[Cites 1, Cited by 0]
Rajasthan High Court - Jodhpur
Urn: Cfa / 54U / 2026Samast Panch Kom ... vs Faiyaz Hussain (2026:Rj-Jd:20458) on 29 April, 2026
Author: Rekha Borana
Bench: Rekha Borana
[2026:RJ-JD:20458]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil First Appeal No. 26/2026
Samast Panch Kom Silawatan Committee, Silawat Wadi Udaipur.
Through Its Legal Officer, Khalil Mohammed S/o Late Abdul
Karim, 72 Years R/o Pannadhay Marg, Near Hotel Rajdarshan
Silawatwadi, Udaipur.
----Appellant
Versus
1. Fayyaz Hussain S/o Late Shri Hajinoor Mohammed, R/o
House No.18 Ratakhet 80 Feet Road Amarnagar Udaipur.
2. Amir Mohammed @ Badshah S/o Late Shri Allabaksh, R/o
H.no 16 Road 03 Near Upper Ki Masjid Silawatwadi,
Udaipur
3. Shri Mohammed Rijwan S/o Shri Amir Mohammed, R/o
H.no. 16 Road No 03 Near Upper Ki Masjid Silawatwadi,
Udaipur (Raj)
4. Shri Jamiluddin S/o Mohammed Bux, R/o H.no. 16 Road
No 03 Near Upper Ki Masjid Silawatwadi, Udaipur (Raj)
5. Shri Khalil Mohammed S/o Shri Mohammed Bux, R/o
Silawatwadi, Udaipur (Raj)
6. Mohammed Harun S/o Shri Abdul Karim, R/o Silawatwadi,
Udaipur (Raj)
7. Ayaz Mohammed S/o Shri Shafi Mohammed,
R/onalbandon Ki Gawadi Silawatwadi, Udaipur (Raj)
8. Shri Iqbal Mohammed S/o Khudabaksh Ji, R/o Opp
Ayurvedic Hospital Hathipole, Udaipur
9. Akhtar Husen S/o Shri Liyakat Husen, R/o Silawatwadi,
Udaipur (Raj)
10. Shri Manjur Husen S/o Shri Noor Mohammed Ji, R/o
Silawatwadi, Udaipur (Raj)
11. Arif Husen S/o Shafi Mohammed, R/o Silawatwadi,
Udaipur (Raj)
12. Mohd Husen S/o Shri Haji Noor Mohammed, R/o
Silawatwadi, Udaipur (Raj)
13. Fayyaz Husen S/o Amiruddin Rangrej, R/o Chhile Ki
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Masjid, Near Telioyon Ki Mata Ka Mandir Bada Bazar,
Udaipur
14. Vafati Bai W/o Shri Khuda Bux, R/o Chhile Ki Masjid, Near
Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
15. Shri Raseed Bhai S/o Shri Ismail, R/o Chhile Ki Masjid,
Near Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
16. Tanveer Sheikh S/o Shri Mohammed Ibrahim, R/o Chhile
Ki Masjid, Near Telioyon Ki Mata Ka Mandir Bada Bazar,
Udaipur
17. Kishan Lal S/o Shri Kanhaiyalal, R/o Chhile Ki Masjid,
Near Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
18. Pramila Porwal S/o Shri Ajay Porwal, R/o Chhile Ki Masjid,
Near Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
19. Shri Mohd Salim S/o Shri Fakir Mohammed, R/o Chhile Ki
Masjid, Near Telioyon Ki Mata Ka Mandir Bada Bazar,
Udaipur
20. Rasid Mohammed Bhai Rajkamal Band Dukan, (Cabin)
R/o Chhile Ki Masjid, Near Telioyon Ki Mata Ka Mandir
Bada Bazar, Udaipur.
21. Kanhaiya Lal S/o Pana Lal, R/o Chhile Ki Masjid, Near
Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
22. Shri Chandrasekhar S/o Ramchandra Soni, R/o Chhile Ki
Masjid, Near Telioyon Ki Mata Ka Mandir Bada Bazar,
Udaipur.
23. Ali Mohammed S/o Shri Ali Hussain, R/o Chhile Ki Masjid,
Near Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur.
