Citation : 2025 Latest Caselaw 53 Raj
Judgement Date : 1 May, 2025
[2025:RJ-JD:20768]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Revision Petition No. 563/2023
Yogendra Singh Negi S/o Bhopal Singh, Aged About 60 Years, R/
o 6-C-44-6 Jhv Colony Bikaner At Present R/o At Behind Pashu
Chikitshalay Nagaur
----Petitioner
Versus
State Of Rajasthan, Through PP
----Respondent
For Petitioner(s) : None present
For Respondent(s) : Mr. Deepak Choudhary, GA cum AAG
with Mr. Kuldeep Singh Kumpawat
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment
01/05/2025
None appears on behalf of the petitioner.
Earlier, on 27.02.2025, 05.02.2025 and 17.10.2024 also,
none appeared on behalf of the petitioner.
A progress report was called from the trial court and the
same has been received, according to which, all the 14 witnesses
have been examined and the trial of the case is at a fag-end.
In view of the above, the present criminal revision petition
stands dismissed.
Stay application also stand decided.
(MANOJ KUMAR GARG),J 6-mSingh/-
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