Rajasthan High Court - Jodhpur
Mukesh Kumar vs Union Of India (2025:Rj-Jd:49688-Db) on 18 November, 2025
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2025:RJ-JD:49688-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 67/2025
1. Mukesh Kumar Saini S/o Manphool Saini, Aged About 28
Years, Village Guradhahar, Tehsil Udaipurwati, District
Jhunjhunu (Raj.)
2. Vijay Chawla S/o Madan Lal Chawla, Aged About 39
Years, Shanti Kunj S-5 Kunj Vihar, Sri Ganganagar (Raj.)
3. Hitesh Kumar S/o Diwan Chand, Aged About 36 Years,
2169 Ward No.34, Scheme No. 2, Agarsain Nagar, Sri
Ganganagar- 335001
4. Baljeet S/o Rohitash Singh, Aged About 35 Years, Vpo
Mehtawas Tehsil Neemrana, District Alwar (Raj.)- 301704
5. Vijay Singh S/o Bhawani Singh, Aged About 30 Years, Gali
Ni.7, Hanumanhattha, Bikaner (Raj.)-334001
6. Chandra Shekhar Sharma S/o Hanuman Prasad Sharma,
Aged About 43 Years, 202 Ganpatpura Road, Bhankrota,
District Jaipur- 303006
7. Keerti Kumar Kumhar S/o Parmeshwar Lal, Aged About
33 Years, Near Balaji Mandir, Kheenwasar, District Churu-
331001
8. Piyush Jain S/o Vinod Kumar Jain, Aged About 38 Years,
Plot No.126, Shiv Shakti Nagar, A, Khejron Ka Bas,
Mansarovar, Jaipur (Raj.)- 302020
9. Rakesh Kumar Sain S/o Shambhu Dayal Sain, Aged About
34 Years, Hingotiya, Po Dausa, District Dausa (Raj.)-
303303
10. Kamlesh Kumar Jyotishi S/o Kajor Mal Jyotishi, Aged
About 35 Years, Kalakho, Dausa (Raj.)- 303304
11. Mukesh Kumar Saini S/o Sanwar Mal Saini, Aged About
36 Years, Ward No.13, Dhani Bhagavanpura, Todpura,
Jhunjhunu (Raj.) 333303
12. Lokendra Singh Chauhan S/o Babu Singh Chauhan, Aged
About 32 Years, Khan Bhankari, Prempura P.o. Dausa,
District Dausa (Raj.)-303303
13. Bhag Chand Yadav S/o Chouth Mal Yadav, Aged About 39
Years, Village Nathi Ka Baas, Mundiya Garh, P.o. Renwal,
District Jaipur- 303603
14. Megh Raj S/o Hanuman Ram Choudhary, Aged About 27
Years, Kukanwali, Nagaur (Raj.)-341519
15. Ravi Prakash Sharma S/o Om Prakash Sharma, Aged
About 27 Years, Seetawat, Nagaur (Raj.)-341503
16. Prashant Kumar S/o Nirmal Kumar Singh, Aged About 32
Years, Patori, Pachgachhia, Saharsa, Bihar- 852124
17. Neetu Kumari D/o Anil Kumar Singh, Aged About 29
Years, Gram Ghospur Post- Haveli Kharagpur, Thana
Kharagpur, Munger, Bihar- 811213
18. Pawan Kumar Sain S/o Jai Ram Sain, Aged About 38
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Years, Iti Road, Ward No.24, Kotputli, Barabas (Rural),
Jaipur (Raj.) - 303108
19. Mala Ram S/o Uttama Ram, Aged About 34 Years,
Kumpaliya Barmer (Raj) 344032
20. Ravinder Kumar S/o Om Prakash, Aged About 28 Years,
Doomroli, District Alwar (Raj) 301703
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of Skill
Development And Entrepreneurship, Directorate General
Of Training, 7 Floor, Kaushal Bhawan, New Moti Bagh,
New Delhi, Delhi-110023
2. The State Of Rajasthan, Through Its Secretary,
Department Of Personnel, Government Of Rajasthan,
Main Building, Secretariat, Jaipur, Rajasthan
3. The State Of Rajasthan, Through Its Secretary,
Department Of Skill, Employment And Entrepreneurship,
Govt. Secretariat, Jaipur, Rajasthan
4. Director, Directorate Of Technical Education (Training
Wing) Rajasthan, W-6, Gaurav Path, Jodhpur-342011
5. Rajasthan Staff Selection Board, Through Chairman, State
Institute Of Agriculture Management Premises,
Durgapura, Jaipur -302018
----Respondents
Connected With
D.B. Civil Writ Petition No. 18769/2024
1. Mukesh Kumar S/o Moda Ram Ji, Aged About 23 Years, R/
o Panchayat Road, Khimel, Tehsil Bali, District Pali-
306115
2. Jitendra Singh Shekhawat S/o Kishore Singh Shekhawat,
Aged About 47 Years, Resident Of 73, Vinayak Vihar
Colony, Opposite Bharat Gas Godam, Niwaru Road,
Jhotwara, Jaipur. (Raj).
