Citation : 2026 Latest Caselaw 5463 Raj
Judgement Date : 9 April, 2026
[2026:RJ-JD:16546-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 1221/2024
1. Jeetendra Katara S/o Moolchand Katara, Aged About 25
Years, Resident Of Vpo Nibhera, Tehsil Roopwas, District
Bharatpur (Raj.).
2. Rajeev Kumar Verma S/o Sanjeev Kumar Verma, Aged
About 30 Years, Resident Of Pancholiya Ki Pole, Ladnu,
Tehsil Ladnu, District Nagaur (Raj.).
3. Hemant Meena S/o Banshilal Meena, Aged About 29
Years, Resident Of Village Mothli, Post Pagrakalan, Tehsil
Kherwara, District Udaipur (Raj.).
4. Bhagirath Nath S/o Chokh Nath, Aged About 30 Years,
Resident Of Village And Post Chau, Tehsil Nagaur, District
Nagaur (Raj.).
5. Kailash Vishnoi S/o Narsingha Ram, Aged About 26 Years,
Resident Of Village Sarnayat, Post Ramdeora, Tehsil
Pokran, District Jaisalmer (Raj.).
6. Dharam Chand Gurjar S/o Shravan Lal Gurjar, Aged About
25 Years, Resident Of Beejwar, Post Nimhera, Tehsil
Peeplu, District Tonk (Raj.).
7. Dashrath Kumar S/o Badree Prasad, Aged About 29
Years, Resident Of Chainpura, Bhaniyana, District
Jaisalmer (Raj.).
8. Narendra Kumar S/o Khinya Ram, Aged About 25 Years,
Resident Of Chainpura, Bhaniyana , District Jaisalmer
(Raj.).
9. Ramesh Suthar S/o Deepa Ram, Aged About 25 Years,
Resident Of Khanjitala, Baytu, District Barmer (Raj.).
10. Vinod Jinger S/o Mitha Lal, Aged About 31 Years, Resident
Of Bhinmal , District Jalore (Raj.).
11. Anshul Agarwal S/o Nand Kishor, Aged About 29 Years,
Resident Of Lalawali Gali, Deeg Tehsil And District Deeg
(Raj.).
12. Govind Singh Meena S/o Dungarlal Meena, Aged About 29
Years, Resident Of 304, 3-Bichali Gali Shaktawato Ka
Guda, District Udaipur (Raj.).
13. Mahesh Solanki S/o Sohan Lal Solanki, Aged About 25
Years, Resident Of Kasturba Colony, Sabji Mandi Road,
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Jalore, District Jalore (Raj.).
14. Amrita Bishnoi D/o Dola Ram, Aged About 28 Years,
Resident Of Lions Nagar Khejarli Kallan, Tehsil Luni,
District Jodhpur (Raj.).
15. Anopi D/o Kesa Ram, Aged About 31 Years, Resident Of
Godaro Ki Dhaniya, Shri Ram Nagar, Khabra Khurd,
District Jodhpur (Raj).
16. Sumitra Choudhary D/o Puna Ram, Aged About 29 Years,
Resident Of Maylon Ki Dhani Uday Nagar, Denok District
Jodhpur (Raj.).
17. Suman Kanwar D/o Kishor Singh, Aged About 26 Years,
Resident Of 21 Ravali Pole, Gudangiri Bornadi, District Pali
(Raj.).
18. Nitesh Kumar S/o Sumer Singh, Aged About 26 Years,
Resident Of Narwa Khurd, Tehsil Khimsar, District Nagaur
(Raj.).
19. Rohit Kumar Vyas S/o Hemant Kumar Vyas, Aged About
37 Years, Resident Of Vpo Hadmala Tehsil
Sagwara,district Dungarpur (Raj.).
20. Sunil Meghwanshi S/o Amar Chand Meghwanshi, Aged
About 27 Years, Resident Of Vpo Boobkiya, Tehsil Bhinay ,
District Ajmer (Raj.).
21. Mansingh Singara S/o Kaliya Singara, Aged About 42
Years, Village Jambudi, P.o. Peelod, Tehsil Bagidora,
District Banswara (Raj.).
22. Suresh Chandra S/o Saradar Singh, Aged About 31 Years,
Resident Of Village Dokar, P.o. Dokar, Tehsil Anandpuri,
District Banswara (Raj.).
23. Rakesh Bhagora S/o Mangilal Bhagora, Aged About 27
Years, Resident Of Kukadiya Fala Aara Road, Tehsil
Sagwara, District Dungarpur (Raj.).
