Rajasthan High Court - Jodhpur
Devi Lal Salvi vs State Of Rajasthan (2025:Rj-Jd:25856) on 27 May, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:25856] (1 of 6) [CW-9759/2025]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
S.B. Civil Writ Petition No. 9759/2025
1. Devi Lal Salvi S/o Narayan Lal Salvi, Aged About 36
Years, Presently Working As M.n.d.y D.d.c Helper At Gen.
Hospital, Chittorgarh, (Date Of Joining 10-10-2011).
2. Devendra Sharma S/o Santosh Kumar Sharma, Aged
About 28 Years, Presently Working As M.n.d.y D.d.c
Helper At Sashan Sachivalya Dispensary, Jaipur, (Date Of
Joining 23-04-2019).
3. Arvind Kumar Sharma S/o Rup Singh Sharma, Aged
About 34 Years, Presently Working As M.n.d.y D.d.c
Helper At C.h.c Bayana, Bharatpur, (Date Of Joining 10-
10-2011).
4. Narendra Kumar S/o Mahendra Singh Chak, Aged About
34 Years, Presently Working As M.n.d.y D.d.c Helper At
Chc Jurhara Deeg, Bharatpur, (Date Of Joining 11-08-
2016).
5. Raju S/o Naval Singh, Aged About 41 Years, Presently
Working As M.n.d.y D.d.c Helper At Chc Kumher,
Bharatpur, (Date Of Joining 05-10-2011).
6. Shahbuddin Khan S/o Imamuddin, Aged About 44 Years,
Presently Working As M.n.d.y D.d.c Helper At Government
Dispensary Purani Basti Jaipur, (Date Of Joining 21-05-
2016).
7. Hariom Sharma S/o Bhagwan Swaroop Sharma, Aged
About 35 Years, Presently Working As M.n.d.y D.d.c
Helper At Gen. Hospital, Wadi, Dholpur, (Date Of Joining
01-10-2011).
8. Sanjay Kumar Gupta S/o Kanhaiya Lal Gupta, Aged About
43 Years, Presently Working As M.n.d.y D.d.c Helper At
U.p.h.c Murlipura, Jaipur, (Date Of Joining 01-10-2011).
9. Pradeep Kumawat S/o Ramniwas Kumawat, Aged About
25 Years, Presently Working As M.n.d.y D.d.c Helper At
C.h.c Ponkh. Jhunjhunu, (Date Of Joining 01-09-2022).
10. Ravindra Kumar Verma S/o Girdhari Lal Verma, Aged
About 44 Years, Presently Working As M.n.d.y D.d.c
Helper At Sub-District Hospital Shahpura, Jaipur, (Date Of
Joining 02-10-2011).
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11. Rajendra Kumar Verma S/o Manna Lal Verma, Aged About
36 Years, Presently Working As M.n.d.y D.d.c Helper At
Sub-District Hospital Shahpura, Jaipur, (Date Of Joining
02-10-2011).
12. Girdhari Lal Sharma S/o Gopi Lal Sharma, Aged About 50
Years, Presently Working As M.n.d.y D.d.c Helper At C.h.c
Bhusawar Bharatpur, Date Of Joining (27-06-2016).
13. Mahesh Kumar Raigar S/o Bhagwan Sahay Raigar, Aged
About 44 Years, Presently Working As M.n.d.y D.d.c
Helper At Rajasthan High Court Dispensary, Jaipur, (Date
Of Joining 01-10-2011).
14. Mohammad Ayub Khan S/o Sattar Khan Kariri, Aged
About 35 Years, Presently Working As M.n.d.y D.d.c
Helper At U.c.h.c Moti Katla, Jaipur, (Date Of Joining 01-
10-2011).
15. Bhagwati Prasad Sembara S/o Modi Lal Sembara, Aged
About 50 Years, Presently Working As M.n.d.y D.d.c
Helper At Late Shri Khemraj Katara Government Satellite
Hospital Udaipur, (Date Of Joining 18-10-2011).
16. Mohammed Imran S/o Nizamuddin, Aged About 31 Years,
Presently Working As M.n.d.y D.d.c Helper At C.h.c
Bhadesar Chittorgarh, (Date Of Joining 01-10-2011).
17. Arjun Lal Salvi S/o Kanhaiya Salvi, Aged About 38 Years,
Presently Working As M.n.d.y D.d.c Helper At Gen.
Hospital Bhindar, (Date Of Joining 07-10-2011).
18. Mukesh Kumar Pradhan S/o Surya Narayan Pradhan,
Aged About 48 Years, Presently Working As M.n.d.y D.d.c
Helper At Sub-District Hospital Phulera Jaipur, (Date Of
Joining 02-10-2011).
19. Vijay Prakash Tiwari S/o Babu Lal Tiwari, Aged About 45
Years, Presently Working As M.n.d.y D.d.c Helper At
District Hospital Lalsot Dausa, (Date Of Joining 28-02-
2019).
20. Sachin Kumar Sharma S/o Shitala Prasad Sharma, Aged
About 34 Years, Presently Working As M.n.d.y D.d.c
Helper At District Hospital Lalsot, Dausa, (Date Of Joining
10-08-2018).
21. Vijay Kumar Sharma S/o Prem Chandra Sharma, Aged
About 42 Years, Presently Working As M.n.d.y D.d.c
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Helper At Sub District Hospital Dudu, Jaipur, (Date Of
Joining 01-10-2011).
