Citation : 2026 Latest Caselaw 4951 Raj
Judgement Date : 1 April, 2026
[2026:RJ-JD:14716]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7094/2026
1. Anil Kumar Chouhan S/o Mahaveer Prasad, Aged About
34 Years, Belt No. 808, R/o Ambedkar Colony Ward 3,
Laxamangarh, Sikar.
2. Naurangi D/o Teja Ram, Aged About 34 Years, Belt No.
830 R/o V/p Chital Wana, Tehsil Sanchore, Jalore.
3. Mangi Kumari Bishnoi D/o Hari Ram, Aged About 34
Years, Belt No. 845 R/o V/p Poor, Tehsil Sanchore, Jalore.
4. Amba Kumari Choudhary D/o Bhabhuta Ram, Aged About
36 Years, Belt No. 867, R/o Vill. Metriwara, Post Ratanpur,
Tehsil Raniwara, Jalore.
5. Rajratan Parmar S/o Rava Ram, Aged About 37 Years,
Belt No. 896 R/o V/p Balana, Tehsil Sumerpur, Pali.
6. Nema Ram Rebari S/o Hakma Ram, Aged About 36 Years,
Belt No. 961 R/o Vill Shivgarh, Post Pesua, Tehsil
Pindwara, Siorhi.
7. Divya Kumari D/o Bhagirath, Aged About 32 Years, Belt
No. 1014 R/o Ka Was Serna, Post Modran Bhinmal, Jalore.
8. Sumitra Kumari D/o Tulsha Ram, Aged About 31 Years,
Belt No. 1015 R/o Vip Naya Wara, Tehsil Bagora, Jalore.
9. Geeta Ram Meena S/o Bajrnga Ram, Aged About 40
Years, Belt No. 1024 R/o Vill Devpura, Post Gudsada
Vriyat, Tehsil Nenwa, Bundi.
10. Sujan Singh S/o Roshan Lal, Aged About 37 Years, Belt
No. 1025, R/o Vill Tajpur, Post Rahimgrah, Tehsil Ver,
Bharatpur.
11. Ram Chander S/o Tara Chand, Aged About 39 Years, Belt
No. 1026 R/o V/p Sardarpura Bika, Tehsil Suratgarh,
Ganganagar.
12. Nenu Kumari D/o Ratna Ram, Aged About 33 Years, Belt
No. 1027, R/o Vip Padru, Tehsil Shivana, Barmer.
13. Santosh Kumar Meena S/o Jeet Ram Meena, Aged About
32 Years, Belt No. 1028, R/o Vip Gulabganj, Sirohi.
14. Rajendra Kumar S/o Veera Ram, Aged About 36 Years,
Belt No. 1029, R/o V/p Kelashnagar, Teh Sheoganj, Sirohi.
15. Devi D/o Panna Ram, Aged About 32 Years, Belt No. 1030
R/o Janiyo Ki Basti Kashmir, Tehsil Shiv, Barmer.
(Uploaded on 01/04/2026 at 05:47:31 PM)
(Downloaded on 01/04/2026 at 08:45:17 PM)
[2026:RJ-JD:14716] (2 of 7) [CW-7094/2026]
16. Anita Kumari D/o Baga Ram, Aged About 34 Years, Belt
No. 1033, R/o V/p Juni Bali, Tehsil Bagora, Jalore.
17. Surendra Kumar Meena S/o Ghanshyam Meena, Aged
About 34 Years, Belt No. 1034 R/o Vip Ponkhar Tehsil
Malakhera, Alwar.
18. Mohani Kumari D/o Bhag Chand, Aged About 32 Years,
Belt No. 1035 R/o Vill Bhutel, Post Devra, Tehsil
Chitalwana, Jalore.
19. Dinesh Kuamr S/o Ishra Ram, Aged About 40 Years, Belt
No. 91 R/o Vill Dantiwas, Post Punasa, Tehsil Bhinmal
Jalore.
20. Nand Singh Rajpurohit S/o Ram Singh Rajpurohit, Aged
About 36 Years, Belt No. 661, R/o Panchroliya, Tehsil
Merta.
21. Ram Singh Badasara S/o Jagdish Prasad Badasara, Aged
About 41 Years, Belt No. 684, R/o Ward 06, Jandaiya
Nagar, Tehsil Udiapurwati, Jhunjhunu.
