Rajasthan High Court - Jodhpur

Hdfc Ergo General Insurance Company Ltd vs Sunita on 10 May, 2025

NATIONAL LOK ADALAT
(BENCH NO. 4)

RAJASTHAN HIGH COURT, JODHPUR
Case No.5212020
HDFC ERGO GIC Ltd. Vls. Smt. Sunita and Ors.
Present-
Hon'ble Mr. Justice Sunil Beniwal, Chairman
Shri Praveen Khandelwal, Member
Appearance-
Appellant(s) : Mr. Jagdish Vyas
Respondent(s) ....................................

AWARD OF LOK ADALAT
Date: 10.05.2025
The matter is placed before the Lok Adalat today.

The MACT, Jodhpur Metropolitan by its judgment and award dated 05.09.2019
in MAC Case No. 300/2016 awarded a sum of Rs. 50,0001- alongwith interest @ 6 %
per annum.

Learned counsel for the appellant submits that he wants to withdraw the present

.appeal with liberty to move an application for recalling of this order in the event an

appeallcross objection is found to have been filed by claimant/owner/driver of the

vehicle. As the appellant Company has decided to withdraw the appeal in the spirit of

Lok Adalat, this appeal is allowed to be withdrawn with the aforesaid liberty as

prayed.

In view of the above, the appeal is disposed of as withdrawn.

The Registry is directed to send back the record forthwith.

Signature on b e h\~ l f & ~ ~ e l l a ~ s ) Signature on behalf of Respondent(s)
-

                                               ~egber                                                         Chairman
                                          National Lok Adalat                                            National Lok Adalat
                                               Jodhpur                                                        Jodhpur