Citation : 2025 Latest Caselaw 5951 Raj
Judgement Date : 8 August, 2025
[2025:RJ-JD:35214]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15024/2025
1. Dr. Rupesh Kumar Gurjar S/o Shri Jai Ram, Aged About
35 Years, R/o Village Sevra, Post - Tevdi, Tehsil
Viratnagar, District Kotputli Bahror, Rajasthan, At Present
Working At Government College, Chhoti Sarwan,
Banswara (Assistant Professor Political Science)
2. Sonu Kanwar Prajapat W/o Shri Mohit Singh Hada, Aged
About 34 Years, R/o 1-Ba-6, Near Gurudwara, Vigyan
Nagar, Kota, At Present Working At Government College,
Talera, Bundi (Assistant Professor English Literature)
3. Elchi Bai D/o Shri Kaluram, Aged About 30 Years, R/o
124, Panvaron Ki Dhaniyan, Malwara, Jaipur, At Present
Working At G. K. Govani Government College, Bhinmal,
Jalore (Assistant Professor Botany)
4. Dr. Bhiv Singh S/o Shri Ranidan Singh, Aged About 35
Years, R/o Khirja Fateh Singh, Shergarh, Jodhpur, At
Present Working At Government College, Samdari,
Balotara (Assistant Professor Rajasthani Literature)
5. Dr. Anita Kumari D/o Shri Mandroop Singh, Aged About
44 Years, R/o 56, Kisan Colony, Navalgarh Road, Sikar, At
Present Working At Government College, Nechhwa
(Laxmangarh), Sikar (Assistant Professor Hindi)
6. Mohmmad Gulfam S/o Shri Imamudeen Qureshi, Aged
About 38 Years, R/o Near Chuna Bhatta, Ward No. 26,
Nokha, Bikaner, At Present Working At Government
College, Nechhwa (Laxmangarh), Sikar (Assistant
Professor English)
7. Dr. Manoj Kumar S/o Shri Chet Ram, Aged About 54
Years, R/o 2/31, Nasirabad Road, Near St. Fransis School,
Alwar Gate, Ajmer, At Present Working At Government
College, Vijaynagar, Beawer (Assistant Professor
Economics)
8. Vikas Kumar S/o Shri Krishna Shankar, Aged About 38
Years, R/o Tirupati Nagar, Banar Road, Nandri, Jodhpur,
At Present Working At Government College, Sakhra,
Jaisalmer (Assistant Professor Hindi Literature)
9. Ravindra S/o Shri Laxmi Narayan, Aged About 35 Years,
R/o Rijaka Chowk, Pokaran, Jaisalmer, At Present Working
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At Choudhary Kharta Ram Government College,
Bhaniyana, Jaisalmer (Assistant Professor Hindi
Literature)
10. Vikram Singh Daiya S/o Shri Pratap Singh Daiya, Aged
About 39 Years, R/o 64-A, Rajiv Nagar, B.j.s. Colony,
Jodhpur, At Present Working At Government Girls College,
Phalodi (Assistant Professor Hindi)
11. Dr. Dheerendra Pal Singh Sonigra S/o Shri Mahendra
Singh Sonigra, Aged About 36 Years, R/o Sati Mata Road,
Sadra, Latara, Bali, Pali, At Present Working At
Government College, Sadri, Pali (Assistant Professor
History)
12. Dr. Geeta Kumari D/o Shri Punaram Panwar, Aged About
51 Years, R/o Mahaveer Nagar, Bali, Pali, At Present
Working At Government College, Sadri, Pali (Assistant
Professor Political Science)
13. Mahendar Kumar Bairwa S/o Shri Babu Lal, Aged About
34 Years, R/o Khatoli, Peepalda, Kota, At Present Working
At Government College, Sabla, Dungarpur (Assistant
Professor History)
14. Dr. Sovani Maida D/o Shri Dhirji Maida, Aged About 39
Years, R/o 2-C-33, Housing Board, Banswara, At Present
Working At Government College, Sabla, Dungarpur
(Assistant Professor Hindi Literature)
15. Dr. Dhuleshwar Meena S/o Shri Hukaji Meena, Aged
About 38 Years, R/o Navatapara, Post Bhasor, Sagwara,
Dungarpur, At Present Working At Government College,
Sabla, Dungarpur (Assistant Professor Sanskrit)
----Petitioners
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Department Of Higher And Technical Education,
Secretariat, Jaipur.
