Rajasthan High Court - Jodhpur
Amarita Kumari Meena vs State Of Rajasthan (2025:Rj-Jd:15597) on 25 March, 2025
[2025:RJ-JD:15597]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6062/2025
1. Amarita Kumari Meena D/o Shri Heera Lal, W/o Shri
Hansraj Meena, Aged About 31 Years, R/o Village Jheeda,
Tehsil Indergarh, District Bundi (Raj.) Presently Reside At
Raisinghnagar, District Shriganganagar (Raj.). (Presently
Posted As Teacher Grade Iii, L-I At Govt. Primary School,
75Rb (435652), Block Raisinghnagar, District
Shriganganagar, Raj.
2. Parmod Kumar Goswami S/o Shri Om Prakash Goswami,
Aged About 36 Years, R/o Ward No. 01, Village Rangheri,
Tehsil Taranagar, District Churu (Raj.). (Presently Posted
As Teacher Grade Iii, L-I At Govt. Primary School, 52 G.b.
(480172), Block Vijaynagar, District Shriganganagar, Raj.
3. Mamata D/o Shri Ramesh Chandra Joiya, Aged About 25
Years, R/o Ojariya, District Churu (Raj.). (Presently
Posted As Teacher Grade Iii, L-I At Govt. Primary School,
6Rpm/poharka (463459), Block Rawatsar, District
Hanumangarh, Raj.
4. Rakesh Kumar S/o Shri Ram Kumar, Aged About 36 Years,
R/o Ward No. 05, Village Daulatwali, Badopal, District
Hanumangarh (Raj.). (Presently Posted As Teacher Grade
Iii, L-I At Govt. Primary School, 4 Mod/dablibass Midha
Rohi (492127), Block Pilibanga, District Hanumangarh,
Raj.
5. Sandeep Kumar S/o Shri Chhabeel Das, Aged About 36
Years, R/o Ward No. 14, Village Bhuranpura (11Rwd),
Tehsil Tibbi, District Hanumangarh (Raj.). (Presently
Posted As Teacher Grade Iii, L-I At Govt. Primary School,
17Gm (A)/gomawali (481426), Block Vijaynagar, District
Shriganganagar (Raj.)
6. Santosh D/o Shri Jaymal Ram, Aged About 36 Years, R/o
2Mst-Sm, Village Lunawali Dhani, Tehsil Tibbi, District
Hanumangarh (Raj.). (Presently Posted As Teacher Grade
Iii, L-I At Govt. Primary School, 18Rb(411492), Block
Raisinghnagar, District Shriganganagar, (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Education
(Downloaded on 26/03/2025 at 09:46:50 PM)
[2025:RJ-JD:15597] (2 of 3) [CW-6062/2025]
Secretary, Government Of Rajasthan, Government
Secretariat, Jaipur (Raj.).
2. The Director, Elementary Education, Bikaner (Raj.)
3. The District Education Officer, Elementary Education,
District Shriganganagar (Raj.).
4. The Chief Executive Officer, Zila Parishad Shriganganagar
(Raj.).
5. The District Education Officer, Elementary Education,
District Hanumangarh (Raj.).
6. The Chief Executive Officer, Zila Parishad Hanumangarh
(Raj.).
----Respondents
For Petitioner(s) : Mr. Achla Ram.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN MONGA
Order (Oral)
25/03/2025
1. Petitioners herein before this Court seek appropriate
direction to the respondents to accord them seniority and notional
benefits on the post of Teacher Grade-III from the date of initial
appointment as has been given to their counterparts.
2. At the very outset, it is submitted by learned counsel for the
petitioners that the issue raised in the present writ petition is
covered by an order passed by a Co-ordinate Bench of this Court
at Jaipur in case of Om Prakash & Ors. Vs. State of Rajasthan
& Ors. (S.B. Civil Writ Petition No.21214/2014), decided on
21.11.2017. He submits that the petitioners are sanguine that, in
case they are allowed to file individual representations qua the
grievance raised in the present writ petition and the same is
[2025:RJ-JD:15597] (3 of 3) [CW-6062/2025]
considered in light of the aforesaid judgment, they will be meted
out with favorable treatment.
3. In view of the aforesaid, without commenting on the merits
of the case, the petition is disposed of with a direction to the
competent authority to decide the representation (may file fresh,
if not already filed) of the petitioners, in accordance with law,
keeping in view the observations made in the case of Om
Prakash (supra), as expeditiously as possible.
4. Pending application(s), if any, stand disposed of.
(ARUN MONGA),J
179-DhananjayS/Rmathur/-
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