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Rajasthan High Court - Jodhpur
State Of Rajasthan vs Basheer Khan Khageeya ... on 15 December, 2025
Bench: Vinit Kumar Mathur, Mahendar Kumar Goyal
[2025:RJ-JD:53836-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 326/2025
1. State Of Rajasthan, Through Its Home Secretary,
Secretariat, Rajasthan, Jaipur (Raj.).
2. The Director General Of Police, Police Headquarter, Jaipur
(Raj.).
3. Inspector General Of Police, Udaipur Range, Udaipur,
Rajasthan.
4. The Superintendent Of Police, Chittorgarh.
----Appellants
Versus
1. Basheer Khan Khageeya S/o Shri Kheru Khan, Aged
About 35 Years, Resident Of Pamana, P.s. Jhab, Tehsil
Sanchor, Distt. Jalore, (Rajasthan. Belt No. Fc 1019,
Working In Chittoregarh District.
2. Suresh Bishnoi S/o Shri Bhaga Ram, Aged About 30
Years, Resident Of 389, Kupasiyo Ki Dhani, Kervi Rajeev
Nagar, Sanchore, Jalore, Belt No. 1227, Working In
Chittorgarh District.
3. Kunvar Singh S/o Shri Shyam Singh, Aged about 29
years, Resident Of Khema Khurd, P.s. Chiksana, Tehsil
And Distt. Bharatpur, Belt No. Fc 659, Working In
Chittorgarh District.
4. Rakesh Bhawariya S/o Shri Indraj Singh, Aged About 29
Years, Resident Of Village Sunari, Post Sefraguwar, Tehsil
Khetri, Distt. Jhunjhunu, Belt No. 1206, Working In
Chittorgarh District.
5. Pushpendra Kumar S/o Shri Seva Ram, Aged About 29
Years, Resident Of Matuki, P.s. Kaithwara, Tehsil Pahari,
Distt. Bharatpur, Belt No. Fc 335, Working In Chittorgarh
District.
6. Shribhan Singh S/o Shri Virendra Singh, Aged About 32
Years, Resident Of Karkakherli, P.s. Dhiholi, Distt.
Dholpur, Belt No. Fc 205, Working In Chittoregarh District.
7. Mahendra Singh S/o Shri Amar Singh, Aged About 29
Years, Resident Of Behroj P.s. Tatarpur, Tehsil Mundawar,
Distt. Alwar, Belt No. Fc 1291, Working In Chittorgarh
District.
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8. Narendra Kumar Yadav S/o Shri Babu Lal, Aged About 31
Years, Resident Of Raisingh Ka Bas, P.s Govindgarh,
Jaipur, Belt No. 1496, Working In Chittorgarh District
9. Ashok Pooniya S/o Shri Banshi Lal, Aged About 31 Years,
Resident Of Jambhsagar, P.s. Bhojasar, Tehsil Phalodi,
Distt. Jodhpur, Belt No. Fc 810, Working In Chittorgarh
District
10. Rakesh Kumar Meena S/o Shri Krishan Meena, Aged
About 29 Years, Resident Of Nandri, Tehsil Sikrai, Distt
Dausa, Belt No. Fc 1215, Working In Chittoregarh District
11. Devi Lal Gayre S/o Shri Prabhu Lal Gayre, Aged About 28
Years, Resident Of Village Gadri Mohalla, Jafar Kheda,
Post Semaliya, Tehsil And Distt. Chittoregarh, Belt No. Fc
690, Working In Chittorgarh District
12. Jagdish Chandra Dhakar S/o Shri Madan Lal Dhakar, Aged
About 30 Years, Resident Of Jaisinghpura, Post Palka Via
Bassi, Distt. Chittorgarh, Belt No. 781, Working In
Chittorgarh District
13. Ram Chandra S/o Ghewar Chand, Aged About 30 Years,
Resident Of Sindhari, P.s. Sindhari, Tehsil Sindhari, Distt.
Barmer, Belt No. Fc 1372, Working In Chittorgarh District
14. Babu Lal S/o Shri Nagaram, Aged About 32 Years,
Resident Of Itada, P.s. Dhanau, Distt. Barmer, Belt No. Fc
590, Working In Chittoregarh District
15. Chhoga Lal S/o Shri Kishor Ji Jat, Aged About 33 Years,
Resident Of Devda Pipli, Post Akya, P.s. Mandfiya, Tehsil
Bhadesar, Chittorgarh, Belt No. Fc 497, Working In
Chittorgarh District
16. Dinesh Kuri S/o Shri Jaisa Ram, Aged About 30 Years,
Resident Of Pachlangi, Tehsil Udaipurwati, Distt.
Jhunjhunu, Belt No. Fc 688, Working In Chittorgarh
District
17. Bhoopram Khichar S/o Shri Rameshwar Lal, Aged About
32 Years, Resident Of Kuchor Aguni, P.s. Jasrasar, Tehsil
Nokha, Distt. Bikaner, Belt No. Fc 1248, Working In
Chittoregarh District
18. Kamal Anchara S/o Shri Shrawan Ram, Aged About 30
Years, Resident Of Bhadwa, P.s. Parbatsar, Distt. Nagour,
Belt No. Fc 1101, Working In Chittorgarh District
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19. Arun Kumar S/o Shri Pratap Narayan, Aged About 32
Years, Resident Of Bagheri Kalan, P.s. Kishangarh Bas,
Distt. Alwar, Belt No. Fc 733, Working In Chittorgarh
District
----Respondents
For Appellant(s) : Mr. Deepak Chandak &
Mr. Sukhdev Sharma for
Mr. B. L. Bhati, AAG
For Respondent(s) : --
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
15/12/2025
1. The present appeal has been filed against the order dated
17.02.2023 passed by the learned Single Judge of this Court in
S.B. Civil Writ Petition No.2872/2023, wherein, the direction has
been given by the learned Single Judge to consider and decide the
representation of the petitioners (respondents herein) in light of
the judgment dated 17.12.2012 rendered by this Court in the case
of Dara Singh Vs. State of Rajasthan & Ors. (S.B. Civil Writ
Petition No.11973/2012).
2. Learned counsel for the appellants submits that the
controversy involved in the present case is not covered by the
case of Dara Singh (supra) as held by the learned Single Bench
and, therefore, such direction could not have been granted. He,
therefore, prays that the present appeal may be allowed.
3. We have considered the submissions made at the Bar and
gone through the relevant record of the case including the
impugned order dated 17.02.2023.
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4. A bare perusal of the impugned order dated 17.02.2023
shows that the direction is only to the extent of considering and
deciding the representation of the petitioners (respondents herein)
in light of the judgment rendered in the case of Dara Singh
(supra).
5. This Court is of the view that if the case of the respondents
is not covered by the case of Dara Singh (supra), then the
appellants authorities are at liberty to pass appropriate orders
while considering and deciding the representation of the
respondents.
6. Therefore, no interference is warranted in the present case,
thus, the appeal is, therefore, dismissed.
(MAHENDAR KUMAR GOYAL),J (VINIT KUMAR MATHUR),J
76-SunilS/Shahenshah/-
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