Rajasthan High Court - Jodhpur
Dr. Kavish Damor vs The State Of Rajasthan ... on 19 August, 2025
Author: Rekha Borana
Bench: Rekha Borana
[2025:RJ-JD:36972]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15583/2025
1. Dr. Kavish Damor S/o Sohan Lal Damor, Aged About 40
Years, Resident Of 170, Bhilu Rana Colony, Sujjangarh
Road, Udaipur District Udaipur (Raj), At Present Working
At Government College Rishabhdev Udaipur, District
Udaipur, Rajasthan.
2. Dr. Bhanupriya Sanger D/o Raj Kumar Sanger, Aged
About 36 Years, Resident Of 1/259 Housing Board Colony,
Meera Nagar, Bhuwana, Udaipur, District Udaipur (Raj), At
Present Working At Shri Dwarikadhish Government Girls
College, Rajsamand, District Rajsamand, Rajasthan
3. Lakshita Modi D/o Satish Modi, Aged About 25 Years,
Resident Of A-343, Panchwati, Bhilwara (Raj), At Present
Working At Shri Dwarikadhish Government Girls College,
Rajsamand, District Rajsamand, Rajasthan.
4. Dr. Kusum Lata Purohit D/o Madan Lal Purohit, Aged
About 39 Years, Resident Of Radha Vihar Colony, Bhindar,
District Udaipur (Raj), At Present Working At Government
College Dungla, District Chittorgarh, Rajasthan.
5. Dr. Chandralekha Purohit D/o Madan Lal Purohit, Aged
About 35 Years, Resident Of Radha Vihar Colony, Bhindar,
District Udaipur (Raj), At Present Working At Government
College Dungla, District Chittorgarh, Rajasthan.
6. Dr. Yatish Chandra Samarwar S/o Late Shri Mohanlal,
Aged About 47 Years, Resident Of 365/42, Pooja Marg,
Rajendra Nagar, Behind Naveen Garden, Dhola Bhata
Road, District Ajmer (Raj), At Present Working At
Government Girls College Lalsot, District Dausa,
Rajasthan.
7. Dr. Rajesh Kumar Saini S/o Ramroop Saini, Aged About
42 Years, Resident Of Ganpati Vihar, Tajpur Road,
Mahukalan, Gangapur City, District Sawai Madhopur
(Raj), At Present Working At Government Pg Girls College
Lalsot, District Dausa, Rajasthan.
8. Dr. Vivek Yadav S/o Shri Kedar Nath Yadav, Aged About
43 Years, Resident Of Sahani Pada, Sarmathura, District
Dholpur (Raj), At Present Working At Government College
Sarmathura, District Dholpur, Rajasthan.
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9. Sarika Chundawat W/o Dr. Rajendra Singh Chundawat,
Aged About 48 Years, Resident Of Raj Villa, Mody Kothi,
Gali No. 5, Ward No. 51, Radhakrishnapura, District Sikar
(Raj), At Present Working At Government Girls College
Ladnun, District Didwana-Kuchaman, Rajasthan.
10. Praveen Kumar S/o Sarjeet Singh, Aged About 26 Years,
Resident Of Ward No. 14, Palika Vas, Village-Post
Bhukarka, Nohar, District Hanumangarh (Raj), At Present
Working At Government College Pallu, District
Hanumangarh, Rajasthan.
11. Shrawan Ram S/o Harka Ram, Aged About 42 Years,
Resident Of Village-Post Ransisar Charna, Tehsil Choti
Khatu, District Didwana-Kuchaman (Raj), At Present
Working At Government Girls College Ladnun, District
Didwana-Kuchaman Rajasthan.
12. Dr. Ekta D/o Ashok Kumar, Aged About 32 Years, Resident
Of B-29 Indira Nagar, Jhunjhunu, District Jhunjhunu
(Raj), At Present Working At Government Girls College
Alsisar, District Jhunjhunu, Rajasthan.
13. Dr. Daya Shankar Sharma S/o Mr. Nand Kishor Sharma,
Aged About 46 Years, Resident Of Village-Post Sakat,
Tehsil Rajgarh, District Alwar (Raj), At Present Working At
Government Girls College Sainthal District Dausa,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Higher
Education, Government Of Rajasthan, Government
Secretariat, Jaipur-302005
2. The Commissioner, Department Of College Education,
Block-Iv, Dr. S. Radhakrishnan Shiksha Sankul, Jln Marg,
Jaipur.