3. Virendra Pal Singh S/o Shri Uttam Singh, Aged About 33
Years, Resident Of Nathuji Ka Bera, Nimbeshwar, Barmer
Raj.
4. Manvendra Singh Ranawat S/o Shri Gordhan Singh
Ranawat, Aged About 33 Years, .resident Of Hospital
Road, Rai Ka Vas, Sanderao, Pali. (Raj.)
5. Bhagaram Prajapat S/o Shri Munnaram Prajapat, Aged
About 27 Years, Resident Of Prajpton Ka Bas, Baori,
Jodhpur (Raj.)
6. Yogesh Saran S/o Gopal Ram Saran, Aged About 25
Years, Resident Of Ward No. 10, Bithooda, Po Sarwand
District Nagaur
7. Pramod Kumar S/o Shri Deep Chand Sharma, Aged About
30 Years, Resident Of Village Khundala Road, Tehsil
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Khinwsar, District Nagour.(Raj.).
8. Ajay Moyal S/o Shri Girdhari Lal Moyal, Aged About 32
Years, Resident Of Village Nimmawala, P.o Chak 5 E
Chhoti, Sriganganagar Disrtict Sriganganagar.(Raj.)
9. Manoj Kumar Bajiya S/o Manoj Kumar Bajiya, Aged About
33 Years, Resident Of Village Shyota Ka Bass, Sihot Badi,
District Sikar.(Raj.)
10. Rajendra Kumar S/o Shri Babulal Jangir, Aged About 26
Years, Resident Of Village Khudi, Mandela Bada, District
Sikar. (Raj.)
11. Imran Ali S/o Usman Ali, Aged About 36 Years, Resident
Of Near Vikaram School, Ward No. 15, Sikar District Sikar
(Raj.)
12. Priyanka Jagdish Khanna D/o Jadish Khanna, Aged About
31 Years, Resident Of Bansi Chawl, Datta Pada, Opp.
Parekh Hospital, Mumbai, Maharashtra Present Address
Rameshwaram Residency, Near Bhartiya Public School,
Sikar. (Raj.)
13. Victoria Kumari D/o Natthu Ram Kumawat, Aged About
29 Years, Resident Of Ward No. 06, Kumharon Ka
Mohhala, Todpura, District Jhunjhunun.(Raj.)
14. Arvind Kumar S/o Shri Rajender Kumar, Aged About 31
Years, Resident Of 1 Ta 19, Housing Board, Jhunjhunun,
District Jhunjhunun (Raj.)
15. Dharmendra Kumar Kumawat S/o Shri Nathuram
Kumawat, Aged About 35 Years, Resident Of 54,
Kumharon Ka Mohhala, Todpura, District Jhunjhunun,
(Raj.)
16. Ashok Kumar S/o Hanuman Singh, Aged About 29 Years,
Resident Of Village Aas Pura Naga Kee Dhani, Kanwar
Pura, District Sikar (Raj.)
17. Neha Mahicha D/o Om Prakash Mahicha, Aged About 25
Years, Resident Of Ward No. 06, Jahangir Ke Kue K Pass,
Fatehpur, District Sikar (Raj.)
18. Pankaj Gothwal S/o Shri Vijay Singh Gothwal, Aged About
34 Years, Resident Of F-12, Near Star Trunk School, Kona
Khaturiya Colony, Bikaner, District Bikaner.(Raj.).
19. Kanaram Saini S/o Shri Dhukhal Ram Saini, Aged About
34 Years, Resident Of Karnpura, Post Narsinghpuri, Tehsil
Neem Ka Thana, Sikar (Raj.)
20. Govind Ram Saini S/o Shri Balu Ram Saini, Aged About
33 Years, Resident Of Ward No. 03, Dhani Tibawali, Tehsil
Neem Ka Thana, Sikar (Raj.)
21. Jitendra Kumar Saini S/o Shri Satyanarayan Saini, Aged
About 35 Years, Resident Of 466 Dhani Kambuji Wali,
Sikar, Sirohi District Sirohi.(Raj.)
