Citation : 2025 Latest Caselaw 6282 Raj
Judgement Date : 14 August, 2025
[2025:RJ-JD:36427]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12156/2025
1. Rohit Meghwal S/o Chhagan Lal, Aged About 34 Years, R/
o M.p. - Genji, Durgapur, Rajasthan, Pincode - 314404.
2. Sheela Kumari Meena S/o Satish Manat, Aged About 32
Years, R/o Tadi Obri, Durgapur, Rajasthan, Pincode -
314011.
3. Saraswati Roat D/o Hansraj Roat, Aged About 37 Years,
R/o Naya Gav Surata, Dungarpur, Rajasthan, Pincode -
314037.
4. Rekha Katara D/o Heeralal Katara, Aged About 35 Years,
R/o M.p. - Vassi, Dungarpur, Rajasthan Pincode - 314001.
5. Manjhula Kumari Koted D/o Omprakash Koted, Aged
About 31 Years, R/o Nalwa, Post - Gumanpura,
Dungarpur, Rajasthan, Pincode - 314011
6. Seema Parmar D/o Babulal Parmar, Aged About 36 Years,
R/o House No. 216, Fatehpura, Dungarpur, Pincode
314001.
7. Rekha Kumari Roat D/o Amritlal Roat, Aged About 31
Years, R/o Besha Fala, Post - Gamri Deval, Dungarpur,
Pincode 314011.
8. Vipendra Kumar Ahari S/o Sukhlal Ahari, Aged About 39
Years, R/o Ward No. 9, Raghunathpura, Dungarpur,
Rajasthan, Pincode 314001.
9. Girish Kumar Saad S/o Motilal Saad, Aged About 31
Years, R/o Ward No. 2, Ps - Dungarpur, Rajasthan,
314804.
10. Darshit Kumar Saad S/o Manohar Lal Saad, Aged About
26 Years, R/o Vpo Kanba Bichhiwada, Dungarpur
Rajasthan, Pincode - 314804
11. Manoj Kumar Ahari S/o Shankar Lal Ahari, Aged About 37
Years, R/o Sadli, Savgagr, Dungarpur, Rajasthan, Pincode
314034.
12. Praveen Meena S/o Lala Meena, Aged About 27 Years, R/o
Ward No. 26 Shivaji Nagar, House 4/46, Dungarpur,
Rajasthan, Pincode - 314001.
13. Priyanka D/o Vishram Bharada, Aged About 27 Years, R/o
Barothi, Malmatha, Dungarpur 314801.
14. Maya Kumari Roat D/o Ratan Lal Roat, Aged About 33
Years, R/o Simabalwa, Fala Duja, Dungarpur, Pincode -
314037.
15. Maya Nanoma D/o Shankarlal Nanoma, Aged About 37
Years, R/o Naya Gav, Dungarpur, Pincode - 314036.
16. Rakesh Kumar Roat S/o Someshvar Roat, Aged About 32
Years, R/o Ward No. 4, Kakra Dara, Dungarpur, Pincode -
314404.
17. Seema Bariya D/o Shivlal Bariya, Aged About 32 Years, R/
(Downloaded on 14/08/2025 at 09:55:07 PM)
[2025:RJ-JD:36427] (2 of 4) [CW-12156/2025]
o Garmi Ahada, Bichhiwada, Dungarpur, Rajasthan
Pincode - 314001.
18. Sharmila Kumari D/o Shankar Lal Parmar, Aged About 39
Years, R/o Devpur, Udaipur, Rajasthan, Pincode - 313903.
19. Nisha Yadav D/o Karilal Yadav, Aged About 25 Years, R/o
Dev Somnath, Dungarpur, Rajasthan, Pincode - 314034.
20. Soniya Kumari Meena D/o Roshan Lal Meena, Aged About
36 Years, R/o Gumanpura Dhelana, Rishabhdev, Udaipur,
Rajasthan, Pincode - 313903.
21. Pushpa Kumari Yadav D/o Dharamdut Yadav, Aged About
34 Years, R/o Shakarshi, Tehsil - Simalwada, Dungarpur,
Rajasthan, Pincode - 314403.