3. Rajasthan College Education Society, Through The Ex-
Officio Secretary, Executive Committee, Rajasthan College
Education Society, Block - Iv, Dr. S. Radhakrishnan
Shiksha Sankul, Jln Marg, Jaipur Cum Additional
Commissioner, College Education Department, Jaipur.
4. The Joint Director (Hrd), Department Of College
Education, Block-Iv, Dr. S. Radhakrishnan Shiksha Sankul,
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Jln Marg, Jaipur.
5. The Principal, Government College Kherwara, Udaipur,
District Udaipur, Rajasthan.
6. The Principal, Government College Badi Sadari, District
Chittorgarh, Rajasthan.
7. The Principal, Government Bangur College Didwana,
District Didwana-Kuchaman, Rajasthan.
8. The Principal, Shri Ranglal Kothari Government College,
Rajsamand, District Rajsamand, Rajasthan.
9. The Principal, Government Girls College Lalsot, District
Dausa, Rajasthan
10. The Principal, Government College Dholpur, District
Dholpur, Rajasthan.
11. The Principal, Shri Dwarikadhish Government Girls
College, Rajsamand, District Rajsamand, Rajasthan.
12. The Principal, Sndb Government Pg College Nohar, District
Hanumangarh, Rajasthan.
13. The Principal, Snmt Government Girls College Jhunjhunu,
District Jhunjhunu, Rajasthan.
14. The Principal, Pnks Government Pg College Dausa, District
Dausa, Rajasthan.
----Respondents
For Petitioner(s) : Ms. Varsha Bissa
For Respondent(s) : Mr. Ravindra Jala and
Mr. Deepak Suthar for
Mr. S.S. Ladrecha, AAG
HON'BLE MS. JUSTICE REKHA BORANA
Order
19/08/2025
1. Office has reported that some of the petitioners pertain to
Jaipur jurisdiction.
2. Learned counsel for the petitioners, at the very inception,
seeks permission to withdraw the present writ petition qua
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petitioner Nos.7, 6, 8, 12 & 13 with liberty to file afresh before
appropriate Bench/Forum.
3. In view of the submission made, the present writ petition is
dismissed as withdrawn qua the said petitioners with liberty
aforesaid.
4. So far as the other petitioners are concerned, the present
petition has been filed laying a challenge to advertisements dated
21.01.2025 (Annexure-12) and 29.06.2025 (Annexure-13) for the
recruitment of Guest Faculties.
5. Learned counsel submits that the issue rests covered by the
judgment passed by a Co-ordinate Bench of this Court at Jaipur in
Ram Chaturvedi & Ors. Vs. State of Rajasthan & Ors.; S.B.
Civil Writ Petition No.1474/2023 (decided on 28.08.2023).
6. The judgment of Ram Chaturvedi (supra) was further
assailed by the respondents before the Division Bench of this
Court at Jaipur by way of a special appeal being D.B. Special
Appeal Writ No.903/2023; State of Rajasthan Vs. Ram
Chaturvedi and other connected matters wherein vide order
dated 17.10.2024, following interim order was passed:
"After hearing learned counsel for the parties, we are inclined
to stay the effect and operation of the direction contained in
Para11 of the impugned order only to the extent that the
benefit of re-engagement by preferential treatment will not be
available to those who were earlier discontinued as Guest
Faculty and were not working as Guest Faculty when the
occasion arise for re-engagement and that this preferential
treatment would be available only in the matter of engagement
of Guest Faculty in the Institution wherein they have been
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engaged and actually working and not in any other Institution.
Rest of directions will remain operative."
7. Learned counsel appearing for the respondents is not in a
position to refute the above submissions.
8. In view of the above ratio, the present writ petition is
disposed of with a permission to the petitioners to file
applications to participate in the fresh recruitment process sought
to be initiated vide the aforesaid advertisements.
9. On the said applications being filed, the respondents shall be
under an obligation to consider the candidature of the petitioners,
keeping into consideration their appointment as Guest Faculties in
the previous session and further, the guidelines as issued in Ram
Chaturvedi (supra).
10. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J
8-Devanshi/-
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