State And Ors vs Krishan Singh And Anr. ...
2026 Latest Caselaw 1934 Raj

Citation : 2026 Latest Caselaw 1934 Raj
Judgement Date : 7 February, 2026

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Rajasthan High Court - Jodhpur

State And Ors vs Krishan Singh And Anr. ... on 7 February, 2026

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                   [2026:RJ-JD:6934-DB]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                      D.B. Spl. Appl. Writ No. 220/2008

                                   State And Ors.
                                                                                                        ----Appellant
                                                                         Versus
                                   Krishan Singh And Anr.
                                                                                                      ----Respondent


                                   For Appellant(s)            :     Mr. Kuldeep Singh Solanki for
                                                                     Mr. I.R. Choudhary, AAG
                                                                     Mr. Harshwardhan Singh for
                                                                     Mr. Mahaveer Bishnoi, AAG
                                   For Respondent(s)           :



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SANDEEP SHAH

Order

07/02/2026

1. In pursuance of the order-sheet dated 02.04.2008, learned

counsel for the State submits that the SLP No.22446/2007 "State

of Rajasthan v. Kishore Kumar" has been dismissed by the Hon'ble

Supreme Court, thus, the present appeal also be dismissed.

2. Accordingly, the present appeal is dismissed.

(SANDEEP SHAH),J (DR.PUSHPENDRA SINGH BHATI),J 2-Love/-

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