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Dilip Singh vs State Of Rajasthan (2026:Rj-Jd:17276)
2026 Latest Caselaw 5863 Raj

Citation : 2026 Latest Caselaw 5863 Raj
Judgement Date : 15 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Dilip Singh vs State Of Rajasthan (2026:Rj-Jd:17276) on 15 April, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:17276]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                       S.B. Criminal Miscellaneous Bail Application No. 2584/2026

                                    Dilip Singh S/o Pratap Singh, Aged About 32 Years, Resident Of
                                    Amarpura Dariba, Thana Aakola, District Chittorgarh. Presently
                                    Lodged At District Jail Chittorgarh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Pp
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr. JVS Deora
                                   For Respondent(s)            :     Mr. Narendra Gehlot, PP



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(YOGENDRA KUMAR PUROHIT),J 19-mayank/-

(Uploaded on 15/04/2026 at 11:27:52 AM)

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