Rajendra Singh vs Narbada Bishnoi (2026:Rj-Jd:15705)
2026 Latest Caselaw 5310 Raj

Rajasthan High Court - Jodhpur

Rajendra Singh vs Narbada Bishnoi (2026:Rj-Jd:15705) on 7 April, 2026

                                   [2026:RJ-JD:15705]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                             JODHPUR
                                                S.B. Civil Misc. Appeal No. 52/2024

                                   Rajendra Singh S/o Shri Nathu Singh Jat, Aged About 40 Years,
                                   R/o Shyampura, Tehsil Ladnun, Dist. Nagaur (Rajasthan) (Owner
                                   Vehicle No. Rj 37 Sa 5253)
                                                                                        ----Appellant
                                                                 Versus
                                   1.     Narbada Bishnoi W/o Late Ashok Kumar Bishnoi, R/o
                                          Bajrangpura, Pur, Dist. Bhilwara.
                                   2.     Miss Muskan Bishnoi D/o Late Ashok Kumar Bishnoi, Aged
                                          About 12 Years, R/o Bajrangpura, Pur, Dist. Bhilwara,
                                          Through Her Mother And Natural Guardian Smt. Narbada
                                          Bishnoi.
                                   3.     Ramkumar S/o Late Sh. Ratanaram, B/c Bishnoi, R/o 72,
                                          Lomrodo Ka Mohalla, Chakdhani, Tehsil Degana, Dist.
                                          Nagaur, Rajasthan. (Driver Vehicle No. Rj 37 Sa 5253)
                                   4.     Hukmaram S/o Shri Tikuram, B/c Jat, R/o Kalyanpura,
                                          Tehsil Didwana, Dist. Nagaur.
                                   5.     Boduram S/o Sheraram, B/c Jat, R/o Mandabasani, Tehsil
                                          Didwana, Dist. Nagaur.
                                   6.     Smt. Rukma Devi W/o Late Ramchandra Bishnoi, R/o
                                          Near Bishnoi Panchayati Nohra, Pur, Dist. Bhilwara (Raj.).
                                                                                    ----Respondents


                                   For Appellant(s)          :     Mr. Deva Ram Choudhary
                                   For Respondent(s)         :



                                             HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order

07/04/2026

Learned counsel for the appellant wants to not press the

present appeal.

The present appeal is dismissed, as not pressed.

Stay application and pending applications, if any, also stand

disposed of.

(MUKESH RAJPUROHIT),J 1-AbhishekS/-

(Uploaded on 07/04/2026 at 03:59:23 PM)

Powered by TCPDF (www.tcpdf.org)