Citation : 2025 Latest Caselaw 12271 Raj
Judgement Date : 25 April, 2025
[2025:RJ-JD:20167]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8272/2025
1. Fateh Singh Rajpurohit S/o Shri Arjun Singh Rajpurohit,
Aged About 25 Years, Resident Of Rajpurohito Ka
Sangariya, Distt. Jodhpur, Belt No. 12988
2. Manisha Meena D/o Shriram Kishore Meena, Aged About
28 Years, Resident Of Vpo Amapura, Village Itawa Bhopji,
Tehsil Chomu, Distt. Jaipur, Belt No. 13075
3. Vikram Kumar Meena S/o Shri Kailash Chand Meena,
Aged About 31 Years, Resident Of Village Hanumannagar,
Post Bajrangpura, Tehsil Virat Nagar, Distt. Jaipur, Belt
No. 12917
4. Mahendra Singh S/o Shri Matu Singh, Aged About 25
Years, Resident Of Vpo Singara, Tehsil Roopangarh, Distt.
Ajmer, Belt No. 13022.
5. Mohit Sharma S/o Shri Mohan Swaroop Sharma, Aged
About 26 Years, Resident Of Vpo Pahari, P.s. Pahari, Distt.
Deeg (Raj.), Belt No. 12904
6. Tinku Kumar Meena S/o Shri Sardararam Meena, Aged
About 28 Years, Resident Of Vpo Bhankari, Tehsil Paota,
Distt. Kotputli Behror, Belt No. 13028
7. Anita Gurjar D/o Shri Amar Singh Gurjar, Aged About 32
Years, Resident Of Panwala Rajput, Post Kalyanpura
Kalan, Tehsil Kotputli, Distt. Jaipur, Belt No. 13084.
8. Asha Yadav D/o Shri Sunil Kumar, Aged About 26 Years,
Resident Of Reserve Police Line, Chandpole, Jaipur, Belt
No. 12877
9. Manbhar Gurjar D/o Shri Ramnaryan Gurjar, Aged About
32 Years, Resident Of Village Bhimpura, Tehsil Fagi, Distt.
Udaipur, Belt No. 12803
10. Priyanka D/o Lal Chand, Aged About 31 Years, Resident
Of Village Berwala Khurd, Tehsil Ellenabad, Distt. Sirsa
(Haryana), Belt No. 13110
11. Dhan Kanwar Bairwa D/o Shri Mangilal Bairwa, Aged
About 37 Years, Resident Of Village Sheerpura, Post
Arnetha, Tehsil K.patan, Distt. Bundi, Belt No. 13098
12. Kusmendra Singh, Aged About 27 Years, Resident Of Vpo
Nadsar Teachil Bhopalgarh, Distt. Jodhpur, Belt No.
342603
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13. Vijay Kumar Meena S/o Shri Ramsahay Meena, Aged
About 26 Years, Resident Of Vpo Lalwas, Tehsil Andhi,
Distt. Jaipur Rural, Belt No. 12919
14. Rekha Kanwar D/o Mittu Singh, Aged About 29 Years,
Resident Of Village Bharnai, Tehsil Makrana, Distt.
Nagour, Belt No. 13013.
15. Vijay Kumar S/o Shri Sultan Singh, Aged About 28 Years,
Resident Of Vpo Heerawa, Tehsil Buhana, Distt.
Jhunjhunu, Belt No. 12881
16. Rahul Gurjar S/o Shri Ghisaram, Aged About 23 Years,
Resident Of Village Ramkumarpura / Khatari, Distt.
Jhunjhunu, Belt No. 13061
17. Kapil Gurjar S/o Shri Ram Gurjar, Aged About 24 Years,
Resident Of 4387, Yagsala Ki Babdi Purani Basti, Distt.
Jaipur, Belt No. 13067
18. Asha Meena D/o Shri Gobri Lal Meena, Aged About 27
Years, Resident Of Village Nayagou, Post Papdi, Tehsil
Indragarh, Distt. Bundi, Belt No. 13087
19. Rateh Singh S/o Shri Shyam Singh, Aged About 25 Years,
Resident Of Vpo Umra, Post Samai, Distt. Deeg (Raj.),
Belt No. 13064
20. Prateek Kumar Singh S/o Shri Raj Kumar, Aged About 27
Years, Resident Of 5/296, Batagi Nagar, Goverdhan Villas
Sector 14, Distt. Udaipur, Belt No. 13065
21. Alsaba D/o Shri Mohammad Ibrahim, Aged About 26
Years, Resident Of 2801, Choukari Ramchandra Ji
Ramganj Bazar, Distt. Jaipur, Belt No. 12923
22. Neeru Meena D/o Shri Bharatlal Meena, Aged About 26
Years, Resident Of Village Divli Pahad, Tehsil Laxmangarh,
Distt. Alwar, Belt No. 12929
23. Pushpa Rani Jatav D/o Babulal, Aged About 28 Years,
Resident Of Kumhar Mohalla, Post - Mubarikpur, Naugava,
Tehsil Ramgarh, Dist. Alwar, Belt No. 13038
24. Sanjay Singh Sisodiya S/o Shri Dayaram Sisodiya, Aged
About 25 Years, Resident Of Heera Pansari Wali Gali,
Village / Post Sewar, Distt. Bharatpur, Belt No. 13101
25. Murari Lal Gurjar S/o Shri Janak Singh, Aged About 29
Years, Resident Of Village Raipur, Tehsil Weir, Distt.