24. Om Prakash S/o Shri Shantilal, R/o Chhile Ki Masjid, Near
Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
25. Sajjad Husen S/o Shri Ismail, R/o Chhile Ki Masjid, Near
Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
26. Pushpa W/o Not Known, Tenant R/o Chhile Ki Masjid,
Near Telioyon Ki Mata Ka Mandir Bada Bazar, Udaipur
27. Shri Usman Bhai S/o Shri Rehman Khan, R/o Chhile Ki
Masjid, Near Telioyon Ki Mata Ka Mandir Bada Bazar,
Udaipur
28. Shekhar Kumar S/o Shri Laxmi Lal Jain, R/o Chhile Ki
Masjid, Near Telioyon Ki Mata Ka Mandir Bada Bazar,
Udaipur
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29. Shri Seffudin S/o Shri Akbar Ali Khan, R/o Panchayati
Masjid Hathipole , Udaipur
30. Abbas Ali S/o Shri Akbar Ali, R/o Panchayati Masjid
Hathipole , Udaipur
31. Seffuadin S/o Shri Mohammed Hussen, R/o Panchayati
Masjid Hathipole , Udaipur
32. Nazar Ali S/o Shri Gulab Ji, R/o Panchayati Masjid
Hathipole , Udaipur
33. Mohammed Husen S/o Shri Gulab Ji, R/o Panchayati
Masjid Hathipole, Udaipur
34. Akbar Ali S/o Shri Ali Mohammed, R/o Panchayati Masjid
Hathipole , Udaipur
35. Shri Fakhruddin S/o Shri Ali Mohammeed, R/o Panchayati
Masjid Hathipole , Udaipur
36. Anis S/o Shri Abbas Ali, R/o Panchayati Masjid Hathipole,
Udaipur
37. Azgar Ali S/o Shri Amir Mohammed, R/o Panchayati
Masjid Hathipole , Udaipur
38. Moinuddin S/o Shri Abdul Khan, R/o Panchayati Masjid
Hathipole , Udaipur
39. Sanshuddin S/o Shri Rahim Bux, R/o Panchayati Masjid
Hathipole , Udaipur
40. Mohammed Yusuf S/o Shri Ahmed, R/o Panchayati Masjid
Hathipole , Udaipur
41. Roshan Beg S/o Hazi Beg, R/o Panchayati Masjid
Hathipole , Udaipur
42. Shri Mohammed Khalil Sheikh S/o Shri Amir Mohammed,
R/o Panchayati Masjid Hathipole , Udaipur
43. Mariyam Bai W/o Shri Noor Mohammed, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
44. Mohmad Nadim S/o Nasir Mohammed, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
45. Imdad Husen S/o Noor Mohammed, R/o Beech Ki Masjid,
Pannadhyay Marg, Hathipole, Udaipur
46. Mohammed Yasin S/o Shri Abdul Rauf, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
47. Khalid Husen S/o Shri Mohammed Husen, R/o Beech Ki
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Masjid, Pannadhyay Marg, Hathipole, Udaipur
48. Rashid Bhai Bandook Wale S/o Shri Nasir Mohammed, R/o
Beech Ki Masjid, Pannadhyay Marg, Hathipole, Udaipur
49. Yakub Bhai S/o Not Known, Gotan Wala Kapde Wale R/o
Beech Ki Masjid, Pannadhyay Marg, Hathipole, Udaipur
50. Shri Abdul Wahid S/o Shri Julfikar Ahmed, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
51. Abeda Begum W/o Shri Mobin Ahmed, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
52. Ikramuddin S/o Fakir Mohammed, R/o Beech Ki Masjid,
Pannadhyay Marg, Hathipole, Udaipur
53. Munir Khan S/o Mohammed Khan, R/o Beech Ki Masjid,
Pannadhyay Marg, Hathipole, Udaipur
54. Yusuf Rangrej Ahmed Husen S/o Ali Mohammed, R/o
Beech Ki Masjid, Pannadhyay Marg, Hathipole, Udaipur
55. Mohammed Ayub S/o Shri Aamer Mohd, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
56. Said Mohammed S/o Abdul Wahid, R/o Beech Ki Masjid,
Pannadhyay Marg, Hathipole, Udaipur
57. Shabnam D/o Shri Shafi Mohammed Palwan, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
58. Abdul Ajij Ansari S/o Shri Abdul Rehman, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
59. Mohmad Ashraf S/o Manjue Husen, R/o Beech Ki Masjid,
Pannadhyay Marg, Hathipole, Udaipur
60. Rafiq Mohammed S/o Abrar Mohammed, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
61. Mohmad Hussain S/o Shri Kadar Bux, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
62. Mustaq Hussain S/o Shri Mohd Hussain, R/o Beech Ki
Masjid, Pannadhyay Marg, Hathipole, Udaipur
63. Akhter Nisha W/o Shri Bashir Mohd.(Noor Machi Wala), R/
o Beech Ki Masjid, Pannadhyay Marg, Hathipole, Udaipur
64. Gulam Mohamad S/o Not Known, R/o Beech Ki Masjid,
Pannadhyay Marg, Hathipole, Udaipur
----Respondents
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For Appellant(s) : Mr. Tribhuwan Gupta
For Respondent(s) : Mr. Chirag Mathur for
Mr. Akshat Verma
HON'BLE MS. JUSTICE REKHA BORANA
Order
29/04/2026
1. The present regular first appeal has been filed aggrieved of
judgment & decree dated 28.08.2025 passed by Additional District
Judge No.2, Udaipur in Civil Original Suit No.284/2014.
