Ranchoddas vs Lrs Of Ratanlal (2025:Rj-Jd:40794)
2025 Latest Caselaw 13082 Raj

Rajasthan High Court - Jodhpur

Ranchoddas vs Lrs Of Ratanlal (2025:Rj-Jd:40794) on 11 September, 2025

Author: Farjand Ali

Bench: Farjand Ali

[2025:RJ-JD:40794]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                     S.B. Civil First Appeal No. 279/2025

Ranchoddas S/o Shri Nandram, Aged About 91 Years, R/o
Outside Jassusar Gate, Bikaner.
                                                                       ----Appellant
                                        Versus
1.       Lrs Of Ratanlal, S/o Shri Narsingh Das
2.       Sohanlal S/o Late Shri Ratanlal, R/o Gandhiyo Ki Gali,
         Barahguwad, Bikaner.
3.       Gopal Chand S/o Late Shri Ratanlal, R/o Suradsani Ki
         Gali, Barahguwad, Bikaner.
4.       Lrs Of Poonam Chand @ Mani Ram, Bikaner.
5.       Sarla Devi W/o Poonam Chand, R/o Gandhiyo Ki Gali,
         Barahguwad, Bikaner.
6.       Giriraj @ Bha S/o Poonam Chand, R/o Gandhiyo Ki Gali,
         Barahguwad, Bikaner.
7.       Shrilal     S/o    Poonam         Chand,       R/o     Gandhiyo    Ki    Gali,
         Barahguwad, Bikaner.
8.       Jetha       Devi   D/o     Poonam         Chand,       R/o   Sarafa     Bazar,
         Teliwada, Bikaner.
9.       Geeta Devi D/o Poonam Chand, R/o Chothani Ojha Ka
         Chawk, Bikaner.
10.      Rama Devi D/o Ratan Lal, R/o Sarafa Bazar, Bikaner.
11.      Shanti Devi D/o Ratanlal, R/o Sarafa Bazar, Bikaner.
12.      Vinod Devi D/o Ratanlal, R/o Barahguwad, Bikaner.
13.      Krishna       Devi    D/o     Ratanlal,        R/o     Suradsani   Ki    Gali,
         Barahguwad, Bikaner.
14.      Indra       Devi     D/o     Ratanlal,       R/o      Suradsani    Ki    Gali,
         Barahguwad, Bikaner.
15.      Lrs Of Moolchand, S/o Late Shri Ratanlal
16.      Bhanwari Devi W/o Moolchand, R/o Gandhiyo Ki Gali,
         Barahguwad, Bikaner.
17.      Manoj @ Bheru, R/o Gandhiyo Ki Gali, Barahguwad,
         Bikaner.
18.      Shri Narayan @ Mangi Lal S/o Smt. Bhanwari Devi W/o
         Shri Ishar Das Ji Swami, R/o Dharam Nagar Dwar,


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                                    [2025:RJ-JD:40794]                   (2 of 2)                          [CFA-279/2025]


                                             Bikaner.
                                                                                                      ----Respondents


                                   For Appellant(s)          :     Mr. RDSS Kharlia
                                   For Respondent(s)         :     Mr. Sushil Bishnoi
                                   Present in Person         :     Mr. Ranchhod Das Swami



                                                   HON'BLE MR. JUSTICE FARJAND ALI

Order

11/09/2025

1. The appellant and the respondent are present in person

along with their respective counsels and they have been duly

identified by their counsels. Appellant does not wish to continue

the appeal perhaps the parties have resolved the dispute amicably

outside the Court room.

2. The application to this effect has also been moved, the same

be taken on record.

3. Accordingly, the appeal is dismissed as withdrawn. The

judgment and the decree dated 30.11.2024 passed by learned

Upper Session and District Judge No.3, Bikaner is affirmed.

4. The pending applications, if any, are disposed of.

(FARJAND ALI),J 5-chhavi/-

(Uploaded on 15/09/2025 at 11:06:43 AM)

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