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Sultan Singh vs State Of Rajasthan (2025:Rj-Jd:2402)
2025 Latest Caselaw 4464 Raj

Citation : 2025 Latest Caselaw 4464 Raj
Judgement Date : 14 January, 2025

Rajasthan High Court - Jodhpur

Sultan Singh vs State Of Rajasthan (2025:Rj-Jd:2402) on 14 January, 2025

[2025:RJ-JD:2402]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                 S.B. Civil Writ Petition No. 18976/2022

Prem Devi W/o Hemant Pal Singh, Aged About 36 Years, R/o Jato
Ka Bas Bagariki, Riyan, Jodhpur, Rajasthan 342601.
                                                                          ----Petitioner
                                       Versus
1.       State Of Rajasthan, Through Its Principle Secretary,
         Department          Of   Finance,       Government             Of     Rajasthan,
         Government Secretariat, Jaipur.
2.       Principle Secretary, Finance (Budget), Department Of
         Finance,       Government            Of      Rajasthan,             Government
         Secretariat, Jaipur.
3.       Director, Directorate Of State Insurance And Provident
         Fund       Department,       Bima       Bhawan,            Jaisingh    Highway,
         Banipark, Jaipur.
4.       Director, Medical And Health Department, Government Of
         Rajasthan, Swasthya Bhawan, Jaipur.
                                                                      ----Respondents
                                  Connected With
                 S.B. Civil Writ Petition No. 18664/2022
1.       Sultan Singh S/o Shri Madho Singh, Aged About 53 Years,
         R/o 132, Vijay Nagar, Near Chopasani School, Jodhpur.
2.       Yogendra Singh Tanwar S/o Shri Narayan Singh Tanwar,
         Aged About 44 Years, R/o Vpo Khetasar, Tehsil Osiyan,
         District Jodhpur.
3.       Narendra       Singh      Shekhawat           S/o     Shri      Sawai     Singh
         Shekhawat, Aged About 41 Years, R/o 182, B.j.s. Colony,
         Jodhpur.
4.       Ravi Prakash Bunker S/o Shri Bhinva Ram Bunker, Aged
         About 42 Years, R/o Village Post Amiya, Tehsil Amer,
         District Jaipur Presently Working As Teacher Grade Iii
         Level      2   At    Government           Senior      Secondary          School,
         Buchkala, District Jodhpur (Raj.)
                                                                        ----Petitioners
                                       Versus
1.       State Of Rajasthan, Through Its Principal Secretary,
         Department          Of   Finance,       Government             Of     Rajasthan,


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         Secretariat, Jaipur (Raj.)
2.       Secretary, Department Of Finance (Budget), Government
         Of Rajasthan, Secretariat, Jaipur (Raj.)
3.       Director, Directorate Of State Insurance And Provident
         Fund       Department,       Bima         Bhawan,          Jaisingh     Highway,
         Banipark, Jaipur (Raj.)
                                                                      ----Respondents
                 S.B. Civil Writ Petition No. 18970/2022
1.       Kachara Ram S/o Ram Rakh, Aged About 52 Years, R/o
         Duktawo Ka Bas, Silari, District Jodhpur, Rajasthan,
         342605.
2.       Megha Ram S/o Dhagla Ram, Aged About 42 Years, R/o
         House No. 20, Thingla Nagar Rawaniyana, Khejarla,
         District Jodhpur, Rajasthan, 342601.
3.       Sohani Devi W/o Om Prakash, Aged About 35 Years, R/o
         Darmi, Bhopalgarh, District Jodhpur, Rajasthan, 342901.
4.       Karnpal Singh S/o Rugha Ram, Aged About 36 Years, R/o
         House No. 101, Bagarsar, District Nagaur, Rajasthan,
         341001.
5.       Pura Ram S/o Ruga Ram, Aged About 44 Years, R/o
         House No. 101, Silari, Bilara, District Jodhpur, Rajasthan,
         342602.
6.       Sampat Ram S/o Narayan Ram, Aged About 37 Years, R/o
         Maliyo Ka Athuna Bas, Behind Nagar Palika Pipar City,
         District Jodhpur, Rajasthan 342601.
7.       Om Prakash S/o Ranjeet Ram, Aged About 38 Years, R/o
         Devasiyo Ka Bas, Dadmi, District Jodhpur, Rajasthan,
         342901.
8.       Bhera Ram S/o Mangal Ram, Aged About 43 Years, R/o
         House       No.    51,     Bakaliya,        Bilara,         District     Jodhpur,
         Rajasthan, 342601.
9.       Prakash S/o Budha Ram, Aged About 35 Years, R/o
         Dewasiyo      Ka     Bas,     Ghodawat,          Jodhpur,        Khawaspura,
         Rajasthan, 342601.
                                                                         ----Petitioners
                                       Versus
1.       State Of Rajasthan, Through Its Principle Secretary,
         Department         Of    Finance,         Government           Of      Rajasthan,

