1 to 5 only to the

extent of their share which is mentioned herein below:

 Sr. No.        Khasra No.                      Rakba                       Present
                                                                           Khatedar
     1.             41                          6.6400                    Shobhalal &
                                                                           Laluram
     2.              5                          1.0100                      Padma
                                                                          Choudhary
                                                                        Narendra Singh
                                                                           (Previous
                                                                          Khatedar)
     3.             77/5                        0.8700                       Padma
                                                                           Choudhary
     4.              9                          4.9000                  Choti Devi W/o.
                                                                        Narendra Singh
     5.           81/41                         5.9300                  Choti Devi W/o.
                                                                        Narendra Singh

3. However, the learned Board of Revenue has passed the order

with regard to entire 69 khasras which were not the subject

matter of the pending appeal. Learned counsel for the

respondents have failed to dispute the said factual position that

the appeal in question was filed only to the extent of the khasras

mentioned above.

4. In view of the submissions made at bar, this Court finds the

submissions of the learned counsel for the petitioners to be

justified and the orders passed by learned Board of Revenue dated

20.08.2024 & 20.08.2025 cannot be allowed to operate with

regard to the entire land which was not the subject matter of the

appeal. Therefore, the present petition is partly allowed.