State Of Rajasthan vs Amar Singh Chouhan ...
2025 Latest Caselaw 14710 Raj

Rajasthan High Court - Jodhpur

State Of Rajasthan vs Amar Singh Chouhan ... on 31 October, 2025

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2025:RJ-JD:46973-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                    D.B. Spl. Appl. Writ No. 796/2025

1.       State Of Rajasthan, Through Its Secretary, Department Of
         Home, Government Of Rajasthan, Secretariat, Jaipur
         (Raj.)
2.       Director       General       Of     Police,      Jaipur,    District    Jaipur
         (Rajasthan).
3.       The      Superintendent           Of     Police,      Dungarpur,       District
         Dungarpur (Rajasthan).
4.       District Collector, Dungarpur (Land Revenue), District
         Dungarpur (Rajasthan).
                                                                      ----Appellants
                                        Versus
Amar Singh Chouhan S/o Shri Ram Singh Chouhan, Aged About
42 Years, R/o Village - Kharodiya, Bhaikhred, District Dungarpur
(Rajasthan).
                                                                     ----Respondent


For Appellant(s)              :     Mr. Sandeep Soni
                                    Mr. BL Bhati, AAG



        HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

HON'BLE MR. JUSTICE BIPIN GUPTA

Order

31/10/2025

1. The matter is listed in the 'Defects' category, however, the

learned counsel for the appellants submits that the controversy

involved in the present case has already been decided on

26.09.2025 by a Division Bench of this Court in DBSAW

No.932/2025 (State of Rajasthan & Ors. Vs. Shiv Nath

Singh).

(Uploaded on 01/11/2025 at 02:45:09 PM)

[2025:RJ-JD:46973-DB] (2 of 2) [SAW-796/2025]

2. For the self same reasons, the present appeal is also

dismissed in light of the judgment passed by a Division Bench of

this Court in Shiv Nath Singh (supra).

(BIPIN GUPTA),J (VINIT KUMAR MATHUR),J 6-nitin/-

(Uploaded on 01/11/2025 at 02:45:09 PM)

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