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         Government Secretariat, Jaipur.
2.       Principle Secretary, Finance (Budget), Department Of
         Finance,      Government             Of      Rajasthan,          Government
         Secretariat, Jaipur.
3.       Director, Directorate Of State Insurance And Provident
         Fund       Department,       Bima         Bhawan,          Jaisingh   Highway,
         Banipark, Jaipur.
4.       Director, Elementary Education, Department Of Education,
         Government Of Rajasthan, Bikaner.
5.       Director, Secondary Education, Department Of Education,
         Government Of Rajasthan, Bikaner.
                                                                      ----Respondents
                S.B. Civil Writ Petition No. 19121/2022
1.       Jai Ram S/o Shri Joga Ram Ji, Aged About 33 Years,
         Resident Of Village Jhlamaliya, Tehsil Bhopalgarh District
         Jodhpur.
2.       Tulsi Siran D/o Joga Ram, Aged About 35 Years, R/o
         Village Jhalamaliya, Tehsil Bhopalgarh District Jodhpur.
3.       Sunita Guleria D/o Govind Ram Guleria, Aged About 42
         Years, R/o Ladriya, Tehsil Maulasar District Nagaur.
4.       Sanju Guleria D/o Govind Ram Guleria, Aged About 38
         Years, R/o Ladriya, Tehsil Maulasar District Nagaur.
5.       Lichhma Pod D/o Birma Ram, Aged About 30 Years, R/o
         Akoda, Tehsil Maulasar District Nagaur.
6.       Mahaveer Singh Chouhan S/o Late Shri Ghanshyam
         Singh,      Aged    About       34     Years,      R/o       Baneriya,   Tehsil
         Railmagra District Rajsamand.
7.       Mool Chand S/o Mahaveer Prasad Sharma, Aged About 34
         Years, R/o Bhakolav Arai, District Ajmer.
8.       Yashoda Sharma D/o Ramesh Chandra Sharma, Aged
         About 29 Years, R/o 84 Naampura, Ujewarji Road, Tehsil
         Girwa District Udaipur.
9.       Tejpal Singh Ranawat S/o Late Shri Shiv Raj Singh, Aged
         About 33 Years, R/o Damana, Tehsil Jhadol, District
         Udaipur.
10.      Mukesh Das Vaishnav S/o Heera Das, Aged About 34
         Years, R/o Ghasakhedi, Tehsil Mawli District Udaipur.


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11.      Dhanraj S/o Mala Ram Choudhary, Aged About 32 Years,
         R/o Village Nagda Tehsil Shiv District Barmer.
12.      Narayan Lal Meena S/o Ratan Prakash Meena, Aged About
         38 Years, R/o Nitharapal, Tehsil Sarda District Udaipur.
13.      Shambhoo Singh Meena S/o Bhagwan Lal, Aged About 38
         Years, R/o Baroti, Tehsil Sarda District Udaipur.
14.      Karna Ram S/o Chutra Ram, Aged About 36 Years, R/o
         Kagau District Barmer.
15.      Sanjay Kumar Meena S/o Laxman Lal Meena, Aged About
         33 Years, R/o Meethi Mahudi, Tehsil Kherwara District
         Udaipur.
16.      Ramesh Choudhary S/o Raghunath, Aged About 32 Years,
         R/o Pignod, Tehsil Rupangarh District Ajmer.
17.      Ramraj Choudhary S/o Laxman Lal Choudhary, Aged
         About 34 Years, R/o Kathsura Arai District Ajmer.
18.      Rahul Kumar Meena S/o Thawra Ji, Aged About 28 Years,
         R/o Pipola, Tehsil Naya Gaon, Udaipur.
19.      Naresh Kumar Meghwal S/o Nathu Lal Meghwal, Aged
         About 28 Years, R/o Kurawad, Udaipur.
20.      Jeewat Ram S/o Laxmi Chand, Aged About 29 Years, R/o
         Mothsi, Tehsil Kherwara, Udaipur.
21.      Sunil Kumar Damor S/o Savji Ram, Aged About 30 Years,
         R/o Sabroon, Tehsil- Kherwara District Udaipur.
22.      Kamlesh Meghwal S/o Keshu Lal, Aged About 28 Years, R/
         o Wani, Tehsil Gogunda District Udaipur.
23.      Mukesh Meghwal S/o Ram Lal Meghwal, Aged About 24
         Years, R/o Bokhra, Tehsil Gogunda, Udaipur.
24.      Arjun Lal Bhil S/o Basanti Lal, Aged About 29 Years, R/o
         Juakha, Tehsil Naya Gaon, Udaipur.
25.      Rohit Meena S/o Shanker Lal Meena, Aged About 22
         Years, R/o Saroli, Tehsil Kherwara, Udaipur.
26.      Vimal Kumar Pargi S/o Daram Chand Pargi, Aged About
         35 Years, R/o Damana, Tehsil Jhadol, Udaipur.
27.      Bharti Sahu D/o Madan Lal, Aged About 40 Years, R/o 9-
         Kumawatpura, Inside Surajpole District Udaipur.
28.      Mahendra Kumar Katara S/o Poonam Chand Katara, Aged
         About 31 Years, R/o Saath Sagra, Tehsil Naya Gaon,


