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Bhanwar Kanwar vs Bhom Singh
2025 Latest Caselaw 857 Raj

Citation : 2025 Latest Caselaw 857 Raj
Judgement Date : 10 May, 2025

Rajasthan High Court - Jodhpur

Bhanwar Kanwar vs Bhom Singh on 10 May, 2025

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                              NATIONAL LOK ADALAT
                                                                       (BENCH NO. 2)
                                               RAJASTHAN HIG                      COURT, JODHPUR
                                                 A
                                                                 ................................
                                                            Case No.    5 % /                 .-.I--




                                   Present-

J: t....bhqrrerr....h9 n d i s........ UP.^...-~).yi,..+.. Hon'ble Mr. Justice Yogendra Kumar Purohit, Chairman Slzri BL Bhati, Member Appearance-

---------

AWARD OF LOK ADALAT Date: 10.05.2025 The matter is placed before the Lok Adalat today.

its judgment and award dated I?.:k7Z"."m MAC The MACT,.~.?.~~!W%~

a ...........

P Iy awarded a sum of Rs. !!..l3.?,.%?r9.~.

Alongwith interest @ ...4.1.:. per annum.

With the consent of the parties, the impugned award dated I?.'k?k~s further enhanced by R S . ~ ; M O ? . ? favour ]~ of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned datedf~.l.hlh.w~assed in Claim Case No. I by MACT ..~..l.l~E%v:... !?!!.?% modified accordingly.

In view of the above, the appeal is disposed of.

The Registry is directed to send back the record forthwith.



                                   Signature on behalf of Appellant(s)                  Signature on behalf of Respobdent(s)




                                              Member                                                      Chairman
                                         National Lok Adalat                                         National Lok Adalat
                                              Jodhpur                                                     Jodhpur







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