2. Vide the impugned judgment & decree, the learned Trial
Court proceeded on to dismiss the suit for cancellation of
document, declaration and permanent injunction as filed on behalf
of the plaintiff while holding that the plaintiff had no locus standi
to prefer the said suit.
3. The suit in question was filed by plaintiff Samast Panch Kom
Silawatan Committee with an averment that the defendants
constituted an illegal ad-hoc Committee and have started
receiving rent from the tenants of plaintiff Society, without any
authority. A prayer therefore, to cancel document dated
01.02.2009, vide which the ad-hoc Committee was constituted
and further for permanent injunction, was made.
4. Vide order dated 11.12.2012, while allowing application
under Order 40 r/w Section 151, CPC as filed on behalf of the
plaintiff, the learned Trial Court appointed Advocate Kamar
Hussain as the Receiver qua the property in question. Admittedly,
the said Receiver is functioning till date.
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5. At the very inception, both the Counsel for the appellant as
well as the respondents submitted that to give a quietus to the
litigation, all the parties are ready and willing to get the fresh
election conducted. It has been consented to that till the fresh
election is conducted and duly elected body is constituted, the
Receiver, as appointed by the learned Trial Court be permitted to
continue.
6. On the above submission been made, the Court directed
both the Counsels to furnish names of proposed Members of the
Committee. Counsel for the appellant furnished the name of nine
persons whereas Counsel for the respondents submitted that any
of the respondents from Respondent Nos. 1 to 12 be appointed.
7. In view of the overall facts and joint submission as made,
this Court deems it proper to constitute a Committee comprising
of the following Members:
(i) Mr. Khalil Mohammed S/o Late Shri Abdul Kareem R/o 72
Years R/o Pannadhay Marg, Near Hotel Rajdarshan
Silawatwadi, Udaipur
(ii) Mohammed Shadab S/o Mohammed Mohsin, R/o Silawat
Wadi Near Mosque. Current Address: Ambavgarh Opposite
Hotel Natural, Tehsil Girwa, District Udaipur.
(iii) Mohammed Shabbir S/o Shri Mohammed Akbar R/o
H.No. 388, Road No.3, Magri School Garib Nawaz Colony
Mulla Talai, Tehsil Girwa, District Udaipur.
(iv) Fayyaz Hussain S/o Late Shri Hajinoor Mohammed, R/o
House No.18 Ratakhet 80 Feet Road Amarnagar Udaipur.
(v) Mohammed Rijwan S/o Shri Amir Mohammed, R/o H.no.
16 Road No 03 Near Upper Ki Masjid Silawatwadi, Udaipur.
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8. The above Committee shall be under an obligation to initiate
the fresh election process within a period of two weeks from the
date of receipt of copy of the present order.
9. The Committee shall conduct the election strictly in
accordance with law and the Rules/Guidelines governing the
plaintiff Committee.
10. Till the election is conducted, result is declared and the
newly elected body takes the charge, the Receiver appointed by
the learned Trial Court vide order dated 11.12.2012 shall continue
to act in accordance with the said order/law. The Receiver shall be
under an obligation to hand over the complete charge to the newly
elected body as soon as it takes charge.
11. The present first appeal is hence, disposed of.
12. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J
180-KashishS/-
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