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Sheeshram Gurjar vs The State Of Rajasthan ...
2026 Latest Caselaw 4900 Raj

Citation : 2026 Latest Caselaw 4900 Raj
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Sheeshram Gurjar vs The State Of Rajasthan ... on 1 April, 2026

Author: Nupur Bhati
Bench: Nupur Bhati
[2026:RJ-JD:14748]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   S.B. Civil Writ Petition No. 7181/2026

1.       Sheeshram Gurjar S/o Harlal Gurjar, Aged About 36
         Years, R/o Dhani Suraj Ki, Post Dabala, Tehsil Patan,
         District Sikar (Raj.).
2.       Bharat Lal Meena S/o Nanag Ram Meena, Aged About 40
         Years,      R/o      Thanera          Post       Moran,    Teh.   Bonli,
         Sawaimadhopur (Raj.).
3.       Mahendra Kumar Gusaiwal S/o Shiv Lal, Aged About 41
         Years, R/o Budsu, Makrana, Distt. Deedwana-Kuchaman
         City (Raj.).
4.       Phool Bai Meena D/o Lalu Ram Meena, Aged About 40
         Years, R/o Kishanpura, Lalgarh, Bassi, Jaipur (Raj.).
5.       Nakat Dan S/o Ladhu Dan, Aged About 37 Years, R/o
         Suwap, Aau, Teh And Distt. Phalodi (Raj.).
6.       Dinesh Patel S/o Govind Ram, Aged About 37 Years, R/o
         Khuntaliya Post Hariyada, Bhavi, Jodhpur (Raj.).
7.       Rakesh Kumar Bakoliya S/o Durga Ram, Aged About 37
         Years, R/o Near Holi Peepli, Losal, Sikar (Raj.).
8.       Lalit Kumar S/o Hetram, Aged About 41 Years, R/o
         Kharbasho Ki Dhani, Biroi, Nawalgarh, Jhunjhunu (Raj.).
9.       Nikki Kumari D/o Ramesh Chand, Aged About 35 Years,
         R/o 420 Shiv Colony, Jaisinghpura Khor, Jaipur (Raj.).
10.      Meena Kumari Kuldeep D/o Roor Mal, Aged About 36
         Years, R/o Papara Kalan, Udaipurwati, Jhunjhunu (Raj.).
11.      Manoj Kumar Kokcha S/o Radhey Shyam Tailor, Aged
         About 46 Years, R/o Near B.p.s. Sr. Sec School, Pilani,
         Jhunjhunu (Raj.).
12.      Amita Kumari D/o Yogesh Kumar, Aged About 40 Years,
         R/o Plot No. 138, Shiv Nagar, Murlipura Scheme Jaipur
         (Raj.).
13.      Vijendra Kumar S/o Govind Ram, Aged About 40 Years,
         R/o 40 Ram Kripa Nagar, Akashwani Ke Pass, Nagaur
         (Raj.).
14.      Kalyan Singh S/o Gopa Ram, Aged About 36 Years, R/o
         Rahoron Ka Ugainya, Bilada, Jodhpur (Raj.).
15.      Mukesh Kumar Bairwa S/o Ram Raj Bairwa, Aged About
         42 Years, R/o Khera Mangal Singh, Teh. Laxmangarh,

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         Alwar (Raj.).
16.      Rohitash Kumar Meena S/o Mala Ram, Aged About 39
         Years, R/o Puranabas, Neem Ka Thana, Sikar (Raj.).
17.      Mahaveer Prasad Meena S/o Ramkaran Meena, Aged
         About 38 Years, R/o Peeparwala, Post Khajuri, Tehsil
         Nainwa, Bundi (Raj.).
18.      Mandakini Meena D/o Ramraj Meena, Aged About 37
         Years, R/o Bookna, Teh. Sapotra, Karauli (Raj.).
19.      Asha Kumari D/o Bachanaram, Aged About 40 Years, R/o
         Jambhsagar, Bhiyasar, Ghantiyali, Phalodi (Raj.).
20.      Sareeta Bishnoi D/o Chandra Ram Bishnoi, Aged About 37
         Years, R/o Laxman Nagar, Teh. Aau, Phalodi (Raj.).
21.      Rajesh Chaudhary S/o Babu Lal Chaudhary, Aged About
         38 Years, R/o Vpo Gagrana, Merta City, Nagaur (Raj.).
22.      Mahaveer Meena S/o Prabhat Ram, Aged About 38 Years,
         R/o Near Santosh Public School, Dhani Bandha Ki, Natata,
         Jaipur (Raj.).
23.      Lav Kumar Bhadoriya S/o Shivcharan Singh Puspad, Aged
         About 35 Years, R/o Vpo Bardala, Teh. Nadoti, Karauli
         (Raj.).
24.      Dharu Ram S/o Dharma Ram, Aged About 38 Years, R/o
         Chhindiya,post Soyla, Teh. Baori, Jodhpur (Raj.).
25.      Lalita Kumawat D/o Mohan Lal, Aged About 48 Years, R/o
         Sikko Ka Mohalla, Jobner, Jaipur (Raj.).
26.      Banwari     Lal    Gocher,       Aged        About       42   Years,   R/o
         Kushalipura Post, Dhoti, Teh. Kanwas, Kota (Raj.).
27.      Jagdish Batesar S/o Poona Ram, Aged About 32 Years, R/
         o Nimbri Chandawtan, Via Kuchera, Tehsil Degana,
         Nagaur (Raj.).
28.      Vimalesh Kumar Baldodiya S/o Sayar Mal, Aged About 45
         Years, R/o Dhani Ramdev Sagar, Post Sirohi, Teh. Neem
         Ka Thana, Sikar (Raj.).
29.      Surja Ram S/o Khamu Ram, Aged About 34 Years, R/o
         Hanuman Nagar, Bhojasar, Teh. Phalodi, Phalodi (Raj.).
30.      Kesu Ram S/o Chuna Ram, Aged About 40 Years, R/o
         Achina, Teh. Khinwsar, Distt. Nagaur (Raj.).
31.      Pushkar Lal Morya S/o Tulsi Ram Morya, Aged About 37
         Years, R/o Vpo Maharoli, Ward No. 4, Teh. Srimadhopur,

