Rajasthan High Court - Jodhpur
Shivani Sharma vs State Of Rajasthan (2025:Rj-Jd:16538) on 25 March, 2025
[2025:RJ-JD:16538]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 857/2025
1. Shivani Sharma D/o Dharm Prakash Sharma, Aged About
21 Years, R/o Devariya, Shahpura, Bhilwara, Rajasthan.
2. Madiha Khan D/o Abdul Malik, Aged About 21 Years, R/o
Sanganer Road, Bhilwara, Rajasthan.
3. Poonam Damani D/o Rajesh Damani, Aged About 24
Years, R/o Near Bank, Khemana, Raipur, Bhilwara,
Rajasthan.
4. Sumit Kumar S/o Bhag Chad, Aged About 23 Years, R/o
Ghosi Mohalla, Chawani, Sheoganj, Sirohi, Rajasthan.
5. Gunwanti D/o Panchu Ram, Aged About 27 Years, R/o
Bohro Ka Bas, Parbatsar, Nagaur, Rajasthan.
6. Ashutosh Bhardwaj S/o Radhamohan Bhardwaj, Aged
About 23 Years, R/o Todar Singh Sidhnath Mandir Road,
Tonk, Rajasthan.
7. Anil Kumar Sisodiya S/o Bhawani Shankar Sisodiya, Aged
About 26 Years, R/o Behind Police Station, Kot Khawada,
Jaipur, Rajasthan.
8. Harish Kumar S/o Lakhmi Chand, Aged About 21 Years,
R/o 372, Near Sarvjanik Kua, Kaysa, Alwar, Rajasthan.
9. Ujjwal Gurjar S/o Ram Ji Lal Gurjar, Aged About 24
Years, R/o Rampura, Botunda, Tonk, Rajasthan.
10. Shobhana Gurjar D/o Rohitas Kumar Gurjar, Aged About
21 Years, R/o Pancholi, Dausa, Rajasthan.
11. Mukesh Kumar Gurjar S/o Sultan Gurjar, Aged About 23
Years, R/o Tehsil Viratnagar, Jaisinghpura, Jaipur,
Rajasthan.
12. Giriraj Gautam S/o Madan Lal Gautam, Aged About 21
Years, R/o Gram Ranoli, Tehsil Peeplu, Tonk, Rajasthan.
13. Antima Mahawer D/o Satya Narayan Mahawer, Aged
About 23 Years, R/o Dubbi Bidarkha, Sawai Madhopur,
Rajasthan.
14. Bhawani Singh Gurjar S/o Moti Lal, Aged About 26 Years,
R/o Gurjaro Ka Mohalla, Torda, Bhagwatgarh, Sawai
Madhopur, Rajasthan.
15. Priyanshu Kumawat S/o Bhag Chand Kumawat, Aged
About 23 Years, R/o 194/235 Pratap Nagar Sector- 19,
Sanganer, Jaipur, Rajasthan.
16. Anisha Satoliya D/o Shimbhu Dayal Verma, Aged About
22 Years, R/o Mundawara, Alwar, Rajasthan.
17. Jyoti Kumari Sharma D/o Dinesh Kumar Sharma, Aged
About 23 Years, R/o Near School, Indokia, Tonk,
Rajasthan.
18. Shubham Upadhyay S/o Ram Prakash Upadhyay, Aged
About 27 Years, R/o Gram Anah, Bharatpur, Rajasthan.
(Downloaded on 05/04/2025 at 02:05:25 PM)
[2025:RJ-JD:16538] (2 of 4) [CW-857/2025]
19. Shakeel Mohammed S/o Usman Mohammed, Aged About
21 Years, R/o Pratappura, Diggi, Tonk, Rajasthan.
20. Raees Mohammed S/o Iqbal Mohammed, Aged About 23
Years, R/o Deshwaliyo Ka Mohalla, Pratappura, Tonk,
Rajasthan.
21. Manisha Harijan D/o Ram Prasad Harijan, Aged About 24
Years, R/o Indokia, Tonk, Rajasthan.
22. Meenu Meena D/o Tejram Meena, Aged About 22 Years,
R/o Kundali Nadi, Gambheera, Sawai Madhopur,
Rajasthan.
23. Mohammed Shahrukh S/o Nizam Mohammed, Aged About
21 Years, R/o Deshwaliyo Ka Mohalla, Pratappura, Tonk,
Rajasthan.
24. Mudit Sharma S/o Kuldeep Sharma, Aged About 24 Years,
R/o Near Ganga Mandir, Bharatpur, Rajasthan.
25. Sneha Sen D/o Naurat Mal Sen, Aged About 21 Years, R/o
Jaliya-2, Tehsil Masuda, Ajmer, Rajasthan.
26. Rahul Dutt Kayat S/o Kailash Dutt Kayat, Aged About 23
Years, R/o Jaliya-2, Tehsil Masuda, Ajmer, Rajasthan.