2. The Principal Secretary, Department Of Finance, Govt. Of
Rajasthan, Secretariat, Jaipur.
3. The Commissioner, College Education, Block-4, Shiksha
Sankul, Jln Marg, Jaipur.
4. Nodal Officer Cum Principal, Government College, Bundi
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5. Nodal Officer Cum Principal, Govind Guru Government
College, Banswara
6. Nodal Officer Cum Principal, Veer Viramdev Government
P.g. College, Jalore
7. Nodal Officer Cum Principal, Shri Kalyan Girls College,
Sikar
8. Nodal Officer Cum Principal, Government College
Laxmangarh, Sikar
9. Nodal Officer Cum Principal, S. D. Government College,
Beawer
10. Nodal Officer Cum Principal, Government College Masuda,
Beawer
11. Nodal Officer Cum Principal, S.b.k. Government P.g.
College, Jaisalmer
12. Nodal Officer Cum Principal, Government Girls College,
Pokaran, Jaisalmer
13. Nodal Officer Cum Principal, Jai Narayan Mohanlal Purohit
Government College, Phalodi
14. Nodal Officer Cum Principal, Government Bangar P.g.
College, Pali
15. Nodal Officer Cum Principal, Government College, Bali,
Pali
16. Nodal Officer Cum Principal, S.b.p. Government College,
Dungarpur
17. Nodal Officer Cum Principal, Late Shri Bhikha Bhai
Government College, Sagwara, Dungarpur
18. Nodal Officer Cum Principal, M.b.r. Government P.g.
College, Balotara
19. Principal, Government College, Samdari, Balotara
20. Principal, Government College, Sabla, Dungarpur
21. Principal, Government College, Sadri, Pali
22. Principal, Government College, Chhoti Sarwan, Banswara
23. Principal, Government College, Talera, Bundi
24. Principal, G. K. Govani Government College, Bhinmal,
Jalore
25. Principal, Government College, Nechhwa (Laxmangarh),
Sikar
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26. Principal, Government College, Vijaynagar, Beawer
27. Principal, Choudhary Kharta Ram Government College,
Bhaniyana, Jaisalmer
28. Principal, Government Girls College, Phalodi
----Respondents
For Petitioner(s) : Dr. Ashok Choudhary
For Respondent(s) : Mr. Devesh Mehra for
Mr. Praveen Khandelwal, AAG
HON'BLE MS. JUSTICE REKHA BORANA
Order
08/08/2025
1. The present petition has been filed laying a challenge to
advertisements dated 01.07.2025, 02.07.2025 and 03.07.2025
(Annex.2) for the recruitment of Guest Faculties.
2. At the very inception, counsel for the petitioners submits
that the issue rests covered by the judgment passed by a Co-
ordinate Bench of this Court at Jaipur in Ram Chaturvedi & Ors.
Vs. State of Rajasthan & Ors.; S.B. Civil Writ Petition
No.1474/2023 (decided on 28.08.2023).
3. The judgment of Ram Chaturvedi (supra) was further
assailed by the respondents before the Division Bench of this
Court at Jaipur by way of a special appeal being D.B. Special
Appeal Writ No.903/2023; State of Rajasthan Vs. Ram
Chaturvedi and other connected matters wherein vide order
dated 17.10.2024, following interim order was passed:
"After hearing learned counsel for the parties, we are inclined to stay the effect and operation of the direction contained in Para11 of the impugned order only to the extent that the
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benefit of re-engagement by preferential treatment will not be available to those who were earlier discontinued as Guest Faculty and were not working as Guest Faculty when the occasion arise for re-engagement and that this preferential treatment would be available only in the matter of engagement of Guest Faculty in the Institution wherein they have been engaged and actually working and not in any other Institution. Rest of directions will remain operative."
4. In view of the above ratio, the present writ petition is
disposed of with a permission to the petitioners to file an
application to participate in the fresh recruitment process sought
to be initiated vide communication dated 29.06.2025 (Annex.21).
5. On the said applications being filed, the respondents shall be
under an obligation to consider the candidature of the petitioners,
keeping into consideration their appointment as Guest Faculties in
the previous session and further, the guidelines as issued in Ram
Chaturvedi (supra).
6. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J 6-manila/-
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