Rajasthan High Court - Jodhpur
Manga Ram Choudhary vs The State Of Rajasthan ... on 3 March, 2025
[2025:RJ-JD:11634]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 4892/2025
1. Manga Ram Choudhary S/o Ramu Ram Choudhary, Aged
About 57 Years, Resident Of V/p Bhuriyasani, Tehsil Merta
City, District Nagaur.
2. Malla Ram Mehriya S/o Ramsukh Mehriya, Aged About 59
Years, Resident Of Sangam Vihar Colony, Merta, District
Nagaur.
3. Ramniwas Choudhary S/o Dunga Ram, Aged About 59
Years, Resident Of Village Dholerav Kallan, Tehsil Merta
City, District Nagaur.
4. Arjun Ram Luna S/o Bhanwar Lal, Aged About 55 Years,
Resident Of Village Alaniyawas, Via Riyan Badi, District
Nagaur.
5. Ram Lal Inaniya S/o Devkaran Inaniya, Aged About 57
Years, Resident Of Gomaliyawas, Post Akeli A, Tehsil
Merta City, District Nagaur.
6. Ummed Singh Rathore S/o Sawai Singh Rathore, Aged
About 53 Years, Resident Of Village Sudari, Post Bawarla,
Via Ren, District Nagaur.
7. Ramswaroop Inaniya S/o Dev Karan Inaniya, Aged About
58 Years, Resident Of Gomaliyawas, Post Akeli A, Tehsil
Merta City, District Nagaur.
8. Kanhaiya Lal Prajapat S/o Bhola Ram, Aged About 58
Years, Resident Of Village Saisara, Via Riyan Badi, District
Nagaur.
9. Ramdev Goliya S/o Missa Ram, Aged About 49 Years,
Resident Of Village Khakharaki, Tehsil Merta City, District
Nagaur.
10. Leelkaran S/o Ramdeen, Aged About 55 Years, Resident
Of Village Falaki, Tehsil Riyan Badi, District Nagaur.
11. Indra Singh Rathore S/o Mool Singh, Aged About 60
Years, Resident Of Kaushlya Nagar, Plot No. 32, Jaitaran
Chowki, Merta City, District Nagaur.
12. Sita Ram S/o Joga Ram, Aged About 51 Years, Resident
Of Village Ladwa, Via Jasnagar, Tehsil Riyan Badi, District
Nagaur.
13. Ramkumar Saraswat S/o Ghasi Lal Saraswat, Aged About
52 Years, Resident Of 1/338, Housing Board Colony,
Nagaur.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary, School
Education, Government Secretariat, Rajasthan, Jaipur.
2. The Secretary, Rural Development And Panchayati Raj
Department, Government Secretariat, Rajasthan, Jaipur.
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. The Director, Elementary Education, Rajasthan, Bikaner.
5. The District Education Officer, Secondary, Nagaur.
6. The District Education Officer, Elementary, Nagaur.
----Respondents
For Petitioner(s) : Mr. Hanuman Singh Choudhary.
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[2025:RJ-JD:11634] (2 of 2) [CW-4892/2025]
HON'BLE MR. JUSTICE ARUN MONGA
Order(Oral)
03/03/2025
1. Petitioners herein, inter alia, are before this Court seeking
directions to the respondents to grant them benefits, including
seniority, pay fixation, arrears, salary for the summer vacation,
and increments, by considering their service from the date of their
initial joining, as was granted to their counterparts on the post of
Teacher Grade-III.
2. At the outset, it is submitted by learned counsel for the
petitioners that the issue raised in the present writ petition is
covered by an order dated 20.01.2014 passed by a Single Bench
of this Court in S.B. Civil Writ Petition No.3534/2009:
Yogesh Kumar Pareek Vs. State of Rajasthan and Ors. He
submits that the petitioners are sanguine that, in case they are
allowed to file a representation qua the grievance raised in the
present writ petition and the same is considered in light of the
aforesaid judgment, they will be meted out with favorable
treatment.
3. In view of the aforesaid, without commenting on the merits
of the case, the petition filed by the petitioners is disposed of with
a direction to the competent authority to decide the
representation (may file fresh, if not already filed) of the
petitioners, in accordance with law, keeping in view the
observations made in the case of Yogesh Kumar Pareek (supra),
as expeditiously as possible.
4. Pending application(s), if any, stands disposed of.
(ARUN MONGA),J
11-/Jitender//-
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