22. Pooja Rawat D/o Sohan Singh, Aged About 26 Years,
Resident Of Aam Wala Kua Mahkhupura Ajmer.
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23. Uma Shankar Saini D/o Nathu Lal Saini, Aged About 31
Years, Resident Of Baba Kala Ke Piche Barodiya, Po
Badodiya, Dist. Bundi (Raj.)
24. Narendra Singh Rathore S/o Shri Ratan Singh Rathore,
Aged About 37 Years, Resident Of Behind Khalsa Sinema,
Vijaynagar, Falana, District Pali (Raj.)
25. Het Ram S/o Shriharlal, Aged About 33 Years, Resident Of
160, Ward No. 1, 1 Sds, Ganganagar.
26. Aman Kumar S/o Lal Chand, Aged About 32 Years,
Resident Of Ward No. 08, Near Chetan Das Mata Ka
Mandir, Purani Aabadi, Sriganganagar, Disrtict
Sriganganagar.(Raj.).
27. Pooran Lal Bairwa S/o Shri Kalyan Mal Bairwa, Aged
About 28 Years, Resident Of Bairwa Mohalla, Banera,
Disrtict Bhilwara. (Raj.)
28. Bharat Kumar S/o Shri Shankar Lal, Aged About 36 Years,
Resident Of Sukhdham Colony, Ward No.05, Pindwara,
District Sirohi. (Raj.)
29. Madho Singh Yadav S/o Mahipal, Aged About 36 Years,
Resident Of Village Matalwas, District Alwar.(Raj)
30. Daljeet Singh Ranawat S/o Shri Sher Singh Ranawat,
Aged About 32 Years, Resident Of 1637, Village Sanderao,
Hospital Road, Rai Ka Vas, Sanderao, Pali. (Raj.)
31. Chetan Prajapati S/o Shri Surya Prakash Balotiya, Aged
About 30 Years, Resident Of 52 A, Brij Badi, Nangal Jaisa
Bohara, Po Jhotwara, District Jaipur.(Raj.).
32. Anuradha Saini W/o Bijendra Singh, Aged About 33 Years,
Resident Of Madhosinghpura, Pratapsinghpura, Alwar.
(Raj.).
33. Anil Saini S/o Shri Chiranji Lal Saini, Aged About 35
Years, Resident Of 26, Bhop Ji House, Opposite Saroj
Cinema, Chandpol Bajar, Jaipur.(Raj.)
34. Lalit Kumar S/o Shri Paras Mal, Aged About 44 Years,
Resident Of Lal Ji Kee Dhani, Ras District Pali.(Raj.).
35. Vimal Prakash Doda S/o Shankar Lal Doda, Aged About
34 Years, Resident Of Ward No.03 Nayagav, Rastapal,
Rasta, Dungarpur, (Raj.)
36. Ramesh Kumar S/o Kana Ram, Aged About 30 Years, R/o
Binjasi, Sikar (Raj.)
37. Subita D/o Kana Ram, Aged About 33 Years, R/o Binjasi,
Sikar (Raj.)
38. Akshay Parewa S/o Shri Gheesa Lal, Aged About 32
Years, Resident Of 39-B, Shakti Nagar, Po Heerapura,
Jaipur.(Raj.).
39. Pawan Kumar S/o Krishan Lal, Aged About 38 Years, R/o
Ward No.3, Rcp Colony, Vijaynagar Dist Sriganganagar
40. Bhupender Singh, Aged About 33 Years, R/o Ward No. 09
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Rcp Colony Near Hanuman Mandir, Vijaynagar,
Sriganganagar
41. Kanwari Lal S/o Bhanwara Ram Prajapat, Aged About 27
Years, R/o Kumharon Ka Mohhala, Surpaliya, Po Deh,
District Nagaur (Raj.)
42. Sanjay Sharma, Aged About 34 Years, R/o Khakhal Devji
Ki Gali, Jain Mohalla, Utharda, Udaipur (Raj.)
43. Tamanna D/o Shri Govind Bhargava, Aged About 25
Years, Residnet Of Suratgarh, District Shri Ganganagar.
44. Saurav Dadhich S/o Shri Bajrang Lal Dadhich, Aged About
34 Years, Resident Of B/h Nsp College Inside Jassusar
Gate, Bikaner.
45. Raghveer Singh S/o Shri Girdhari Singh, Aged About 30
Years, Resident Of Ward No. 09, 26Apd Sri Ganganagar,
46. Nitya Niranjan Joshi S/o Shri Ashok Kumar, Aged About
25 Years, Resident Of Mataji Mandirke Pass Wali Gali,
Mundaro Ka Chowk, Bikaner.
