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Ashok Kumar vs State Of Rajasthan (2026:Rj-Jd:20530)
2026 Latest Caselaw 7098 Raj

Citation : 2026 Latest Caselaw 7098 Raj
Judgement Date : 30 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ashok Kumar vs State Of Rajasthan (2026:Rj-Jd:20530) on 30 April, 2026

[2026:RJ-JD:20530]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
        S.B. Criminal Miscellaneous (Petition) No. 2706/2026

Ashok Kumar, Aged About 52 Years, Saraswati Temple Priest,
Resident Of Bangar College Campus 52, Sundar Nagar District
Pali,
                                                                   ----Petitioner
                                      Versus
1.       State Of Rajasthan, Through Pp
2.       Superintendent Of Police, Monika Sain, Pali
3.       Inquiry Officer Zoraram Transport Nagar, Pali
4.       Vidyasagar (Swayambhu Pandit) S/o Unknown, Aged
         About 70 Years, Librarian Of Bangad Law College,
         Resident Of Bhairu Ghat, Police Station Transport Nagar,
         Pali
5.       Satyanarayan S/o Unknown, Aged About 65 Years, Sbi
         Retired Officer, Resident Of Chunginaka, Sundar Nagar
         Police Station, Transport Nagar, Pali
6.       Madhu W/o Satyanarayan, Aged About 62 Years, Resident
         Of Chunginaka, Sundar Nagar Police Station, Transport
         Nagar, Pali
7.       Vidyabai Nagar W/o Misri Lal Sahu, Aged About 65 Years,
         Resident Of Jcb Wali Gali, Police Station Transport Nagar,
         Pali
8.       Sangeeta, Resident Of Sundar Nagar, Police Station
         Transport Nagar, Pali
9.       Vishal, Aged About 30 Years, Resident Of Sundar Nagar,
         Police Station Transport Nagar, Pali,
10.      Bhanwar Lal, Aged About 60 Years, Retired Teacher
         Resident Of Indra Colony, Police Station Transport Nagar,
         Pali
11.      Neetu W/o Partwari, Aged About 36 Years, Resident Of
         Sundar Nagar, Police Station Transport Nagar, Pali
12.      Kisturchand Prajapat S/o Unknown, Aged About 62 Years,
         Resident Of Sundar Nagar, Police Station Transport Nagar,
         Pali
13.      Babuji Punjabi S/o Unknown, Aged About 49 Years,
         Resident Of Sundar Nagar, Police Station Transport Nagar,
         Pali

                        (Uploaded on 01/05/2026 at 02:10:27 PM)
                       (Downloaded on 02/05/2026 at 02:17:45 AM)
                                    [2026:RJ-JD:20530]                   (2 of 2)                     [CRLMP-2706/2026]


                                   14.      Ashok S/o Unknwon, Aged About 40 Years, Resident Of
                                            Sundar Nagar, Police Station Transport Nagar, Pali
                                                                                                    ----Respondents


                                   For Petitioner(s)          :    Mr. Ashok Kumar, present in person
                                   For Respondent(s)          :    Ms. Sonu Manawat, PP



                                         HON'BLE MR. JUSTICE BALJINDER SINGH SANDHU

Order

30/04/2026

The petitioner is present in person. He submits that he had

filed a detailed representation before the Superintendent of Police

regarding threat perception to him and also for registration of FIR.

The same prayer is made before this Hon'ble Court for giving him

security.

In view of the above, this Court is inclined to interfere in the

present case.

The SP, Pali is directed to consider the representation and

complaint filed by the petitioner in accordance with law.

Accordingly, the present criminal misc. petition is disposed

of.

However, the petitioner would be at liberty to raise all his

contentions before the competent Court, if occasion so arises.

(BALJINDER SINGH SANDHU),J 3-hanuman/-

(Uploaded on 01/05/2026 at 02:10:27 PM)

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