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Puran Singh vs State Of Rajasthan (2026:Rj-Jd:17546)
2026 Latest Caselaw 5982 Raj

Citation : 2026 Latest Caselaw 5982 Raj
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Puran Singh vs State Of Rajasthan (2026:Rj-Jd:17546) on 16 April, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:17546]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 15365/2025

 Puran Singh S/o Shri Chitar Singh, Aged About 33 Years,
 Resident Of Sonigro Ka Kheda, Police Station Badi Sadri, District
 Chittorgarh.
 (At Present Lodged In Distt. Jail Chittorgarh)
                                                                      ----Petitioner
                                       Versus
 State Of Rajasthan, Pp
                                                                    ----Respondent


For Petitioner(s)            :     Mr. Bhawani Singh
For Respondent(s)            :     Mr. Prem Singh Panwar, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

16/04/2026 1- izkFkhZ@vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk iqfyl Fkkuk cM+hlknM+h] ftyk fpÙkkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k 198@2025] vijk/k vUrxZr /kkjk 115¼2½] 126¼2½] 103¼1½] 3¼5½] 311] 49 Hkkjrh; U;k; lafgrk ds ekeys esa izLrqr gqvk gSA 2- eSaus cgl tekur vkosnu i= ij lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA 3- izkFkhZ@vfHk;qDr ds fo}ku vf/koDrk dh vksj ls ;g rdZ fn;k x;k fd bl ekeys esa dsoy dqYgkM+h dh pksVs ekjus dk vkjksi Hkaojyky ij gSA izkFkhZ@vfHk;qDr }kjk yV~B dh pksV ekjus dk vkjksi gS vkSj dqYgkM+h dh pksV ls e`R;q gksuk Li"V gSA izkFkhZ@vfHk;qDr dk ekeyk lg&vfHk;qDr Hkaojyky ls fHkUu gSA vU; lg&vfHk;qDr ykyqjke dh tekur bl U;k;ky; ds vkns'k fnukad 20-09-2025 ds }kjk yh tk pqdh gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% bl vk/kkj ij izkFkhZ@vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA 4- blds foijhr fo}ku yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr dk tekur izkFkZuk i= [kkfjt fd, tkus dk fuosnu fd;kA

(Uploaded on 16/04/2026 at 01:26:46 PM)

[2026:RJ-JD:17546] (2 of 2) [CRLMB-15365/2025]

5- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA bl ekeys esa izFke lwpuk fjiksVZ o p'enhn lk{khx.k fodkl o fny[kq'k ds /kkjk 180 Hkkjrh; ukxfjd lqj{kk lafgrk ds c;kuksa dk voyksdu fd;k x;k] ftlesa Li"V :i ls bl ekeys esa iqj.kflag }kjk eksVjlkbZfdy pykuk o ihNs Hkaojyky dk cSBk gksuk vkSj iqj.kflag }kjk eksVjlkbZfdy vkMh yxkdj jksd nsuk] rRi'pkr~ Hkaojyky }kjk dqYgkM+h ls ekjihV djuk o iqj.kflag }kjk yV~B ls ekjihV djuk o ,d yV~B VwV tkus ij nwljs yV~B ls ekjihV djus ds vkjksi yxk, x, gSaA 6- ,slh voLFkk esa bl LVst ij izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd, fcuk izkFkhZ@vfHk;qDr dks p'enhn lk{khx.k fodkl o fny[kq'k ds c;ku ls iwoZ tekur dk ykHk fn;k tkuk fof/klEer izrhr ugha gksrk gSA 7- ifj.kker% izkFkhZ@vfHk;qDr dh vksj ls izLrqr izkFkZuk i= varxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk [kkfjt fd;k tkrk gSA

(YOGENDRA KUMAR PUROHIT),J 8-GauravG/-

(Uploaded on 16/04/2026 at 01:26:46 PM)

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