47. Sukhram S/o Shri Banwari Lal, Aged About 38 Years,
Resident Of 1Skmb 1, Sri Ganganagar.
48. Kapil Dev S/o Karm Chand, Aged About 32 Years,
Resident Of Near Parul Tent House, Udharam Chok, Sri
Ganganagar
49. Sumit Kumar S/o Shri Bhoop Singh, Aged About 26 Years,
Resident Of Ward No. 25, (New), Rcp Colony, Pipal Chok,
Suratgarh (Raj.)
50. Kavita Kumari D/o Shri Omprakash, Aged About 37 Years,
Resident Of House No. 403, Sri Ganganagar 1 D Chhoti
(Sadhuwali) Srigangagar
51. Ram Chandra Suthar S/o Shri Bhanwar Lal, Aged About
34 Years, Resident Of House No. 1/106, Shivji Nagar,
Dungarpur
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of Skill
Development And Entrepreneurship, Directorate General
Of Training, 7 Floor, Kaushal Bhawan, New Moti Bagh,
New Delhi, Delhi 110023
2. The State Of Rajasthan, Through Its Secretary,
Department Of Personnel, Government Of Rajasthan,
Main Building, Secretariat, Jaipur, Rajasthan
3. The State Of Rajasthan, Through Its Secretary,
Department Of Skill, Employment And Entrepreneurship,
Govt. Secretariat, Jaipur, Rajasthan
4. Director, Directorate Of Technical Education (Training
Wing) Rajasthan, W 6, Gaurav Path, Jodhpur 342011
5. Rajasthan Staff Selection Board, Through Chairman, State
Institute Of Agriculture Management Premises,
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Durgapura, Jaipur 302018
----Respondents
D.B. Civil Writ Petition No. 2745/2025
1. Sandeep Kumar S/o Baldev Singh, Aged About 32 Years,
Ward No. 8,8 Psd-B, Ganganagar (Raj.)
2. Rakesh Kumar S/o Krishan Lal, Aged About 34 Years,
House No -84, 13 Dol-A,13 Dol Ganganagar (Raj.)
3. Jugal Kishor, Aged About 35 Years, 1, Ward-3, Near
Hargovind Plastic Factory, Purani Abadi, Ganganagar, Po
Sriganganagar Dist Ganganagar (Raj.)
4. Navneet Kaur, Aged About 35 Years, 9 S D S, Sohnewala,
Sadulshahar, Ganganagar (Raj.)
5. Shyam Sunder, Aged About 35 Years, Ward No. 5, Mareja
Godam Wali Gali, Pilibanga, Hanumangarh (Raj.)
6. Suman Kumari, Aged About 36 Years, Chak 91 R D, Ward
No. 8,91 R D, Hanumangarh (Raj.)
7. Hardeep Singh, Aged About 32 Years, Ward No 07,
Makkasar, Hanumangarh, Hanumangarh (Raj.)
8. Jaswant Singh, Aged About 34 Years, Ward No 25 Molvi
Bas Abli Id 43 Ssw Po Dabli Rathan. Dist. Hanumangar
(Raj.)
9. Daya Ram, Aged About 37 Years, Chak 2 P (A), P O
Patroda, Anupgarh, Gangangar (Raj.)
10. Pushpendra Kumar, Aged About 27 Years, Jatav Colony,
Nithar, Bharatpur (Raj.)
11. Sukhdeep Singh, Aged About 26 Years, Ward No 4 1 U D
M-A, Po Kamrania, Dist.
12. Mahendra Louhhib, Aged About 28 Years, Nangal Kalan,
Nangal Kalan, Nangal Turkan, Jaipur (Raj.)
13. Sanjay Dutt, Aged About 29 Years, Kishanpur Uttarada,
11 Ptp (Kishanpur Utrada), Hanumangarh (Raj.)
14. Rajesh Gurjar, Aged About 33 Years, Sumel, Po, Pala.
Dist. Alwar (Raj.)
15. Kamal Chyawan Gaur, Aged About 29 Years, Dholaka
Khera, P. O Bheepur Dist. Tork (Raj.)
16. Amar Chand, Aged About 32 Years, Ward No. 63, Sad
Masani Wala, 7 L C, Ganganagar (Raj.)
17. Amandeep Kour, Aged About 34 Years, Chak-2 N Z P 9
(Dhani) Grampanchayat-4 Bld Post Bajuwala Tehshil Sri
Vijay Nagaur, 2 Nzp , Gangangar (Raj.)
