Rajasthan High Court - Jodhpur
Dr. Ankita Jain vs State Of Rajasthan (2025:Rj-Jd:38705) on 28 August, 2025
Author: Rekha Borana
Bench: Rekha Borana
[2025:RJ-JD:38705]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 14824/2025
1. Dr. Ankita Jain W/o Pankaj Jain, Aged About 41 Years, R/o
991, Gyan Nagar Hiran Magri, Sec. No.- 4, Udaipur,
Rajasthan. Working As Assistant Professor (Economics)
Guest Faculty Under Vidya Sambal Yojna At Govt. College
Rishabhdeo, Udaipur, Rajasthan.
2. Dr. Sushila Meena D/o Kanhaiya Lal Meena, Aged About
40 Years, R/o Village- Satsagada, Harshawara, Nayagav,
Udaipur, Rajasthan. Working As Assistant Professor
(Sanskrit) Guest Faculty Under Vidya Sambal Yojna At
Govt. College Nayagav, Udaipur, Rajasthan.
3. Richa Joshi D/o Prahlad Rai Joshi, Aged About 52 Years,
R/o 5 E-185, Jai Narayan Vyas Colony, Bikaner,
Rajasthan. Working As Assistant Professor (Bba) Guest
Faculty Under Vidya Sambal Yojna At Govt. Dungar
College Bikaner, Rajasthan.
4. Amit Kumar Kasana S/o Laxman Ram Kasana, Aged
About 46 Years, R/o 601, Street No. 11, Khanpura Road,
Ajmer, Rajasthan. Working As Assistant Professor (Hindi
Lit.) Guest Faculty Under Vidya Sambal Yojna At Govt.
Girls College Gulabpura, Bhilwara, Rajasthan.
5. Dr. Moin Khan S/o Mubarik Ali, Aged About 31 Years, R/o
Ward No. 23, Topachiwada, Manoharpur, Shahpura,
Jaipur, Rajasthan. Working As Assistant Professor
(Geography) Guest Faculty Under Vidya Sambal Yojna At
Govt. College Paota, Kotputli, Bahror, Rajasthan.
6. Dr. Kharak Singh S/o Naval Kishor Singh, Aged About 35
Years, R/o Oini, Tariwani, Siwan, Bihar. Working As
Assistant Professor (Philosophy) Guest Faculty Under
Vidya Sambal Yojna At Govt. College Tibbi, Hanumangarh,
Rajasthan.
7. Harishchandra Singh S/o Krishan Pal Singh, Aged About
40 Years, R/o Gram Ruria, Post Kapoorpur, Mainpuri, Uttar
Pradesh. Working As Assistant Professor (Botany) Guest
Faculty Under Vidya Sambhal Yojna At Govt. College
Reodar, Sirohi, Rajasthan.
8. Raj Kishan Parmar S/o Rawa Ram Parmar, Aged About 38
Years, R/o Raika Vas, Balana, Pali, Rajasthan. Working As
Assistant Professor (Hindi Lit.) Guest Faculty Under Vidya
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[2025:RJ-JD:38705] (2 of 4) [CW-14824/2025]
Sambal Yojna At Govt. College Takhatgarh, Pali,
Rajasthan.
9. Renu Nandwania D/o Ramsharan Nandwania, Aged About
54 Years, R/o 1542, Sangam Vihar Colony, Maiyo Link
Road, Ajmer, Rajasthan. Working As Assistant Professor
(History) Guest Faculty Under Vidya Sambhal Yojna At
Govt. College Nayagav, (Kherwada) Udaipur, Rajasthan.
10. Mohammed Aarif S/o Jamil Ahmed, Aged About 41 Years,
R/o Pall Ke Balaji Ke Piche, Ward No. 3, Uniara, Tonk,
Rajasthan. Working As Assistant Professor (Urdu) Guest
Faculty Under Vidya Sambal Yojna At Govt. College
Mangrol, Baran, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Higher Education, Secretariat, Jaipur, (Raj.)
2. Commissioner, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur, (Raj.)
3. The Principal, Govt. College Nayagav, Udaipur, Rajasthan.
4. The Principal, Govt. Dungar College Bikaner, Rajasthan.
5. The Principal, Govt. College Asind, Bhilwara, Rajasthan.
6. The Principal, Lal Bahadur Shastri Govt. College, Kotputli,
Bahror, Rajasthan.
7. The Principal, Nmpg Govt. College Hanumangarh,
Rajasthan.
8. The Principal, M.s.h.k.p.s. Govt. College Reodar, Sirohi,
Rajasthan.
9. The Principal, Govt. College Takhatgarh, Pali, Rajasthan.
10. The Principal, Govt. College Bali, Pali, Rajasthan.
11. The Principal, Govt. College Nayagav, Kherwada, Udaipur,
Rajasthan.
12. The Principal, Govt. College Mangol, Baran, Rajasthan.
----Respondents
For Petitioner(s) : Ms. Almas Khanam
For Respondent(s) : Ms. Lata Ladrecha for
Mr. S.S. Ladrecha, AAG
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[2025:RJ-JD:38705] (3 of 4) [CW-14824/2025]
HON'BLE MS. JUSTICE REKHA BORANA
Order
28/08/2025
1. The present writ petition has been filed laying a challenge to
advertisement issued by Govt. Colleges under Vidhya Sambal
Yojna to appoint retired person/Private candidates as Guest
Faculty.
2. At the very inception, learned counsel for the petitioners, on
instructions, seeks permission to withdraw the present writ
petition qua petitioner Nos.5 & 10, both of them being pertaining
to Jaipur jurisdiction.
3. In view of the submission made, permission as sought for is
granted. The present writ petition is dismissed qua petitioner
Nos.5 & 10 with liberty to them to approach the appropriate
forum/Bench.
4. Now, the present writ petition survives only qua petitioner
Nos.1 to 4 & 7 to 9.
5. Counsel for the petitioners submits that the issue rests
covered by the judgment passed by a Co-ordinate Bench of this
Court at Jaipur in Ram Chaturvedi & Ors. Vs. State of
Rajasthan & Ors.; S.B. Civil Writ Petition No.1474/2023
(decided on 28.08.2023).
6. The judgment of Ram Chaturvedi (supra) was further
assailed by the respondents before the Division Bench of this
Court at Jaipur by way of a special appeal being D.B. Special
Appeal Writ No.903/2023; State of Rajasthan Vs. Ram
Chaturvedi and other connected matters wherein vide order
dated 17.10.2024, following interim order was passed:
[2025:RJ-JD:38705] (4 of 4) [CW-14824/2025]
"After hearing learned counsel for the parties, we are inclined
to stay the effect and operation of the direction contained in
Para11 of the impugned order only to the extent that the
benefit of re-engagement by preferential treatment will not be
available to those who were earlier discontinued as Guest
Faculty and were not working as Guest Faculty when the
occasion arise for re-engagement and that this preferential
treatment would be available only in the matter of engagement
of Guest Faculty in the Institution wherein they have been
engaged and actually working and not in any other Institution.
Rest of directions will remain operative."
7. In view of the above ratio, the present writ petition is
disposed of qua petitioner Nos.1 to 4 & 7 to 9 with a permission
to them to file an application to participate in the fresh
recruitment process sought to be initiated vide advertisement
issued by Govt. Colleges under Vidhya Sambal Yojna.
8. On the said application being filed, the respondents shall be
under an obligation to consider the candidature of the petitioners,
keeping into consideration their appointment as Guest Faculty in
the previous session and further, the guidelines as issued by the
Division Bench in Ram Chaturvedi (supra).
9. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J
34-KashishS/-
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