Rajasthan High Court - Jodhpur
Nisha Kharadi vs State Of Rajasthan (2025:Rj-Jd:11121) on 25 February, 2025
[2025:RJ-JD:11121]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 4881/2025
1. Nisha Kharadi D/o Anil Kumar Kharadi, Aged About 32
Years, Belt No. 2970, Kalvan, Dist. Sabarkantha (Guj.) At
Present Posted Dist. Udaipur (Raj.)
2. Minakshi Meena D/o Vinod Kumar Meena, Aged About 30
Years, Belt No. 2971, Address - Vpo Larathi, Dist. Udaipur
(Raj.)
3. Tulsi Meena W/o Gopal Lal Meena, Aged About 35 Years,
Belt No. 2942, Address - Vpo Bhagai Basti, Amalwa,
Jodhpur Khurd, Dist. Udaipur (Raj.)
4. Kusum Meghwal W/o Himmat Lal, Aged About 29 Years,
Belt No. 2945, Address - Vpo 1, Ogna, Dist. Udaipur
(Raj.)
5. Reena Kumari Meena D/o Shyam Lal Meena, Aged About
30 Years, Belt No. 2966, Address - Vpo Ward No. 02,
Mastali Fala Masaron Ki Overi, Rishabdeo, Dist. Udaipur
(Raj.)
6. Meera Kumari Honat D/o Jagdish Chandra, Aged About 33
Years, Belt No. - 2957, Address - Vpo Nenbara, Jekra,
Dist. Udaipur (Raj.)
7. Surya Kumari Lunat D/o Hemraj, Aged About 35 Years,
Belt No. 2946, Address - Vpo 20, Him Phala, Upli Sigari,
Dist. Udaipur (Raj.)
8. Kanchan Meena D/o Laxman Lal, Aged About 30 Years,
Belt No. 2967, Address - Vpo Amli, Dungri, Kalawat
Bilakh, Dist. Udaipur (Raj.)
9. Kiran Meghawal D/o Praveen Kumar Meghwal, Aged About
34 Years, Belt No. 2876, Address - Vpo Kolyari Dist.
Udaipur (Raj.)
10. Sumitra Meena D/o Shankar Lal Meena, Aged About 28
Years, Belt No. 2948, Address - Vpo Amli Dungri, Kalawat,
Bilakh, Dist. Udaipur (Raj.)
11. Aruna Kumari Meena D/o Prem Kumar Kalasua, Aged
About 31 Years, Belt No. 2952, Address - Vpo 16 -
Kothiya Fala, Bhauwa, Dist. Udaipur (Raj.)
12. Bindu Kumari Damor D/o Laxman Lal Damor, Aged About
31 Years, Belt No. 2951, Address - Vpo Ward No. 10,
Tapana, Ghodi, Dist. Udaipur (Raj.)
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13. Chaina Kalasua W/o Harish Chandra Kalasua, Aged About
42 Years, Belt No. 2944, Address - Vpo Rampur Baiyola,
Pipalada, Dist. Dungarpur (Raj.)
14. Hemlata Meena D/o Vasudev Meena, Aged About 30
Years, Belt No. 2950, Address - Vpo Rajol, Dist. Udaipur
(Raj.)
15. Shreepa Kumari Meena D/o Ram Lal Meena, Aged About
31 Years, Belt No. 2943, Address - Vpo Amba Ubriya,
Sagwara, Dist. Udaipur (Raj.)
16. Sumitra Devi W/o Naresh Bhagora, Aged About 30 Years,
Belt No. 2962, Address - Vpo Peepalbara, Dist. Udaipur
(Raj.)
17. Manju Meena D/o Onkar Lal, Aged About 35 Years, Belt
No. 2960, Address - Vpo Khanda God, Kagdar Bhatiya,
Dist. Udaipur (Raj.)
18. Sunita Kumari Meena D/o Dhuleshwar Meena, Aged About
35 Years, Belt No. 2968, Address - Vpo Gumanpura, Dist.
Udaipur (Raj.)
19. Leela Kumari Palat D/o Amba Lal Palat, Aged About 30
Years, Belt No. 2953, Address - Vpo Goran, Dist. Udaipur
(Raj.)
20. Smita Meena D/o Lokesh Kumar Damor, Aged About 30
Years, Belt No. 2954, Address - Vpo Samrun, Sulai, Dist.
Udaipur (Raj.)
21. Jaymala Meena W/o Sunil Meena, Aged About 39 Years,
Belt No. 2959, Address - Vpo Fala Obari Talab, Ghodi,
Baleori, Dist. Udaipur (Raj.).
22. Sunita Meena D/o Manak Shah, Aged About 34 Years, Belt
No. 2974, Address - Vpo Limbat, Badla, Dist. Udaipur
(Raj.).
23. Tara Meena W/o Vijay Kalasua, Aged About 39 Years, Belt
No. 2963, Address - Vpo Kanuwara Bilkhai, Dist. Udaipur
(Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Home, Government Secretariat, Jaipur (Raj.).
2. The Principal Secretary, Department Of Finance (Rules),
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Government Of Rajasthan, Government Secretariat,
Jaipur (Raj.).
3. Director General Of Police, Police Head Quarter, Lal Kothi,
Jaipur (Raj.)
4. Superintendent Of Police, Udaipur, District Udaipur (Raj.)
----Respondents
For Petitioner(s) : Mr. Bheru Lal Jat.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN MONGA
Order (Oral)
25/02/2025
1. Petitioners herein, inter-alia, seek a direction to the
respondents to give notional benefits, pay-fixation, seniority to
them from the date of appointment as has been given to their
counterparts.
2. At the outset, it is submitted by learned counsel for the
petitioners that the issue raised in the present writ petition is
covered by an order dated 17.12.2012 passed by a Co-ordinate
Bench of this Court in S.B. Civil Writ Petition
No.11973/2012 : Dara Singh Vs. State of Rajasthan & Ors.
He submits that the petitioners are sanguine that, in case they are
allowed to file individual representations qua the grievance raised
in the present writ petition and the same is considered in light of
the aforesaid judgment, they will be meted out with favorable
treatment.
3. In view of the aforesaid, without commenting on the merits
of the case, the petition filed by the petitioners is disposed of with
a direction to the competent authority to decide the
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representation (may file fresh, if not already filed) of the
petitioners, in accordance with law, keeping in view the
observations made in the case of Dara Singh (supra), as
expeditiously as possible.
4. Pending application(s), if any, stand disposed of.
(ARUN MONGA),J
21-DhananjayS/Rmathur/-
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