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Sushri Khushbu vs Hukmaram (2026:Rj-Jd:15945)
2026 Latest Caselaw 5314 Raj

Citation : 2026 Latest Caselaw 5314 Raj
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Sushri Khushbu vs Hukmaram (2026:Rj-Jd:15945) on 7 April, 2026

                                   [2026:RJ-JD:15945]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                        S.B. Civil Restoration No. 53/2026
                                                                               in
                                                     S.B. Civil Misc. Appeal No.1399/2022

                                   Sushri Khushbu D/o Mr. Sampatraj, Aged About 27 Years, R/o
                                   H.No. 90 Vishnu Nagar, R.T.O. Office K Piche, Pawata, C Road,
                                   P.S. Mahamandir, Jodhpur.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.       Hukmaram S/o Shri Purkharam, R/o Village Sadokan, PS
                                            Roll, Tehsil And District Nagaur. (Driver Along With
                                            Registered Owner Of The Accident Vehicle Hydro Crane
                                            Reg. No. RJ 21 EA 0993)
                                   2.       Cholamandalam M S General Insurance Company Limited,
                                            Plot No. 17, KP Tower, Upper Chopasni Road, Near
                                            Bombay Motors Square, Jodhpur-342001 (Bina Company
                                            Barwakt Motor Accident Vehicle Hydro Crane Rag. No. RJ-
                                            21-EA-0993)
                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. R.K. Bishnoi
                                   For Respondent(s)             :     -



                                             HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order

07/04/2026

The instant restoration application has been filed for

restoration of S.B. Civil Misc. Appeal No.1399/2022.

For the reasons mentioned in the application, the application

is allowed. S.B. Civil Misc. Appeal No.1399/2022 is restored to its

original number.

(MUKESH RAJPUROHIT),J 91-Ramesh/-

(Uploaded on 07/04/2026 at 04:02:38 PM)

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