Dilshad Sherani vs State Of Rajasthan (2025:Rj-Jd:2845)
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Rajasthan High Court - Jodhpur

Dilshad Sherani vs State Of Rajasthan (2025:Rj-Jd:2845) on 16 January, 2025

                                   [2025:RJ-JD:2845]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                                   S.B. Civil Writ Petition No. 21701/2024

                                   Dilshad Sherani D/o Yunus Sherani, Aged About 23 Years, R/o
                                   Officers Mess Ke Samne, 7 Kailash Nagar Gali No.2, Jodhpur.
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.       State Of Rajasthan, Through The Secretary, Department
                                            Of Law And Legal, Government Of Rajasthan, Jaipur, Raj.
                                   2.       Rajasthan      Public     Service        Commission,        Through     Its
                                            Chairman, Ajmer.
                                   3.       The Secretary, Rajasthan Public Service Commission,
                                            Ajmer.
                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Tanay Jain.
                                   For Respondent(s)           :     Mr. Khet Singh.


                                                   HON'BLE MR. JUSTICE ARUN MONGA

Order

16/01/2025

1. Heard.

2. The writ petition is allowed in same terms as SBCWP

No.20295/2024.

3. For detailed reasons and judgment, see final order dated

15.01.2025 passed in S.B. Civil Writ Petition No. 20295/2024:

Shivangi Pathak Vs. The Rajasthan Public Service Commission &

Anr.

4. Pending application(s), if any, also stand disposed of.

(ARUN MONGA),J 182-DhananjayS/Rmathur/-

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