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Jasrath Alias Dholu vs State (2025:Rj-Jd:23094-Db)
2025 Latest Caselaw 1233 Raj

Citation : 2025 Latest Caselaw 1233 Raj
Judgement Date : 13 May, 2025

Rajasthan High Court - Jodhpur

Jasrath Alias Dholu vs State (2025:Rj-Jd:23094-Db) on 13 May, 2025

Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
                                   [2025:RJ-JD:23094-DB]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                            JODHPUR
                                                D.B. Criminal Appeal No. 523/1998

                                   Jasrath Alias Dholu
                                                                                                         ----Appellant
                                                                          Versus
                                   State
                                                                                                       ----Respondent



                                   For Appellant(s)             :     Ms. Anjali Kaushik
                                   For Respondent(s)            :     Mr. C.S. Ojha, PP



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SUNIL BENIWAL

Order

13/05/2025

Learned counsel for the appellant seeks permission to

withdraw the present appeal with liberty to the accused appellant,

Jasrath @ Dholu, to pursue another appeal bearing D.B. Criminal

Appeal No. 519/1998 filed by him along with other co-accused, as

in both appeals the challenge to the impugned judgment and

conviction dated 06.09.1998 is the same, and the accused

appellant is named at No.4 in D.B. Criminal Appeal No.519/1998.

Upon this submission, duly verified from the record, the

present criminal appeal is dismissed as withdrawn with liberty to

the appellant, Jasrath @ Dholu, to continue to pursue his case in

D.B. Criminal Appeal No. 519/1998: Ram Kumar & Ors. Vs. State

of Rajasthan.

(SUNIL BENIWAL),J (DR.PUSHPENDRA SINGH BHATI),J

55-Sudheer/-

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