24. Sanjay Yadav S/o Prabhu Yadav, Aged About 28 Years,
Resident Of Gandhi Basti, Tehsil Ghatol, District Banswara
(Raj.).
25. Manju Bohara S/o Motilal Bohara, Aged About 39 Years,
Resident Of Plot No. 17-B Sundram Vihar, Govindpura,
Jaipur (Raj.).
26. Bharat Kumar Prajapat S/o Bherulal Prajapat, Aged About
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25 Years, Resident Of Idra Dungla, District Chittorgarh
(Raj.).
27. Saurabh Singh Gurjar S/o Dhanraj Singh Gurjar, Aged
About 29 Years, Resident Of Village Banskhera, P.o.
Devrijodh, Tehsil Chhipabarod, District -Baran (Raj.).
28. Rajesh Kumar Ninama S/o Mohanlal, Aged About 29
Years, Resident Of Village Gagarwa, P.o. Ghodi Tejpur,
Tehsil Chhoti Sarwan, District Banswara (Raj.).
29. Naveen Kumar Meena S/o Shankar Lal, Aged About 27
Years, Resident Of Village Nal Halkar, P.o. Katanwara,
Tehsil Sarada, District Udaipur (Raj.).
30. Manesh Kumar Bamaniya S/o Ruplal, Aged About 29
Years, Resident Of Village Kharwada, Tehsil Biloda,
District Banswara (Raj.).
31. Hitesh Parmar S/o Ratan Lal Parmar, Aged About 22
Years, Resident Of Mu Pantali, P.o. Punali, Dungarpur
(Raj.).
32. Pravin Damor S/o Kamla Shankar Damor, Aged About 28
Years, Resident Of Village Tandi Nani, P.o. Shergarh,
Banswara (Raj.).
33. Reena Janwa W/o Laxminarayan, Aged About 27 Years,
Resident Of Vpo Bambori Via Binota, Tehsil Chhoti
Sadri ,district Pratapgarh (Raj.).
34. Jeetamal Garasiya S/o Lalu Garasiya, Aged About 35
Years, Resident Of Dhalar, P.o. Dhalar, Tehsil Gangartalai,
District Banswara (Raj.).
35. Sona Ram S/o Samata Ram, Aged About 29 Years,
Resident Of Vasiya Flat, P.o. Thandi Beri, Tehsil Pindwara ,
District Sirohi (Raj.).
36. Chandu Lal Yadav S/o Tulsiram Yadav, Aged About 23
Years, Resident Of Village P.o. Samaliya , Tehsil Sagwar,
District Dungarpur (Raj.).
37. Anil Meghwal S/o Mangi Lal Meghwal, Aged About 27
Years, Resident Of Village Manas, P.o. Baghpura, Tehsil
Jhadol, District Udaipur (Raj.).
38. Singa Ram S/o Goma Ram, Aged About 30 Years,
Resident Of Village Thandiveri, Tehsil Pindwara, District
Sirohi (Raj.).
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39. Amar Chand Kharadi S/o Nathu Lal Kharadi, Aged About
38 Years, Resident Of Village Banswari, Tehsil Jhadol,
District Udaipur (Raj.).
40. Asha Ram S/o Megha Ram, Aged About 28 Years,
Resident Of Guiya Fali, Moras, Pali (Raj.).
41. Deepak Kumar Katara S/o Jeetmal Katara, Aged About 30
Years, Resident Of Gangartalai, Banswara (Raj)
42. Karishma Jain D/o Dhanpal Jain, Aged About 30 Years,
Resident Of Matasula, Jhallara, Salumber, Udaipur (Raj.).
43. Karnika Gameti D/o Mohan Lal Gameti, Aged About 26
Years, Resident Of Kushalmagri, Dungarpur (Raj.).
44. Roshani Lohar D/o Kanhaiya Lal Lohar, Aged About 35
Years, Resident Of Rishabhdev, Udaipur (Raj.).
45. Dinesh Kumar Garasiya S/o Asha Ram Garasiya, Aged
About 24 Years, Pindwara, Sirohi (Raj.).
46. Sanjay Ad S/o Valji, Aged About 34 Years, Resident Of
Sajangarh, Banswara (Raj.).
47. Nitesh Dendor S/o Mani Lal Dendor, Aged About 28 Years,
Resident Of Bheemdari Padra Padwa, Sagwara (Raj.).
48. Bada Rawat S/o Raychand Rawat, Aged About 27 Years,
Resident Of Kushagarh, Banswara (Raj.).
49. Krishna Lal Bhil S/o Lala Bhil, Aged About 34 Years,
Resident Of Kherwara, Banswara (Raj.).