22. Laxmana Ram S/o Vagata Ram, Aged About 38 Years,
Belt No. 686, R/o V/p Gang Tehsil Raniwara, Jalore
23. Arun Singh S/o Gulab Singh, Aged About 36 Years, Belt
No. 701, R/o Vill Post Mehlana Utrada, Tehsil Rajgarh,
Churu.
24. Bharmal Ram Bishnoi S/o Bhakhara Ram Bishnoi, Aged
About 43 Years, Belt No. 705, R/o V/p Sankad Tehsil
Sanchore, Jalore.
25. Nehpal Singh Chouhan S/o Sawai Singh Chouhan, Aged
About 37 Years, Belt No. 757, R/o Choti Dudani,
Sumerpur, Pali.
26. Kailash Chandra Khokhar S/o Uda Ram Khokhar, Aged
About 36 Years, Belt No. 761, R/o Vill Vinayakpuri, Post
Raipura, Tehsil Danta Ramgarh, Dist Sikar.
27. Vijay Singh S/o Shish Ram, Aged About 39 Years, Belt No.
765 Hal Pts Bikaner 121, R/o V/p Bhukana Tehsil Chirawa,
Dist Jhunjhunu.
28. Devi Lal S/o Hardana Ram, Aged About 40 Years, Belt No.
791, R/o Vill Mokatra, Post Siwara, Tehsil Raniwara,
Jalore.
29. Ajay Singh S/o Parmeshwar Singh, Aged About 32 Years,
(Uploaded on 01/04/2026 at 05:47:31 PM)
(Downloaded on 01/04/2026 at 08:45:17 PM)
[2026:RJ-JD:14716] (3 of 7) [CW-7094/2026]
Belt No. 133 Hal Ajmer 1993, R/o Vill Panwadi Post Tehsil
Kuchaman City Nagor.
30. Raju Kumar Meghwal S/o Praba Ram, Aged About 33
Years, Belt No. 1036, R/o V/p Kailashnager, Teh
Sheoganj, Dis. Sirohi.
31. Kishan Paliwal S/o Himmatmal Paliwal, Aged About 33
Years, Belt No. 1037, R/o V/p Rampura Teh Sirohi, Dis.
Sirohi.
32. Kadar Prasad Meena S/o Lala Ram Meena, Aged About 37
Years, Belt No. 1039, R/o V/p Bhandarej Dhani Atta
Meema, Teh Dousa, Dis. Dousa.
33. Gajendra Kumar S/o Badu Ram, Aged About 34 Years,
Belt No. 1040, R/o Village Derana Post Our Tehaburoad,
Dis. Sirohi.
34. Veenu Pachar D/o Ganesh Ram, Aged About 40 Years,
Belt No. 1041, R/o V/p 563 Chotalo Ka Vas Butatee Vaya
Rain, Teh Degana, Dis. Nagour.
35. Vimla Kumari Vishnoi D/o Mohan Lal, Aged About 33
Years, Belt No. 1042, R/o V/p 409 Sarano Ki Dhani
Sankd, Teh Sanchor, Dis. Jalore.
36. Suresh Kumar S/o Mohan Lal Meena, Aged About 38
Years, Belt No. 1046, R/o V/p Bhujela Bharja, Teh
Pindwada, Dis Sirohi.
37. Mahendra Rana S/o Choutha Ram, Aged About 35 Years,
Belt No. 1047 R/o V/p Bhutganv, Teh/dis Sirohi.
38. Amrit Lal S/o Oba Ram Jogsan, Aged About 34 Years, Belt
No. 1048, R/o V/p Bhev, Teh Sheoganj, Dis Sirohi.
39. Vishmbhar Daya Meena S/o Chhote Lal Meena, Aged
About 36 Years, Belt No. 1049, R/o V/p Keelpur Kheda
Teh Rajgath, Dis Alwar.
40. Rakesh Meena S/o Gordhan Lal, Aged About 36 Years,
Belt No. 1050, R/o V/p Ashapuri Colony Tartoli Teh
Aburoad, Dis Sirohi.
41. Rukman Bai D/o Megh Raj, Aged About 31 Years, Belt No.
1051, R/o V/p Naya Vada Teh Bagoda, Dis Jalore.
