Rajasthan High Court - Jodhpur
Anjali Sharma vs The State Of Rajasthan ... on 13 August, 2025
Author: Rekha Borana
Bench: Rekha Borana
[2025:RJ-JD:36124]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15199/2025
1. Anjali Sharma D/o Goverdhan Sharma, Aged About 26
Years, 78, Kumbha Circle, Azad Nagar, Bhilwara, Raj.-
311001
2. Kavita Saini W/o Sandeep Saini, Aged About 42 Years,
Cinema Road, Ward No. 2, Saini Enclave, Mahendragarh,
Mohindergarh, Haryana- 123029.
3. Ashok Kumar Yadav S/o Ram Singh Yadav, Aged About 48
Years, Village Ramgarh, Post Chhardra, Dist. Kotputli-
Behror-303105.
4. Surabhi Pareek D/o Dinesh Pareek W/o Jaivardhan
Pareek, Aged About 43 Years, 133-34, Chaitali Gate,
Ramdev Basti, 5E Chhoti, Ganganagar, Raj.- 335001.
5. Manoj Kumar S/o Hansraj Soni, Aged About 35 Years,
Ward No. 17, Goluwala, Nivadan, Teh. Pilibanga, Dist
Hanumangarh, Raj.- 335802.
6. Manoj Kumar Bhakar S/o Mahaveer Singh Bhakar, Aged
About 37 Years, Village Mehaliya, Post Malsisar, Bojhala,
Hanumangarh, Raj. 335502.
7. Deepak Kumar S/o Sohan Lal, Aged About 25 Years, Aari
Ke Pass, Ambedkar Colony, Hanumangarh Town, Dist.
Hanumangarh, Raj.
8. Dr. Rakesh Verma S/o Babu Lal Verma, Aged About 45
Years, Hanspur, Ward No. 17, Shree Madhopur, Dist.
Sikar, Raj.- 332715.
9. Mahipal Singh Khangarot S/o Raghvender Singh
Khangarot, Aged About 36 Years, Kookar, Tonk, Raj-
304502.
10. Abhimanyu Bharayach S/o Krishan Chandra Barayach,
Aged About 39 Years, Bababass Thakurji Mandir Ke Pass,
9215, Village And Post Pakkasaharana, 24, Llw-A.
Hanumangarh, -335512.
11. Poonam Gosai W/o Mahender Giri, Aged About 37 Years,
Gali No. 3, Purani Abadi, Ward No. 9, Shriganga Nagar,
Raj.-335001.
12. Sushil Kumar S/o Sant Lal Prasad, Aged About 40 Years,
Ward No. 5, Sapahi Maindir, Srikrishan Nagar, Motihari
Purba, Champaran, Bihar-845401.
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13. Sushil Kumar S/o Sant Lal Prasad, Aged About 40 Years,
Ward No. 5, Sapahi Maindir, Srikrishan Nagar, Motihari
Purba, Champaran, Bihar-845401.
14. Kailesh Chand Yadav S/o Daulla Ram Yadav, Aged About
49 Years, Bhomsinghwali, Bajrangpura, Virat Nagar, Raj. -
303119
15. Pradeep Kumar S/o Virender Singh, Aged About 37 Years,
Meghothala (263), Nangal Choudhary, Namaul
Mahendragarh, Haaryana- 123023.
16. Shefalika Palawat D/o Madhav Singh Palawat, Aged About
35 Years, Plot No. 9, Jai Ambey Colony, Ninder Mod,
Harmada, Jaipur-302013.
17. Dr. Madhurani Chouhan W/o Kailash Singh Chouhan, Aged
About 48 Years, Old City, Ramlila Chawk, Teh.
Kishangarh, Dist Ajmer.
18. Madhubala c/o Amit Kumar Yadav, Aged About 33 Years,
C/o Amit Kumar Yadav, R/o Dhani Shoyoramwali, Tehsil
Bansur, Dist Alwar.
19. Parul Yadav D/o Satish Kumar, Aged About 25 Years,
Ward No. 8 Kalyanpura, Alwar.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary, Higher
Education, Secretariat, Government Of Rajasthan, Jaipur.
2. The Commissioner, College Education, Block 4, Shiksha
Sankul, Jln Marg, Jaipur, Rajasthan.
3. Principal, Seth Murlidhar Mansinghkaa, Govt. Girls
College, Bhilwara.
4. Principal, Sh. Dharmchand Gandhi Jain, Govt. College,
Behror (Kotputli-Behror).
5. Principal, Govt. Collgege, Neemrana, Kotputli- Behror.
6. Principal, Govt. Girls College, Paarasrampura, Jhunjhunu.
7. Principal, Govt. Girls College, Hanumangarh Junction.
8. Principal, Govt. College Hanumangarh.
9. Principal, Govt. College Gangrar, Chittorgarh.
10. Principal, Kailash Trivedi, Govt. Girls College, Gangapur,
Bhilwara, Raj.
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[2025:RJ-JD:36124] (3 of 4) [CW-15199/2025]
11. Principal, Govt. Girls College, Chunavad (Shadual Shahar)
12. Principal, Govt. Pg College, Rajgarh, Alwar
13. Principal, Govt. Pg College, Rajgarh, Alwar.
14. Principal, Govt. College, Paota, Kotputli- Behror.
15. Principal, Govt. College Neemrana, Dist. Kotputli- Behror
16. Principal, Govt. College, Makrana, Dist. Didwana-
Kuchaman
17. Principal, Govt. College, Virat Nagar, Kotputli- Behror.
18. Principal, Spdm Govt. Girls College Kotputli.
----Respondents
For Petitioner(s) : Mr. Hans Raj Nimbar
For Respondent(s) : Mr. Devesh Mehra for
Mr. Praveen Khandelwal, AAG
HON'BLE MS. JUSTICE REKHA BORANA
Order
13/08/2025
1. The present petition has been filed laying a challenge to
advertisement dated 01.07.2025 (Annex.2) for the recruitment of
Guest Faculties.
2. At the very inception, counsel for the petitioners submits
that the issue rests covered by the judgment passed by a Co-
ordinate Bench of this Court at Jaipur in Ram Chaturvedi & Ors.
Vs. State of Rajasthan & Ors.; S.B. Civil Writ Petition
No.1474/2023 (decided on 28.08.2023).
3. The judgment of Ram Chaturvedi (supra) was further
assailed by the respondents before the Division Bench of this
Court at Jaipur by way of a special appeal being D.B. Special
Appeal Writ No.903/2023; State of Rajasthan Vs. Ram
[2025:RJ-JD:36124] (4 of 4) [CW-15199/2025]
Chaturvedi and other connected matters wherein vide order
dated 17.10.2024, following interim order was passed:
"After hearing learned counsel for the parties, we are inclined
to stay the effect and operation of the direction contained in
Para11 of the impugned order only to the extent that the
benefit of re-engagement by preferential treatment will not be
available to those who were earlier discontinued as Guest
Faculty and were not working as Guest Faculty when the
occasion arise for re-engagement and that this preferential
treatment would be available only in the matter of engagement
of Guest Faculty in the Institution wherein they have been
engaged and actually working and not in any other Institution.
Rest of directions will remain operative."
4. In view of the above ratio, the present writ petition is
disposed of with a permission to the petitioners to file an
application to participate in the fresh recruitment process sought
to be initiated vide advertisement dated 01.07.2025 (Annex.2).
5. On the said applications being filed, the respondents shall be
under an obligation to consider the candidature of the petitioners,
keeping into consideration their appointment as Guest Faculties in
the previous session and further, the guidelines as issued in Ram
Chaturvedi (supra).
6. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J
78-manila/-
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