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         Sikar (Raj.).
32.      Vikas Dhania S/o Ram Kumar, Aged About 34 Years, R/o
         Village Jaipuriya Patta, Rajgarh, Churu (Raj.).
33.      Ravi Kant Kalyan S/o Girdhari Lal, Aged About 34 Years,
         R/o Vpo Nua, Block, Mandawa, Jhunjhunu (Raj.).
34.      Dailip Kumar Sain S/o Shankar Lal Sain, Aged About 35
         Years, R/o Vpo Dhuwan Kalan, Teh. Nagarfort, Tonk
         (Raj.).
35.      Reena Dhabhai D/o Durga Prasad, Aged About 34 Years,
         R/o Garhwali Ki Dhani, Khirod, Nawalgarh, Jhunjhunu
         (Raj.).
36.      Nirma Goyal D/o Shankar Lal Goyal, Aged About 35 Years,
         R/o 353, Sagar Setu Main, Brindawan Enclave Block And
         Distt. Bikaner (Raj.).
37.      Suchitra Dhaka D/o Bhanwar Lal, Aged About 33 Years,
         R/o 172, Dukiyo Ka Mohalla, Lodsar, Ladnun, Deedwana-
         Kuchaman (Raj.).
38.      Lekhraj Meena S/o Harnath Meena, Aged About 38 Years,
         R/o Kachawa, Post Toda Nagar, Teh. Laxmangarh, Distt.
         Alwar (Raj.).
39.      Ghanshyam Das S/o Jagdish Prasad, Aged About 36
         Years, R/o Sarangsar, Post Luhara, Teh. Bidasar, Distt.
         Churu (Raj.).
40.      Rani Kumari D/o Sadhu Ram W/o Krishan Kumar, Aged
         About 36 Years, R/o Vpo Ajeetpura, Teh. Bhadra, Distt.
         Hanumangarh (Raj.).
                                                                 ----Petitioners
                                    Versus
1.       The State Of Rajasthan, Through Principal Secretary,
         Secondary Education Department, Govt. Of Rajasthan,
         Secretariat, Jaipur.
2.       The Director, Secondary Education, Bikaner.
3.       The Director, Elementary Education, Bikaner.
4.       District Education Officer (Secondary), Jodhpur.
5.       District Education Officer (Elementary), Jodhpur.
6.       District Education Officer (Secondary), Chittorgarh.
7.       District Education Officer (Elementary), Chittorgarh.


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8.       District Education Officer (Secondary), Phalodi.
9.       District Education Officer (Elementary), Phalodi.
10.      District Education Officer (Secondary), Dausa.
11.      District Education Officer (Elementary), Dausa.
12.      District Education Officer (Secondary), Bhilwara.
13.      District Education Officer (Elementary), Bhilwara.
14.      District     Education            Officer       (Secondary),       Didwana-
         Kuchaman.
15.      District     Education           Officer       (Elementary),       Didwana-
         Kuchaman.
16.      District Education Officer (Secondary), Nagaur.
17.      District Education Officer (Elementary), Nagaur.
18.      District Education Officer (Secondary), Churu.
19.      District Education Officer (Elementary), Churu.
20.      District Education Officer (Secondary), Bikaner.
21.      District Education Officer (Elementary), Bikaner.
                                                                      ----Respondents


For Petitioner(s)              :     Mr. G.S. Shekhawat on behalf of Mr.
                                     R.K. Saini


               HON'BLE DR. JUSTICE NUPUR BHATI

Order

01/04/2026

1. Learned counsel for the petitioners has relied upon the

dictum encapsulated in D.B. S.A.W. No.293/2020 titled "The

State of Rajasthan & Ors. Versus Dal Chand Jat" and has

submitted that the appeal preferred by the State has been

dismissed therein inter alia similar issues and the same has been

decided in favor of similar situated persons as that of the

petitioners. It is submitted that the respondents are not

considering the representation filed by the petitioners and

declining the grant of equivalent benefits.

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[2026:RJ-JD:14748] (5 of 5) [CW-7181/2026]

2. Heard the submissions put forth.

3. In light of facts and circumstances of the instant case, this

Court directs that if an appropriate representation has been filed

by the petitioners, within a period of fortnight of date of passing

this order, the same shall accordingly be dealt by the respondents

and shall be considered by way of a speaking order, strictly in

accordance with law, in light of Pawan Meena vs. State of

Rajasthan & Ors. (SBCWP No. 1665/2024; Neutral Citation:

2024:RJ-JP:5792).

4. In light of the above, the present writ petition is disposed of.

Pending applications, if any shall also stand disposed.

(DR.NUPUR BHATI),J

47-/Devesh/-

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