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Husain Khan vs State Of Rajasthan (2026:Rj-Jd:17113)
2026 Latest Caselaw 5764 Raj

Citation : 2026 Latest Caselaw 5764 Raj
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Husain Khan vs State Of Rajasthan (2026:Rj-Jd:17113) on 13 April, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:17113]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                              JODHPUR
                                               S.B. Criminal Appeal (Sb) No. 217/2026

                                   Husain Khan S/o Saleem Khan, Aged About 21 Years, Resident
                                   Of Near Fejam Masjid, G Sector Gali No. 5, Pratap Nagar Sadar
                                   At Present Reside At Green Park Residency, Gangana, Police
                                   Station Boranada, District Jodhpur Raj.. (At Present Lodged In
                                   Central Jail Jodhpur)
                                                                                       ----Appellant
                                                                Versus
                                   1.     State Of Rajasthan, Through Public Prosecutor
                                   2.     Yash Dhenwal S/o Surendra, Resident Of Acfc Colony,
                                          Ratanada, Police Station Ratanada, District Jodhpur
                                          (Raj.).
                                                                                   ----Respondents


                                   For Appellant(s)              :     Mr. Vikas Godara
                                   For Respondent(s)             :     Mr. Hanuman Prajapati, PP


                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order 13/04/2026

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(YOGENDRA KUMAR PUROHIT),J 67-mayank/-

(Uploaded on 13/04/2026 at 01:10:59 PM)

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