27. Manisha Gurjar D/o Jeetu Ram Gurjar, Aged About 23
Years, R/o Gurjar Mohalla, Devpura, Kadera, Ajmer,
Rajasthan.
28. Reshma Bairwa D/o Gopal Bairwa, Aged About 24 Years,
R/o Bairwo Ka Mohalla, Jankipura, Tonk, Rajasthan.
29. Lokesh Saini S/o Raju Lal Saini, Aged About 21 Years,
Sambhariya, Jaipur, Rajasthan.
30. Kamal Malav S/o Rameshwar Malav, Aged About 21
Years, R/o Deopura, Jhalawar, Rajasthan.
31. Rohit Sulaniya S/o Chiran Ji Lal Sulaniya, Aged About 26
Years, R/o Near Syndicate Bank, Sanganer, Jaipur,
Rajasthan.
32. Vinita Meena D/o Brajlal Meena, Aged About 21 Years, R/
o 457-Patti Mohalla, Nagal Sherpur, Karauli, Rajasthan.
33. Nitish Kumar Meena S/o Ramji Lal Meena, Aged About 23
Years, R/o 396/2-Chuttan Nagar, Bijwasan, South West
Delhi.
34. Ganesh Gurjar S/o Ramswaroop Gurjar, Aged About 22
Years, R/o Morpa, Sawai Madhopur, Rajasthan.
35. Avadesh Meena S/o Jairam Meena, Aged About 22 Years,
R/o Eanieas, Dausa, Rajasthan.
36. Rajkumar Mahawar S/o Ramphool Mahawar, Aged About
26 Years, R/o Hingotiya, Dausa, Rajasthan.
37. Bhanupriya Sharma D/o Kailash Sharma, Aged About 30
Years, R/o Rediya, Dabok, Udaipur, Rajasthan.
38. Manisha Rathore D/o Shakti Singh Rathore, Aged About
28 Years, R/o House No. 528, Gali No. 5, Shyam Manohar
Nagar, Choupasni, Jodhpur, Rajasthan.
(Downloaded on 05/04/2025 at 02:05:25 PM)
[2025:RJ-JD:16538] (3 of 4) [CW-857/2025]
39. Vijendra Kumar Barana S/o Radha Mohan Gurjar, Aged
About 21 Years, R/o Gram-Kutuki, Post-Shyaluta,
Baldeogarh, Alwar, Rajasthan.
40. Harshita Chouhan D/o Janak Singh, Aged About 23 Years,
R/o 907- Chamu House, Fatesh Nagar, Jodhpur,
Rajasthan.
41. Aakansha Saini D/o Radhey Shyam Saini, Aged About 21
Years, R/o Maliwasa, Kalwar, Jaipur, Rajasthan.
42. Aditya Sharma S/o Shankar Lal Sharma, Aged About 21
Years, R/o Kalyanpura, Ghinoi, Jaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Director, Department Of
Ayurveda, Government Of Rajasthan, Having Its Official
Address At Ashok Marg, Savitri College, District Ajmer,
Rajasthan.
2. The Deputy Director, Department Of Ayurveda,
Government Of Rajasthan.
3. Rajasthan Ayurveda Nursing Council, Through Its
Registrar, Having Its Address At Ayush Bhawan, Room
No. 314-15, Sector-26, Pratap Nagar, Jaipur, Rajasthan.
4. The Registrar, Dr. Sarvepalli Radha Krishnan Rajasthan
Ayurved University, Jodhpur.
5. Directorate, Department Of Ayurveda, Government Of
Rajasthan, Jaipur.
----Respondents
For Petitioner(s) : Mr. Shreyansh Ramdev
For Respondent(s) : Ms. Rakhi Choudhary
HON'BLE MR. JUSTICE ARUN MONGA
Order (Oral)
25/03/2025
1. Petitioners herein before this Court are seeking a direction to
the respondents to permit them to participate in the selection
process for the post of Compounder / Nurse Junior Grade pursuant
to advertisement dated 10.12.2024 (Annex.6) while allowing them
to submit their respective internship certificates at the time of
document verification, if they fall in merit.
[2025:RJ-JD:16538] (4 of 4) [CW-857/2025]
2. At the very outset, learned counsel for the respondents
would submit that a writ petition involving a similar controversy
has been dismissed by this very Bench by a detailed order and
judgment dated 27.02.2025 rendered in the case of Seema &
Ors. Vs. State of Rajasthan & Ors. : S.B. Civil Writ Petition
No.409/2025.
3. On a Court query, learned counsel for the petitioners does
not dispute that the facts and the controversy involved herein is
similar to the one, wherein the judgment ibid was rendered.
4. In light thereof, the instant writ petition is also dismissed.
5. Pending applications, if any, stand disposed of.
(ARUN MONGA),J
89-AK Chouhan/-
Whether fit for reporting : Yes / No
Powered by TCPDF (www.tcpdf.org)