50. Anil Katara S/o Dhanji Katara, Aged About 29 Years,
Resident Of Sagwada, Dungarpur (Raj.).
51. Dinesh Kumar Meena S/o Keshuram Meena, Aged About
26 Years, Resident Of Kulthana, Pratapgarh (Raj.).
52. Ajay Dendor S/o Manilal Dendor, Aged About 28 Years,
Resident Of Diwara Chhota, Tehsil Sagwara, District
Dungarpur (Raj.).
53. Kailash Chandra S/o Valeng Damor, Aged About 29 Years,
Resident Of Bagidora, Banswara (Raj.).
54. Pratik Meena S/o Mahesh Chandra Meena, Aged About 26
Years, Resident Of Gumanpura Rishabhdev, Udaipur
(Raj.).
55. Prabhu Lal Meena S/o Bheru Lal Meena, Aged About 29
Years, Resident Of Meriya Khedi,pratapgarh (Raj.).
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56. Jitender Kumar Ahari S/o Manshankar, Aged About 35
Years, Resident Of Damdi, Dungarpur (Raj.).
57. Rajeev Kumar Khanti S/o Gomna Khant, Aged About 37
Years, Resident Of Anandpur, Banswara (Raj.).
58. Vikram Maida S/o Gauji Maida, Aged About 30 Years,
Resident Of Kotada, Ranga, Banswara (Raj.).
59. Gulshan Meena S/o Vaje Ram Meena, Aged About 27
Years, Resident Of Vpo Khandi Ovri, Tehsil Kherwara,
District Udaipur (Raj.).
60. Nikhil Roat S/o Ramesh Chandra Roat, Aged About 26
Years, Resident Of Sagwara, District Dungarpur (Raj.).
61. Naresh Mal S/o Ramesh Mal, Aged About 26 Years,
Sagwara, District Dungarpur (Raj.).
62. Kamlesh Kumar Bhagora S/o Gandal Bhagora, Aged About
28 Years, Resident Of Sagwara, Dungarpur (Raj.).
63. Anita Meena D/o Soma Meena, Aged About 26 Years,
Resident Of Aspur, Dungarpur (Raj.).
64. Anil Kumar Katara S/o Sukhlal Katara, Aged About 29
Years, Resident Of Kherwara, Dungarpur (Raj.).
65. Bharti Parmar D/o Chhagan Lal Parmar, Aged About 26
Years, Resident Of Village Post Damdi, Dungarpur (Raj.).
66. Dinesh Chandra S/o Taju, Aged About 29 Years, Resident
Of Rohaniya, Laxaman Singh, Banswara (Raj.).
67. Preetam Kumar Garsiya S/o Surajmal Garasiya, Aged
About 22 Years, Resident Of Bhanda Tehsil Kherwara,
District Udaipur (Raj.).
68. Pawan Kumar Jat S/o Birmaram Jat, Aged About 26
Years, Resident Of Ward No.40, Kaludas, Shri Dungargarh
(Raj.).
69. Suman Devi D/o Madan Lal Gwala, Aged About 25 Years,
Gwalo Ka Bass, Bitten, Tehsil Merta City, District Nagaur.
70. Gagandeep Singh S/o Gurprem Singh, Aged About 28
Years, R/o Vpo 34 Stg, Tehsil Pilibanga, District
Hanumangarh.
71. Jasmeet Kour D/o Mehar Singh, Aged About 25 Years, R/o
Ward No. 9, 1 Srw Naiwala, Tehsil Tibbi, District
Hanumangarh.
72. Saroj Kumari D/o Santosh Kumar, Aged About 37 Years,
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R/o Village Kishanpura, Tehsil Fatehpur, District Sikar.
73. Sweta Kumari Khandelval D/o Kunjbihari, Aged About 34
Years, R/o New Colony, Mandirwali Gali, Nagar, District
Deeg.
74. Ramraj Meena S/o Ramkishor Meena, Aged About 28
Years, R/o Village And Post Office Aliyapada, Tehsil
Bejupada, District Dausa.
75. Musvveer S/o Chhotu Mohammad, Aged About 22 Years,
R/o Teja Ji Chowk, Karkeri, Ajmer.
76. Mukesh Kumar S/o Moola Ram Nehra, Aged About 27
Years, R/o Village Depur, Post Rajliya, Tehsil Nawa,
District Didwana, Kuchaman.
77. Nizam Mohammad S/o Sikandar Mohammad, Aged About
27 Years, R/o Padu Kallan, Merta City, Distruct Nagaur.
78. Kapil Kumar S/o Tilok Chand, Aged About 26 Years, R/o
Pipa Ji Mandir Ke Pass, Ray Colony, Road, Barmer.