42. Nirmal Kumar Meena S/o Shriram Meena, Aged About 32
Years, Belt No. 1052, Hal Acb Jaipur, R/o V/p Shyalavas,
Teh Nangal Rajawatan, Dis Dausa.
(Uploaded on 01/04/2026 at 05:47:31 PM)
(Downloaded on 01/04/2026 at 08:45:17 PM)
[2026:RJ-JD:14716] (4 of 7) [CW-7094/2026]
43. Deval Bal Jakhar S/o Bhera Ram Jakhar, Aged About 40
Years, Belt No. 1053 Hal Jaisalmer 195, R/o V/p Khariya
Dera Burad, Teh Chourtan, Dis Badmer.
44. Rakesh Kumar S/o Nanu Ram Mohanpuriya, Aged About
32 Years, Belt No. 1054 R/o V/p Ghatwa, Teh Navan, Dist.
Nagour.
45. Sunil Kumar S/o Mahaveer Singh, Aged About 33 Years,
Belt No. 1055, R/o Village Kheda Karauli Post Aastawan,
Teh Kumher, Dist Bharatpur.
46. Ashok Kumar S/o Barjanga Ram, Aged About 32 Years,
Belt No. 1059, R/o V/p Dhouliya Chochra, Teh Shiv, Dis
Badmer.
47. Amar Singh S/o Raman Singh, Aged About 34 Years, Belt
No. 1060, R/o V/pdeldar, Teh Aburaod, Dis Deora Sirohi.
48. Visa Ram S/o Kapura Ram, Aged About 37 Years, Belt No.
1061, R/o V/p Rukhada Teh Sheoganj, Dis Sirohi.
49. Rakesh Verma S/o Shankar Lal Verma, Aged About 35
Years, Belt No. 1062, R/o V/p Bajiyo Ki Dhani, Teh
Khandela, Dis Sikar.
50. Sushila D/o Mangi Lal, Aged About 34 Years, Belt No.
1063 R/o V/p Danta Sarnau, Teh Sanchor, Dis Jalore.
51. Ram Prakash Meena S/o Babu Lal Meena, Aged About 34
Years, Belt No. 1064 R/o V/p Bada Ganv Dhani Bhojpura
Manpuriya Teh And Dis Dousa.
52. Bhatta Ram S/o Chaina Ram, Aged About 37 Years, Belt
No. 1065, R/o V/p Padardi Kalla, Teh Sivana, Dis Badmer.
53. Dashrath Singh S/o Ramnarayan, Aged About 35 Years,
Belt No. 1066, R/o V/p Kasganj Hinota, Teh And Dis
Dholpur.
54. Naveet Kumar Meena S/o Shyam Sunder Meena, Aged
About 33 Years, Belt No. 1067, R/o V/p Paniyala, Teh
Kotputli Dis, Jaipur.
55. Din Dayal S/o Sukhdeva Ram, Aged About 36 Years, Belt
No. 1069, R/o V/p Kanwarpura, Teh Dhod, Dis Sikar.
56. Sube Singh S/o Shrichand, Aged About 37 Years, Belt No.
1070 R/o V/p Ronpur, Badodamev, Teh Laxmangadh, Dis
Alwar.
57. Banwari Lal Meena S/o Lala Ram Meena, Aged About 36
(Uploaded on 01/04/2026 at 05:47:31 PM)
(Downloaded on 01/04/2026 at 08:45:17 PM)
[2026:RJ-JD:14716] (5 of 7) [CW-7094/2026]
Years, Belt No. 1071 Hal Jaipur Cimmis., R/o V/p Deoli,
Teh Lalsot, Dis Dausa.
58. Ashok Kumar S/o Bhaga Ram, Aged About 33 Years, Belt
No. 1072, R/o V/p Falistra Siyava Teh Aburoad, Dis Sirohi.
59. Teja Ram S/o Kalu Ram, Aged About 35 Years, Belt No.
1073, R/o V/p Aval Aburoad, Teh Aburoad, Dis Sirohi.
60. Sandeep Kumar S/o Mani Ram, Aged About 35 Years, Belt
No. 52 Hal Shriganganagar 652, R/o V/p Nagrasari, Dist
Hanumangarh.
61. Lokesh Kumar Meena S/o Ram Bharosi Meena, Aged
About 35 Years, Belt No. 727, R/o V/p Sharkar, Teh
Todabhim, Dist Karauli.
