Rajasthan High Court - Jodhpur
Vishnu Dutt Bohra vs State Of Rajasthan (2025:Rj-Jd:33925) on 1 August, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:33925]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 14421/2025
1. Vishnu Dutt Bohra S/o Kishan Lal Bohra, Aged About 52
Years, Presently Working At Cmho Office Nuhm, Nagaur,
Rajasthan.
2. Syam Sunder Sharma S/o Bhagwan Lal Sharma, Aged
About 35 Years, Presently Working At Sri Ramkaran Joshi
District Hospital, Dausa, Rajasthan.
3. Manish Kumar Chobey S/o Jagdish Prasad Chobey, Aged
About 31 Years, Presently Working At Sri Ramkaran Joshi
District Hospital, Dausa, Rajasthan.
4. Rakesh Kumar Meerwal S/o Amar Singh, Aged About 34
Years, Presently Working At Sri Ramkaran Joshi District
Hospital, Dausa, Rajasthan.
5. Harimohan Saini S/o Ganga Sahay Saini, Aged About 31
Years, Presently Working At Sri Ramkaran Joshi District
Hospital, Dausa, Rajasthan.
6. Sachin Prakash Baindara S/o Satyanarayan Baindara,
Aged About 35 Years, Presently Working At Sri Ramkaran
Joshi District Hospital, Dausa, Rajasthan.
7. Pawan Kumar Bedwal S/o Ram Prasad, Aged About 40
Years, Presently Working At Sri Ramkaran Joshi District
Hospital, Dausa, Rajasthan.
8. Rajesh Kumar Saini S/o Kailash Chand Saini, Aged About
36 Years, Presently Working At Sri Ramkaran Joshi
District Hospital, Dausa, Rajasthan.
9. Kedar Prasad Saini S/o Sri Ram Kishor Saini, Aged About
42 Years, Presently Working At Sri Ramkaran Joshi
District Hospital, Dausa, Rajasthan.
10. Suresh Kumar Saini S/o Ram Gopal Saini, Aged About 31
Years, Presently Working At Phc Chandrana, District
Dausa, Rajasthan.
11. Mitha Lal Saini S/o Nang Ram Saini, Aged About 44 Years,
Presently Working At Chc Didwana, District Dausa,
Rajasthan.
12. Rakesh Kumar Sharma S/o Kanti Prasad Sharma, Aged
About 36 Years, Presently Working At Chhreda, District
Dausa, Rajasthan.
(Downloaded on 01/08/2025 at 11:23:39 PM)
[2025:RJ-JD:33925] (2 of 4) [CW-14421/2025]
13. Jaswant Singh Chouhan S/o Jagdish Singh, Aged About
32 Years, Presently Working At Phc Gurara, District Sikar,
Rajasthan.
14. Chandra Kant Sharma S/o Suresh Chand Sharma, Aged
About 37 Years, Presently Working At Chc Nangal
Rajawathan, District Dausa, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Medical And
Health Department, Government Of Rajasthan, Jaipur.
2. Secretary, Finance (Budget) Department, Government Of
Rajasthan, Jaipur.
3. Joint Secretary, Finance (Budget) Department,
Government Of Rajasthan, Jaipur.
4. Director (Non-Gazetted), Department Of Medical And
Health Services, Government Of Rajasthan, Jaipur.
5. Director, (Public Health) Medical And Health Services,
Government Of Rajasthan, Jaipur.
6. Additional Director, Medical And Health Services,
Government Of Rajasthan, Jaipur.
7. Nodal Officer, Mndy, Medical And Health Services,
Government Of Rajasthan, Jaipur.
8. Nodal Officer, Mnjy, Medical And Health Services,
Government Of Rajasthan, Jaipur.
9. Rajasthan Medical Services Corporation Limites (Rmsc),
Department Of Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
Managing Director.
10. Managing Director, N.h.m. Swasthya Bhawan, Jaipur.
11. Chief Executive Officer, State Health Assurance Agency,
Jaipur.
12. Principal Medical Officer, Dausa.
13. Chief Medical And Health Officer, Dausa.
14. Rajasthan Medical Relief Society, Dausa, Through
Secretary, District Dausa.
15. Principal Medical Officer, Sikar.
16. Chief Medical And Health Officer, Sikar.
(Downloaded on 01/08/2025 at 11:23:39 PM)
[2025:RJ-JD:33925] (3 of 4) [CW-14421/2025]
17. Rajasthan Medical Relief Society, Sikar, Through
Secretary, District Sikar.
18. Principal Medical Officer, Nagaur.
19. Chief Medical And Health Officer, Nagaur.
20. Rajasthan Medical Relief Society, Nagaur, Through
Secretary, District Nagaur.
----Respondents
For Petitioner(s) : Mr. Mrinal Khatri
For Respondent(s) : Mr. Tanuj Jain for
Mr. Mukesh Dave, AGC
HON'BLE MR. JUSTICE SUNIL BENIWAL
Order
01/08/2025
1. While asserting that the petitioners' case is covered by the
judgment dated 19.01.2021 passed by this Court in the case of
Jai Prakash Ghanchi & Ors. vs. State of Rajasthan & Ors.
(S.B. Civil Writ Petition No. 7273/2020), learned counsel for
the petitioners submits that the petitioners would be satisfied if
the competent authority of the respondents is directed to consider
petitioners' representation (which they would be filing within a
period of four weeks from today) in accordance with law in light of
the judgment passed in the case of Jai Prakash Ghanchi
(supra) so also in the light of Circular dated 02.09.2020.
2. The writ petition is disposed of with the direction to the
petitioners to file a fresh representation alongwith requisite
documents and web-copy of the judgment dated 19.01.2021
passed in the case of Jai Prakash Ghanchi (supra) and certified
copy of the order instant within a period of four weeks from today.
[2025:RJ-JD:33925] (4 of 4) [CW-14421/2025]
3. In case, a representation is so addressed, the competent
authority of the respondents shall consider the same in
accordance with law including the judgment cited by the
petitioners, as early as possible, preferably within a period of eight
weeks of receipt thereof.
4. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
5. The stay application also stands disposed of, accordingly.
(SUNIL BENIWAL), J
19-Ashutosh/-
Powered by TCPDF (www.tcpdf.org)