22. Sampat Kumar S/o Nathu Lal, Aged About 46 Years,
Presently Working As M.n.d.y D.d.c Helper At District
Hospital Shahpura, Bhilwara, (Date Of Joining 01-10-
2011).
23. Raghunandan Sharma S/o Kailash Chandra Sharma, Aged
About 35 Years, Presently Working As M.n.d.y D.d.c
Helper At C.h.c Bhandaraj, Dausa, (Date Of Joining 16-
08-2016).
24. Narendra Singh Rathore S/o Narpat Singh Rathore, Aged
About 44 Years, Presently Working As M.n.d.y D.d.c
Helper At M.g Hospital, Bhilwara, (Date Of Joining 02-10-
2011).
25. Ramnivas Mali S/o Kalyan Mali, Aged About 34 Years,
Presently Working As M.n.d.y D.d.c Helper At Sub-District
Hospital Mandawari, Dausa, (Date Of Joining 01-05-
2016).
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Medical And
Health Department, Government Of Rajasthan, Jaipur.
2. Secretary, Finance (Budget) Department, Government Of
Rajasthan, Jaipur.
3. Joint Secretary, Finance (Budget) Department,
Government Of Rajasthan, Jaipur.
4. Joint Secretary, Medical And Health Services, Jaipur Zone.
5. Director (Non-Gazetted), Department Of Medical And
Health Services, Government Of Rajasthan, Jaipur.
6. Director, (Public Health) Medical And Health Services,
Government Of Rajasthan, Jaipur.
7. Additional Director, Medical And Health Services,
Government Of Rajasthan, Jaipur.
8. Nodal Officer, Mndy, Medical And Health Services,
Government Of Rajasthan
9. Nodal Officer, Mnjy, Medical And Health Services,
Government Of Rajasthan, Jaipur.
10. Rajasthan Medical Services Corporation Limites (Rmsc),
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Department Of Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
Managing Director.
11. Managing Director, N.h.m. Swasthya Bhawan, Jaipur.
12. Chief Executive Officer, State Health Assurance Agency,
Jaipur.
13. Principal Medical Officer, Jaipur, Rajasthan.
14. Principal Medical Officer, Sub-District Shahpura, Jaipur,
Rajasthan.
15. Principal Medical Officer, Bharatpur, Rajasthan.
16. Principal Medical Officer, Jhunjhunu, Rajasthan.
17. Principal Medical Officer, Dausa, Rajasthan.
18. Principal Medical Officer, Sub-District Lalsot, Dausa,
Rajasthan.
19. Principal Medical Officer, Dholpur, Rajasthan.
20. Principal Medical Officer, Udaipur, Rajasthan.
21. Principal Medical Officer, Chittorgarh, Rajasthan.
22. Principal Medical Officer, Bhilwara, Rajasthan.
23. Chief Medical And Health Officer, Jaipur, Rajasthan.
24. Chief Medical And Health Officer, Bharatpur, Rajasthan.
25. Chief Medical And Health Officer, Jhunjhunu, Rajasthan.
26. Chief Medical And Health Officer, Dausa, Rajasthan.
27. Chief Medical And Health Officer, Dholpur, Rajasthan.
28. Chief Medical And Health Officer, Udaipur, Rajasthan.
29. Chief Medical And Health Officer, Chittorgarh, Rajasthan.
30. Chief Medical And Health Officer, Bhilwara, Rajasthan.
31. Rajasthan Medical Relief Society, Jaipur, Through
Secretary, District Jaipur, Rajasthan.
32. Rajasthan Medical Relief Society, Bharatpur, Through
Secretary, District Bharatpur, Rajasthan.
33. Rajasthan Medical Relief Society, Jhunjhunu, Rajasthan
Secretary, District Jhunjhunu, Rajasthan.
34. Rajasthan Medical Relief Society, Dausa, Through
Secretary, District Dausa, Rajasthan.
35. Rajasthan Medical Relief Society, Dholpur, Through
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District Dholpur, Rajasthan.
36. Rajasthan Medical Relief Society, Udaipur, Through
Secretary, District Udaipur, Rajasthan.
37. Rajasthan Medical Relief Society, Chittorgarh Through
Secretary, District Chittorgarh, Rajasthan.
38. Rajasthan Medical Relief Society, Bhilwara, Through
Secretary, District Bhilwara, Rajasthan.
39. Chief Medical Officer, Shri Sawaliya Ji Government
General Hospital, Chittorgarh, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Mrinal Khatri for
Mr. Shreekant Verma
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
27/05/2025
1. Petitioners' grievance is that they were working on contract
basis under the respondents and they are apprehending
disengagement of their services.
2. Learned counsel for the petitioners submits that the
petitioners would feel satisfied if the respondents are directed to
consider their representation (which they would be filing) in light
of the judgment of this Court dated 19.01.2021 passed the case of
Jai Prakash Ganchi & Ors. Vs. State of Raj. & Ors.(S.B. Civil
Writ Petition No.7273/2020) and also in light of circular dated
02.09.2020.
3. The present writ petition is, therefore, disposed of with the
direction to the petitioners to file a representation while enclosing
photostat copy of the judgment in the case of Jai Prakash
[2025:RJ-JD:25856] (6 of 6) [CW-9759/2025]
Ghanchi (supra) and photostat copy of the circular dated
02.09.2020 within a period of four weeks from today.
4. In case, representation is so addressed, the competent
authority shall do the needful, in accordance with law, preferably
within a period of eight weeks from receipt thereof.
5. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
6. The stay application also stands disposed of accordingly.
(VINIT KUMAR MATHUR),J
29-Anil Singh/-
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