79. Prafull Sharma S/o Balkrishnan Upadhyay, Aged About 25
Years, R/o House No. 43, Rajnagar-A, Mantown, Sawai
Madhopur, District Sawai Madhopur.
80. Amit Yadav S/o Kailash Chandra Yadav, Aged About 27
Years, R/o Dhani Ghoghar, Bhanipura, Raipura Jagir,
Neem Ka Thana, Raipura Jageer, Sikar.
81. Nidhi Sharma D/o Balkrishna Upadhyay, Aged About 29
Years, R/o Village And Post Office Dekwa, Tehsil And
District Sawai Madhopur.
82. Meena Ninama D/o Narayan Lal Ninama, Aged About 31
Years, R/o Village Chunakhora, Post Kuwaniya, Tehsil
Ghatol, District Banswara.
83. Renuka Kumari Tejot D/o Nana Lal, Aged About 27 Years,
R/o Village Gaduniya, Post Balicha, Tehsil Kherwara,
District Udaipur.
84. Sonali Sahu D/o Gunwant Sahu, Aged About 23 Years, R/
o Ward No. 15, Panghat Gali, Khidki Darwaja, Chhoti
Sadri, District Pratapgarh.
85. Ajayraj Ninama S/o Ganesh Lal Ninama, Aged About 24
Years, R/o Gadi Pipali Pada Ward No. 5, Bori Pratapgarh,
District Pratapgarh.
86. Bhavya Ninama D/o Narayan Lal Ninama, Aged About 24
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Years, R/o Village And Post Kherwa, Tehsil Ghatol, District
Banswara.
87. Bhuvnesh Pareta D/o Ramesh Chandra Pareta, Aged
About 40 Years, R/o 195, Thane Ke Piche, Housing Board
Atru, District Baran.
88. Shree Kant Sharma S/o Bhagwan Prasad Sharma, Aged
About 27 Years, R/o House No. 583, Gate No.7, Rajatgarh
Colony, Nainwan Road, District Bundi.
89. Komal Joshi D/o Sitaram Joshi, Aged About 29 Years, R/o
D-347, Murlidhar Vyas Colony Nagar, Bikaner.
90. Puran Mal S/o Ram Pal Sharma, Aged About 33 Years, R/o
Village And Post Office Rajpura, Tehsil Danta Ramgarh,
District Sikar.
91. Rituraj Charpota S/o Mohan Lal Charpota, Aged About 25
Years, R/o Majiya Post Nahali, Tehsil Arthuna Grahi,
District Banswara.
92. Geeta Soni D/o Roop Lal Soni, Aged About 27 Years, R/o
Kumharo Ki Gali, Sen Samaj Ke Mandir Ke Pass, Bari
Sadri , District Chittorgarh.
93. Hari Prasad Khoiwal S/o Devkaran Khoiwal, Aged About
30 Years, R/o Panchmukhi Colony,panchmukhi Darbar Ke
Pass, Bhilwara.
94. Varun Mangal S/o Rajesh Mangal, Aged About 29 Years,
R/o Peepal Ke Pass, Bus Stand Ke Aaage, Saipau Road,
Bari ,district Dholpur.
95. Ajay Kumar Jangir S/o Rajendra Prasad, Aged About 31
Years, R/o Dhani Khatiyan Ki Harjanpura, Tehseel Neema
Ka Thana ,district Sikar.
96. Mamta Dwivedi D/o Vasudeo Trivedi, Aged About 43
Years, Village Post Talwara, Tehseel Banswara, District
Banswara.
97. Devchand Maida S/o Kaluram Maida, Aged About 30
Years, Village Post Bari, Tehseel Chhoti Sarvan, District
Banswara.
98. Ronak Patidar S/o Pavan Patidar, Aged About 24 Years,
Village Post Bagidora,tehseel Bagidora, District Banswara.
99. Arun Gour S/o Suresh Kumar Gour, Aged About 26 Years,
Village Brahamano Ka Bass Agewa, Tehseel Jaitaran,
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District Pali.
100. Devender Kumar S/o Nawal Singh, Aged About 26 Years,
Village Raniyawas, Post Kotkasim Tehseel Kotkasim ,
District Alwar.
101. Pritty Jodha D/o Mahendra Singh, Aged About 29 Years,
R/o Near Bus Stand, Village And Post Office Idwa, District
Nagaur.
----Appellants
Versus
1. The Chairman Of Rajasthan Staff Selection Board, State
Agricultural Management Institute Campus, Durgapura,
Jaipur.
