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Rakesh vs State Of Rajasthan (2026:Rj-Jd:15976)
2026 Latest Caselaw 5304 Raj

Citation : 2026 Latest Caselaw 5304 Raj
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rakesh vs State Of Rajasthan (2026:Rj-Jd:15976) on 7 April, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:15976]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 3621/2026

 Rakesh S/o Chhagna, Aged About 26 Years, Resident Of Devariya
 Police Station Jaitaran District Beawar.
 (At Present Lodged In District Jail Chittorgarh)
                                                                       ----Petitioner
                                        Versus
 State Of Rajasthan, Through Pp
                                                                     ----Respondent


For Petitioner(s)              :    Mr. Kailash Khilery
For Respondent(s)              :    Mr. Prem Singh Panwar, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

07/04/2026 1- izkFkhZ@vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk iqfyl Fkkuk eaxyokM] ftyk fpÙkkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k 245@2023] vijk/k vUrxZr /kkjk 8@15 ,uMhih,l ,DV ds ekeys esa izLrqr gqvk gSA 2- eSaus cgl tekur vkosnu i= ij lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA 3- izkFkhZ@vfHk;qDr ds fo}ku vf/koDrk dh vksj ls ;g rdZ fn;k x;k fd bl ekeys esa cjken'kqnk eky dh ek=k okf.kfT;d ek=k ls de gSA izkFkhZ@vfHk;qDr ds fo#) iwoZ esa dksbZ ,uMhih,l ,DV dk eqdnek ntZ ugha gSA vU; lg&vfHk;qDr lqjtkjke dh tekur bl U;k;ky; ds vkns'k fnukad 26-02-2024 ds }kjk yh tk pqdh gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk ls budkj ugha fd;k tk ldrk gSA vr% bl vk/kkj ij izkFkhZ@vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA 4- blds foijhr fo}ku yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ@vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA 5- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA bl ekeys esa cjken'kqnk eky dh ek=k okf.kfT;d ek=k ls de gSA izkFkhZ@vfHk;qDr

(Uploaded on 07/04/2026 at 03:18:59 PM)

[2026:RJ-JD:15976] (2 of 2) [CRLMB-3621/2026]

ds fo#) iwoZ esa dksbZ ,uMhih,l ,DV dk eqdnek ntZ ugha gSA vU; lg&vfHk;qDr lqjtkjke dh tekur bl U;k;ky; ds vkns'k fnukad 26-02-2024 ds }kjk yh tk pqdh gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk ls budkj ugha fd;k tk ldrk gSA 6- vr% cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZ@vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSaA 7- ifj.kker% izkFkhZ@vfHk;qDr ds tekur vkosnu i= dks Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ@vfHk;qDr jkds'k iq= Nxuk] mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa fo}ku v/khuLFk U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa fo}ku v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 108-GauravG/-

(Uploaded on 07/04/2026 at 03:18:59 PM)

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