22. Aruna Kumari Hadat D/o Phularam Hadat, Aged About 34
Years, R/o Naya Gav, Surata, Dungarpur, Rajasthan,
Pincode - 314037.
23. Bhawana Roat D/o Motilal Roat, Aged About 37 Years, R/o
Bhuwal, Post Garduna, Dungarpur, Rajasthan, Pincode -
314011.
24. Asha Kumari Varhat D/o Deva Varhat, Aged About 32
Years, R/o Ward No. 5, Subli, Dungarpur, Rajasthan,
Pincode - 314804.
25. Renuka Masar D/o Basu Masar, Aged About 33 Years, R/o
Vassi, Dungarpur, Rajasthan, Pincode - 314036.
26. Vaaena Chamar D/o Hakra, Aged About 38 Years, R/o
Bhinda, Tehsil - Jhothari, Dungarpur, Rajasthan, 314404.
27. Sunita Kumari Nanoma D/o Jeeva Nanoma, Aged About
30 Years, R/o Nal Fala, Redla, Mathu Gamra Dungarpur,
Rajasthan, Pincode -314001.
28. Lalshankar Yadav S/o Manjal Ji, Aged About 44 Years, R/o
Damri, Dungarpur, Rajasthan, Pincode - 314036.
29. Menka Damor D/o Amba Lal Damor, Aged About 31 Years,
R/o Udariya Rathari, Dungarpur, Rajasthan, Pincode
314030.
30. Seeta Pandor D/o Babla Pandor, Aged About 30 Years, R/o
Ward 7, Tadi Obri, Dungarpur, Rajasthan, Pincode -
314011.
31. Maya Kharadi D/o Kantilal Kharadi, Aged About 28 Years,
R/o Aade Wala Fala, Post Dhamodh, Bichhiwara,
Dungarpur, Rajasthan, Pincode - 314801.
32. Sagar Kumar Ahari S/o Nanuram Ahari, Aged About 31
Years, R/o Ratanpura, Tehsil - Simalwara, Dungarpur,
Rajasthan, Pincode - 314403.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical, Health And Family Welfare Services
Secretariat, Jaipur Rajasthan.
(Downloaded on 14/08/2025 at 09:55:07 PM)
[2025:RJ-JD:36427] (3 of 4) [CW-12156/2025]
2. Additional Director Administration, Directorate, Medical,
Health And Family Welfare Services, Jaipur, Rajasthan.
3. The Chief Medical And Health Officer, Dungarpur,
Rajasthan.
4. The Director Of Rajasthan Medical Education Society
(Rajmes), Govind Marg, Sethi Colony, Chikitsa Shiksha
Bhawan, Jaipur Rajasthan.
5. The Principal And Controller, Rajkiya Ayurvigyaan
Mahavidyalaya, Dungarpur, Rajasthan.
6. The Lead Detective Ad Security Services Pvt. Ltd., Vaishali
Nagar, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Chayan Bothra for
Mr. Manvendra Krishna Singh Bhati
For Respondent(s) : Mr. Sher Singh for
Mr. Narendra Singh Rajpurohit, AAG
HON'BLE MS. JUSTICE REKHA BORANA
Order
14/08/2025
1. Vide the present petition, a challenge has been laid to the
action whereby the services of the petitioners have been
terminated/discontinued.
2. Learned counsel for the petitioners submits that the
petitioners are being sought to be replaced by another set of
contractual employees, which is in contravention to the settled
position of law.
3. A Co-ordinate Bench judgment of this Court in Chetan
Kumar Vs. State Of Rajasthan & Ors.; S.B. Civil Writ
Petition No.17812/2024 (decided on 13.11.2024), while
dealing with a similar issue where the petitioners had been
engaged through a placement agency, observed that the
placement agency is not an instrumentality of the State.
[2025:RJ-JD:36427] (4 of 4) [CW-12156/2025]
4. The Court therein further held that there is no privity of
contract between the petitioners and the State and the services of
the petitioners were dispensed with by the placement agency
itself.
5. This Court is in total concurrence with the view expressed in
Chetan Kumar's case (supra), the facts of the present case being
akin.
6. No case for interference is made out and the writ petition is
hence, dismissed.
7. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J 300-Devanshi/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!