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         Udaipur.
29.      Ramesh Kumar Meena S/o Narayan Singh, Aged About 34
         Years, R/o Nathara, Tehsil Sarada, District Udaipur.
30.      Surendra Saran S/o Shanker Lal, Aged About 28 Years, R/
         o Ratkudiya, Tehsil Pipar City, Jodhpur.
31.      Ms.meera D/o Mohan Ram, Aged About 33 Years, R/o
         Madhaniyon Ki Dhani, Panchla Seedha, Tehsil Khinvsar,
         District Nagaur.
32.      Kalpesh Meena S/o Hari Shanker Meena, Aged About 28
         Years, R/o Laxmanpura, District Dungarpur.
33.      Kuldeep Dadhich S/o Om Prakash Sharma, Aged About 32
         Years, R/o Piglod, Tehsil Rupangarh District Ajmer.
34.      Shirpa Kumari Meena D/o Ramji Lal, Aged About 29
         Years,     R/o Sagwara         Pal, Tehsil         Rishabhdev, District
         Udaipur.
35.      Suriya Kumari Lunat D/o Hemraj Lunat, Aged About 32
         Years, R/o Upli Sigri, Tehsil Jhadol, District Udaipur.
36.      Shimbhu Ram S/o Ruga Ram, Aged About 32 Years, R/o
         Bhilawat, Tehsil Rupangarh District Ajmer.
37.      Karamvir Meena S/o Madho Singh, Aged About 37 Years,
         R/o Rajpura, Neem Ka Thana District Sikar.
38.      Vishvendra Singh S/o Devi Singh, Aged About 34 Years,
         R/o Asoliya Ki Madri, Tehsil Mauli District Udaipur.
39.      Jagdish Regar S/o Bhanwar Lal, Aged About 30 Years, R/o
         Kundari, Tehsil Parbatsar District Nagaur.
40.      Vijay Kumar Parmar S/o Dinesh Kumar, Aged About 34
         Years, R/o Village Mahuwal, Tehsil Kherwara District
         Udaipur.
41.      Dinesh Purnia S/o Banshi Lal Purnia, Aged About 30
         Years, R/o House No.246, Near Tekri Police Line, Udaipur.
                                                                  ----Petitioners
                                     Versus
1.       The State Of Rajasthan, Through Its Principal Secretary,
         Department      Of     Finance,         Government       Of     Rajasthan,
         Secretariat, Jaipur.
2.       The Secretary Finance (Budget), Department Of Finance,
         Government Of Rajasthan, Secretariat, Jaipur.


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                                   3.        The     Director,       Directorate      Of     State     Insurance   And
                                             Provident Fund Department, Beema Bhawan, Jai Singh
                                             Highway, Bani Park, Jaipur.
                                                                                                       ----Respondents


                                   For Petitioner(s)             :     Mr. Falgun and Mr. Gopal Krishna
                                                                       Chhangani.
                                   For Respondent(s)             :     Mr. Anirudh Singh Shekhawat
                                                                       assistant to Advocate General.



                                                    HON'BLE MR. JUSTICE ARUN MONGA

Order

14/01/2025

1. All the learned counsels are ad idem that the controversy

raised by the petitioners herein is no more res-integra in view of

the judgment rendered in the case of Rohit Rathore & Ors. Vs.

State of Rajasthan & Ors.: S.B. Civil Writ Petition

No.19592/2022, decided on 09.10.2024 by a Coordinate Bench

of this Court.

2. In view of the aforesaid consensus, the instant writ petitions

are also disposed of by joint consent in the same terms as

judgment ibid.

3. All pending application(s), if any, also disposed of.

(ARUN MONGA),J 57 to 60 - Sumit/-

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