Mohd. Shahid vs State Of Rajasthan (2025:Rj-Jd:53512)
2025 Latest Caselaw 16525 Raj

Rajasthan High Court - Jodhpur

Mohd. Shahid vs State Of Rajasthan (2025:Rj-Jd:53512) on 10 December, 2025

[2025:RJ-JD:53512]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                             JODHPUR
                 S.B. Writ Contempt No. 576/2025
1.      Mohd. Shahid S/o Mohd. Sabir, Aged About 29 Years, R/o
        Near Nahiyon Ki Masjid, Bikaner.
2.      Shabab Ali Bhati S/o Abdul Habib Bhati, Aged About 34
        Years, R/o Pabu Bari, Bikaner.
3.      Madhusudan Pareek S/o Omprakash Pareek, Aged About
        31 Years, R/o Bikaner.
4.      Mohd. Irfan S/o Harun Rashid Bhati, Aged About 30
        Years, R/o Songiri Kuwa, Bikaner.
5.      Bhagwan Dan Charan S/o Mohan Dan Charan, Aged
        About 31 Years, R/o Ratriya Dharnok, District Bikaner.
6.      Mohammad Shafiq Khokhar S/o Mohammad Rafiq
        Khokhar, Aged About 28 Years, R/o Choukhunti, District
        Bikaner.
7.      Tribhuwan Kapoor S/o Babulal Kapoor, Aged About 28
        Years, R/o Kolayat, District Bikaner.
8.      Rajesh Choudhary S/o Mamraj, Aged About 25 Years, R/o
        Bamblu, District Bikaner.
9.      Ajay Panwar S/o Mangilal Panwar, Aged About 32 Years,
        R/o Ramsar, District Bikaner.
10.     Sadam Hussain S/o Abdul Habib, Aged About 27 Years, R/
        o Pabu Bari, Bikaner.
11.     Lalit Sharma S/o Ravi Sharma, Aged About 28 Years, R/o
        Rampura Basti, Bikaner.
12.     Jyoti Modi W/o Pulkeet Khatri, Aged About 33 Years, R/o
        Rani Bazar, Bikaner.
13.     Harish Kumar S/o Rameshwar Lal, Aged About 39 Years,
        R/o Tilak Nagar, Bikaner.
14.     Pankaj Prajapat S/o Bhanwar Lal Prajapat, Aged About 32
        Years, R/o Sudarshan Nagar, Bikaner.
15.     Naveen Panwar S/o Naresh Panwar, Aged About 33 Years,
        R/o M.m. Ground, Bikaner.
                                                     ----Petitioners
                               Versus
1.      State Of Rajasthan, The Principal Secretary, Medical And
        Health Services, Govt. Of Rajasthan, Secretariat, Jaipur.
2.      Smt. Namrata Vrishni, The District Collector, Bikaner.
3.      Dr. Pukhraj Sadh, Chief Medical And Health Officer,
        Bikaner.
                                                  ----Respondents


For Petitioner(s)         :     Mr. Mrinal Khatri for
                                Mr. S.K. Verma
For Respondent(s)         :     Mr. S.S. Rathore for
                                Mr. N.S. Rajpurohit


              HON'BLE MR. JUSTICE SANDEEP SHAH

Order

(Uploaded on 10/12/2025 at 05:27:26 PM)

[2025:RJ-JD:53512] (2 of 2) [WCP-576/2025]

10/12/2025

1. The present contempt petition has been filed alleging non-

compliance of the judgment dated 10.01.2025 passed by this

Court whereby direction was issued to the respondents to decide

the representation filed by the petitioner in a time bound manner

keeping in mind the law laid down by this Court vide judgment

dated 30.07.2024 passed in S.B. Civil Writ Petition

No.12243/2024 (Shruti Moyal & Ors. v. State of Rajasthan

& Ors.). The respondent have filed a reply placing on record the

order dated 04.07.2025, whereby the representation of the

petitioner has been decided while considering the judgment

referred (supra).

2. Considering the abovementioned fact, nothing survives for

adjudication in the present contempt petition and the same stands

dismissed. Notices issued are discharged.

3. However, the petitioner is granted liberty to challenge the

order dated 04.07.2025, as permissible under law.

(SANDEEP SHAH),J 54-Love/-

(Uploaded on 10/12/2025 at 05:27:26 PM)

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