18. Jyoti Purohit, Aged About 41 Years, 2Nd -F /98 B Mdv
Colony, Dist. Bikaner (Raj.)
19. Sharad Chandra Joshi, Aged About 40 Years, Pili Kothi Out
Side Nathusar Gate Bikaner (Raj.)
20. Sanjay Yadav, Aged About 30 Years, Nainsya Mharajpura
@ Nainasya Lassdiya Jaipur (Raj.)
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21. Hemendra Kumar Jangid, Aged About 30 Years, Morpa
Bamanwas, District Sawaimadhopur (Raj.)
22. Sarwan Kumar, Aged About 25 Years, 1 Ffb-A (Rural), Po
2 Ffa District Ganganagar (Raj.)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of Skill
Development And Entrepreneurship, Directorate General
Of Training, 7 Floor, Kaushal Bhawan, New Moti Bagh,
New Delhi, Delhi-110023
2. The State Of Rajasthan, Through Its Secretary,
Department Of Personnel, Government Of Rajasthan,
Main Building, Secretariat, Jaipur, Rajasthan
3. The State Of Rajasthan, Through Its Secretary,
Department Of Skill, Employment And Entrepreneurship,
Govt. Secretariat, Jaipur, Rajasthan
4. Director, Directorate Of Technical Education (Training
Wing) Rajasthan, W-6, Gaurav Path, Jodhpur-342011
5. Rajasthan Staff Selection Board, Through Chairman, State
Institute Of Agriculture Management Premises,
Durgapura, Jaipur -302018
----Respondents
For Petitioner(s) : Mr. Vishal Singhal.
For Respondent(s) : Mr. I.R. Choudhary, AAG assisted by
Mr. Pawan Bharti.
Mr. Ayush Gehlot, for
Mr. Rajesh Panwar, Sr. Adv. & AAG.
Mr. Manish Patel, with
Ms. Nandipna Gehlot.
Mr. K.R. Meghwal.
Mr. Abhishek Aggarwal, for
Mr. T.C. Sharma.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
HON'BLE MR. JUSTICE ANUROOP SINGHI
Order
18/11/2025
1. Learned counsel appearing for respective parties have placed
before this Court two orders dated 28.05.2025 & 16.09.2025
passed in pursuance of the judgment rendered by the Division
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Bench of this Court at Jaipur Bench in Komal Kumawat & Ors.
v. Union of India & Ors. (D.B. Civil Writ Petition
No.16312/2024) and other connected matters, which reads as
follows:
"Order dated 28.05.2025 passed in D.B. Civil Writ Petition
No.4828/2025:
1. Learned counsel for the parties submit that the petition
(D.B. Civil Writ Petition No.16312/2024) involving identical issue
at Jaipur Bench has been dismissed.
2. Accordingly, this petition is also dismissed.
Order dated 16.09.2025 passed in D.B. Civil Writ Petition
No.9158/2024:
1. The issue raised in the present writ petition is no longer
res integra in view of the decision rendered by Division Bench of
this Court in D.B. Civil Writ Petition No.16312/2024 (Komal
Kumawat & Ors. v. Union of India & Ors. and connected
matters).
2. The Division Bench has dismissed the aforesaid writ
petition vide judgment dated 28.05.2025, making the following
observations:-
"67. Merely, for the reason that Schedule sought to
be substituted vide Notification dated 01.09.2023
is silent in respect of manner of relaxation to be
granted qua possessing NCIC/CITS certificate,
even for the trades where CITS courses are not
available, would not invalidate the Notification
dated 01.09.2023 for the reason that it goes
without saying that O. M. dated 30.06.2023 issued
by the Central Government would govern the field,
where the State Rules are silent. More so, learned
AAG, on instructions, on behalf of the State, has
undertaken that the State would also grant
relaxation, whenever required, to the candidates
where CITS courses are not available for a
particular trade or eligible candidates are not
otherwise available."
3. Learned counsel for the petitioners submits that the
petitioners would be satisfied with the same observations.
4. Keeping in view the submissions made by learned counsel
for the petitioners, the instant writ petition is disposed of,
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applying the aforesaid observations made in the case of Komal
Kumawat (supra).
5. Pending application(s), if any, also stands disposed of."
2. Since the application of judgment rendered in the case of
Komal Kumawat (supra) is not disputed by the parties, the
present writ petitions stand disposed of on the same terms. All
pending applications, if any, also stand disposed of.
(ANUROOP SINGHI),J (DR.PUSHPENDRA SINGH BHATI),J
24-26 Zeeshan
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