62. Vadu Bai D/o Chutra Ram, Aged About 37 Years, Belt No.
792, R/o V/p Sankad, Teh Sanchor, Dist Jalore.
63. Manoj Kumar Aseri S/o Ram Kumar Aseri, Aged About 38
Years, Belt No. 1031 Hel Jaisalmer 685, R/o V/o Ward 17
Suratgarh, Dist Ganganagar.
64. Manoj Kumar Meena S/o Prabhati Lal Meena, Aged About
37 Years, Belt No. 1038, R/o V/p Basai, Teh Kotputli Dist,
Jaipur.
65. Madan Lal Meena S/o Vishram Meena, Aged About 34
Years, Belt No. 1056, R/o V/p Bhairpuri, Teh Laxangarh,
Dist Alwar.
66. Saka Ram S/o Jhala Ram, Aged About 36 Years, Belt No.
1057, R/o V/p Chamunderi, Teh Bali, Dist Pali.
67. Urmila Bai Meena D/o Parsadi Lal Meena, Aged About 36
Years, Belt No. 1045 Hal Jaipur 2543, R/o V/p Harikisan
Meena Ratnpura, Neemla Dist Alwar.
68. Sharvan Kumar S/o Kishan Lal, Aged About 35 Years, Belt
No. 449, R/o V/p Chimaniyo Ki Dhani, Pur, Dist. Jalore.
69. Om Prakash S/o Sanwala Ram, Aged About 35 Years, Belt
No. 340, R/o V/p Dee Gav Post Ram Krda, Teh Raniwada,
Dist Jalore.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Home, Government Secretariat, Jaipur (Raj.)
2. The Principal Secretary, Department Of Finance (Rules),
(Uploaded on 01/04/2026 at 05:47:31 PM)
(Downloaded on 01/04/2026 at 08:45:17 PM)
[2026:RJ-JD:14716] (6 of 7) [CW-7094/2026]
Government Of Rajasthan, Government Secretariat,
Jaipur. (Raj.).
3. Director General Of Police, Police Head Quarter, Lal Kothi,
Jaipur (Raj.)
4. Superintendent Of Police, Sirohi, District Sirohi. (Raj.)
----Respondents
For Petitioner(s) : Mr. OP Sangwa
HON'BLE DR. JUSTICE NUPUR BHATI
Order
01/04/2026
1. It is submitted by the counsel for the petitioners that the issue
raised in the present writ petition is covered by the judgment in Dara
Singh v. State of Rajasthan & Ors.: S.B.Civil Writ Petition
No.11973/2012, decided on 17.12.2012.
2. In the case of Dara Singh (supra), a coordinate Bench of this
Court, inter alia, directed as under:
"Learned counsel for the petitioner submits that realizing the mistake, appointment has been given, thus, grievance of petitioner to the extent is redressed, but appointment should have been made effective from the date candidates lesser in merit were given appointment with notional benefits.
In view of the prayer made and taking note of the order dated 13.12.2012 whereby petitioner is given appointment realizing mistake by the respondents, I consider it proper to direct that aforesaid appointment should be treated from the date when lesser meritorious candidates were given. The petitioner would, accordingly, be entitled to the notional benefits and seniority from the date persons with less merit were given appointment. The actual benefits would be allowed from the date of joining pursuant to the order dated 13.12.2012. With the aforesaid, writ petition stands disposed of."
(Uploaded on 01/04/2026 at 05:47:31 PM)
[2026:RJ-JD:14716] (7 of 7) [CW-7094/2026]
3. Learned counsel, therefore, prays that the petitioners may be
permitted to file a detailed representation before the competent
authorities for redressal of his grievances.
4. In view of the above, the present writ petition is disposed of with
liberty to the petitioner to file a representation to the competent
authorities of the department and the competent authorities of the
department are directed to decide the same within a period of four
weeks from the date of receipt of such representation, keeping in mind
the law laid down by this Court in the case of Dara Singh (supra).
5. The order has been passed based on the submissions made in the
petition, the respondents would be free to examine the veracity of the
submissions made in the petition and only in case the averments made
therein are found to be correct, the petitioners would be entitled to the
relief.
(DR.NUPUR BHATI),J surabhii/32-
(Uploaded on 01/04/2026 at 05:47:31 PM)
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!