2. The Coordinator Of Rajasthan Staff Selection Board, State
Agricultural Management Institute Campus, Durgapura,
Jaipur.
3. Raman Choudhary S/o Sadul Singh, Aged About 31 Years,
Resident Of Ward No. 8, 11 Dlp, Vpo Dholipal, District
Hanumangarh (Raj.)
----Respondents
For Appellant(s) : Mr. C.S. Kotwani, with
Mr. Avdhesh Parashar.
For Respondent(s) : Mr. Ayush Gehlot.
Mr. Manish Patel.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
HON'BLE MR. JUSTICE SANDEEP SHAH
ORDER
09/04/2026
1. The Rajasthan Staff Selection Board initiated and conducted
a recruitment process for the post of Teacher Grade-III Level-II
pursuant to advertisement dated 16.12.2022 notifying 27,000
vacancies spread across various categories and subjects.
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2. The appellants herein appeared in the aforesaid competitive
examination and were selected on the basis of their merit.
Appointment orders were duly issued in their favour, pursuant to
which, they joined their respective posts between September &
October, 2023 and are said to have been diligently discharging
their duties.
2.1 However, certain unsuccessful candidates, aggrieved by the
result of the said examination, called in question the validity of
certain questions that appeared in the examination paper. The
challenge gave rise to a batch of writ petitions before the learned
Single Bench. By the order impugned in those writ petitions, the
learned Single Bench disposed of the said petitions, issuing a
direction to the effect that the Expert Committee may re-examine
the matter, taking into account the submissions advanced before
the Court, and thereafter pass appropriate orders with respect to
the objectionable questions and the consequential revision of
result.
3. At the threshold, learned counsel for the appellants submits
that the appellants do not assail the revision of the result, which is
the sole outcome of the impugned order, but the whole anxiety of
the appellants is that in pursuance of compliance of such order,
the respondents acting in accordance with the report of the expert
committee have revised the result, which may lead to ouster of
the appellants, who are already selected and appointed
candidates.
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4. Per contra, learned counsel representing the respondents
submit that once the appellants are not aggrieved by the
impugned order of expert committee and consequential revision,
then it was not open for them to bring a special prayer and rather
in case, any question of ouster arose, it was a fresh cause of
action, which they could have agitate.
4.1 Learned counsel further submits that at present no ouster
has in fact taken place and rather the State Government has
already moved proposal seeking sanction of 1301 posts to ensure
that the ouster on revision of result does not impact the
candidates, who are already selected.
5. Learned counsel for the appellants has drawn the attention
of this Court to Annexure-G, which is the order of the respondents
dated 14.11.2025. The operative portion of the said order is
reproduced hereunder:
"'kklu ds i= Øekad i-5¼123½ izk-f'k-@2023&07481&6527750 fnukad 09- 07-2025 }kjk v/;kid ysoy&2 ds 2500 inksa ij lh/kh HkrhZ gsrq Lohd`fr foRr ¼O;;&1½ foHkkx dh vkbZMh la[;k 152501620 fnukad 07-07-2025 ds }kjk iznku dh x;h gSA foRr foHkkx ls v/;kid ysoy&2 ds in ij 2500 inksa ij izkIr Lohd`fr ds Øe esa mPp izkFkfed fo|ky; v/;kid HkrhZ&2022 ds la'kksf/kr ifj.kke mijkUr iwoZ esa lsok esa fu;qDr p;u ls ckgj gksus okys 1301 vH;kfFkZ;ksa dks lek;kstu fd;s tkus dh iz'kklfud Lohd`fr iznku fd;s tkus dk Je djkosa rkfd mDr lsok esa fu;qDr vH;fFkZ;ksa ds LFkk;hdj.k ,oa osru fu;ferhdj.k dh dk;Zokgh dh tk ldsA"
6. This Court, upon due consideration of the limited
submissions advanced at the Bar, is of the considered opinion that
once the constitution of the expert committee and consequential
revision of the result has not been challenged by the appellant,
then nothing survives as far as challenge to the impugned order is
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concerned. The apprehension of the appellants that there may be
an ouster as a consequence of such revision of the candidates,
who were selected on merits such as appellants, cannot be
addressed on the basis of mere apprehension and furthermore,
there was no foundation of the same before the learned Single
Bench.
7. Since the State Government vide Annexure-G is already
considering the matter and a proposal in that regard is stated to
be under active consideration, it is left open for the State
Government to address the same strictly in accordance with law.
8. In view of the foregoing, the present appeal stands disposed
of. All pending applications, if any, also stand disposed of.
(SANDEEP SHAH),J (DR.PUSHPENDRA SINGH BHATI),J
15-Zeeshan
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