Rajasthan High Court - Jodhpur
Dharamveer Singh vs The State Of Rajasthan ... on 30 January, 2025
Author: Nupur Bhati
Bench: Nupur Bhati
[2025:RJ-JD:6105]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5155/2022
Sushil Kumar S/o Late Shri Balveer Singh, Aged About 32 Years,
By Caste Jat, R/o Vpo Jogiwara, Tehsil Bhadra, District
Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. The Chief Executive Officer, Zila Parishad Hanumangarh,
District Hanumangarh, Rajasthan.
3. The Block Development Officer, Panchayat Samiti Bhadra,
District Hanumangarh, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 1057/2023
Vinod Kumar Patidar S/o Shri Hakar Ji Patidar, Aged About 30
Years, Resident Of Avalpura, Jharas, District Banswara,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Food And Civil Supplies, Jaipur, Rajasthan.
2. The Additional Food Commissioner, Consumer Affairs
Department, Jaipur, Rajasthan.
3. The District Supply Officer, Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11262/2023
Dharamveer Singh S/o Late Shri Rajendra Singh, Aged About 40
Years, R/o Village Raidhana, Tehsil Ladnu, District Nagaur (Raj).
----Petitioner
Versus
1. The State Of Rajasthan, Through Joint Secretary Cum
Joint Commissioner, Department Of Rural Development
And Panchayati Raj, Secretariat, Rajasthan, Jaipur.
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2. The Chief Executive Officer, Zila Parishad, Nagaur.
3. The Vikas Adhikari, Panchayat Samiti, Ladnu, District
Nagaur.
----Respondents
S.B. Civil Writ Petition No. 11563/2023
Amrendra Kumar Mishra S/o Shri Laxmi Kant Mishra, Aged About
59 Years, Resident Of 10-G-14, Rc Vyas Colony, District
Bhilwara, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Food Civil
Supply And Consumer Cases Department, Government Of
Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Additional Commissioner (Food), Rajasthan State Food
And Civil Supplies Corporation Limited, 5Th Floor, Kisan
Bhawan, Lal Kothi, Tonk Road, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11969/2023
Sohan Singh S/o Shri Jagveer Singh, Aged About 31 Years, R/o
Weir, Samraya, District Bharatpur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Secretariat,
Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad Pali District Pali.
3. The Vikas Adhikari Panchayat Samiti Sojat, District Pali.
----Respondents
S.B. Civil Writ Petition No. 12685/2023
Surendra Goyal S/o Shri Jagdish Goyal, Aged About 38 Years,
Resident Of Village Devli Kallan, Tehsil Raiput, District Pali, At
Present Posted As Gram Vikas Adhikari / Gram Sevak, Gram
Panchayat Pipaliya Kallan, Panchayat Samiti Raipur, District Pali
(Raj.).
----Petitioner
Versus
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1. State Of Rajasthan, Through Its Principal Secretary, Rural
Development And Panchayati Raj Department,
Secretariat, Jaipur.
2. The District Establishment Committee, Through Its Chief
Executive Officer, Zila Parishad, Pali.
3. The Administration And Establishment Committee Of The
Panchayat Samiti Raipur, Through Its Pradhan/
Development Officer, Raipur, District Pali.
4. The Development Officer, Panchayat Samiti Raipur,
District Pali (Raj.).
5. Gram Panchayat Pipaliya Kallan, Through Its Sarpanch,
Panchayat Samiti Raipur, District Pali.
6. Shri Puran Singh Sankhla, Gram Vikas Adhikari/ Gram
Sevak, Gram Panchayat Biratiya Kallan, Panchayat Samiti
Raipur, District Pali.
----Respondents
S.B. Civil Writ Petition No. 15512/2023
Koushalya Choudhary D/o Shri Mukh Ram, Aged About 28 Years,
R/o Jaitsar, Sardar Shahar, Churu, District Churu (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Secretariat, Rajasthan, Jaipur.
2. The District Collector (Land Records), Bikaner.
3. The Tehsildar (Land Record), Bikaner.
----Respondents
For Petitioner(s) : Mr. Sunil Chhaba for Mr. J.S. Bhaleria
Mr. Yashpal Khileree
Ms. Nandipna Gehlot for Mr. Manish
Patel.
For Respondent(s) : Mr. D.S. Pidiyar, AAAG for Mr. S.S.
Ladrecha, AAG.
Mr. Deepak Vaishnav for Mr. Kuldeep
Vaishnav, Dy.G.C.
HON'BLE DR. JUSTICE NUPUR BHATI
Order
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30/01/2025
1. Heard.
2. Learned counsel representing the petitioners jointly submit
that the issue involved in these writ petitions is squarely covered
by the order dated 28.07.2023 passed by the Coordinate Bench of
this Court in a bunch of writ petitions led by SBCWP
No.3053/2021 titled "Ramesh Kumar Parihar v. State of Rajasthan
& Anr.". Learned counsel further submit that the respondents
while exercising Rule 25A of the Rajasthan Service Rules, 1951
have passed the impugned order in a mechanical manner in order
to accommodate other candidates. Learned counsel further submit
that the order dated 28.07.2023 has been passed while taking
into consideration the judgment dated 13.03.2018 passed by the
Coordinate Bench of this Court in SBCWP No.6261/2017 titled
"Hemendra Kumar Trivedi v. State of Rajasthan & Ors.".
3. Learned counsel representing the respondents are not in a
position to refute the same.
4. Thus, in view of the aforesaid submissions, these writ
petitions are disposed of in terms of Hemendra Kumar Trivedi
(supra). The interim orders are made absolute.
5. Needless to observe that the respondents shall be free to
pass fresh posting order(s) qua the petitioners, if the
administrative exigency so warrants in accordance with law.
6. Stay application as well as all other pending applications, if
any, also stand disposed of.
(DR. NUPUR BHATI),J
267 to 273-/Devesh/-
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