Bharatpur, Belt No. 13100
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26. Parikshit Singh Tanwar S/o Shri Kishan Singh, Aged About
40 Years, Resident Of Village Dabla, Distt. Sikar, Belt No.
13105
27. Renurani D/o Shri Hawa Singh, Aged About 30 Years,
Resident Of Village Peeli Mandori, Tehsil / Distt.
Fatehabad, Belt No. 13103
28. Sohan Singh Rathore S/o Shri Raghuveer Singh, Aged
About 39 Years, Resident Of Village Bagatpura, Post
Pirwa, Tehsil Chhotikhatu, District Didwana Kuchaman
City, Belt No. 13112
29. Ajay Kumar Yadav S/o Shri Vijaypal, Aged About 24
Years, Resident Of Village Mundiyakheda, P.s. Behror,
Distt. Kotputli - Behror, Belt No. 10268
30. Sajjanpal S/o Shri Harphool Singh, Aged About 42 Years,
Resident Of Village Vishanpura, Post Agawana Khurd,
Tehsil Surajgarh, Distt. Jhunjhunu, Belt No. 12948
31. Nandlal Jhuriya S/o Shri Rughnath, Aged About 27 Years,
Resident Of Village Mundwara, Tehsil Sujangarh, Distt.
Churu, Belt No. 12813
32. Kamlesh Kumar Meena S/o Shri Matadeen, Aged About 42
Years, Resident Of Village Chatarpura, Tehsil Bansur,
District Kotputli Behror, Belt No. 13106
33. Asha Nagar D/o Shri Ramnarayan, Aged About 42 Years,
Resident Of Village Toonga, Tehsil Toonga, District Jaipur,
Belt No. 12866
34. Premaram S/o Shri Gobarram, Aged About 25 Years,
Resident Of Village Sargaro Ka Vaas, Post Dangiyavas,
Distt. Jodhpur, Belt No. 13148
35. Akhilesh Singh S/o Shri Prahlad Singh, Aged About 37
Years, Resident Of Village Sihali Kalan, Tehsil Mundawar,
Dist. Alwar, Belt No. 13114
36. Shalu Choudhary D/o Shri Indraj Saharan, Aged About 28
Years, Resident Of Village 15 Lks, Suratgarh, Dist.
Shriganganagar, Belt No. 12935
37. Priyanka Yadav D/o Shri Mahendra Pal, Aged About 26
Years, Resident Of Village Hamidpur, Tehsil Behror, Dist.
Koputli Behror, Belt N. 12804
38. Usha Meena D/o Shree Meena, Aged About 26 Years,
Resident Of Village Divali, Tehsil Laxmangarh, Dist. Alwar,
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Belt No. 13145
39. Vikram Singh S/o Sumer Singh, Aged About 27 Years,
Resident Of Village Melawas, Dist. Jodhpur, Belt No.
13060
40. Santosh Kumari Meena D/o Rampal Meena, Aged About
33 Years, Resident Of Village Post Gadh, Tehsil Bassi,
District Jaipur, Belt No. 13150
41. Indra Meena D/o Ram Chandra Meena, Aged About 27
Years, Resident Of Village Sevad, Tehsil Janwaramgarh,
District Jaipur, Belt No. 12746
42. Mukesh Kumar Gurjar S/o Mohar Singh, Aged About 40
Years, Resident Of Vpo Bhandari, Tehsil Sikaray, District
Dausa, Belt No. 12981.
43. Deepak Bhardwaj S/o Mahendra Kumar, Aged About 26
Years, Vpo - Kathumbar, Tehsil Kathumar, District Alwar,
Belt No. 12986
44. Chotu Ram Kudi, Aged About 43 Years, Village Southaliya,
Post - Bawadi, Tehsil Ringus, District Sikar, Belt No.
13113
45. Suman Kumari D/o Bhanwara Ram, Aged About 32 Years,
Village And Post Begsar, Tehsil Didwana, District Nagaur,
Belt No. 12714
46. Rinku Kumari D/o Subhash Chand, Aged About 28 Years,
Village Gudha Bawani, Gudha Goudhji, District Jhunjhunu,
Belt No. 12798
47. Neeraj Meghvanshi S/o Madan Lal, Aged About 27 Years,
Village Sursura, Tehsil Rupangarh, District Ajmer, Belt No.
13074
48. Radha Sharma D/o Kailash Chand Sharma, Aged About
30 Years, Village Avandiya, Post Pachala, Tehsil Phagi,
District Jaipur, Belt No. 12745
49. Suman Sharma D/o Chhotu Ram Sharma, Aged About 31
Years, Village Kesarisinghpura, Ward No. 06, Tehsil
Moujamabad, Dudu, District Jaipur, Belt No. 12921
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Home Secretary,
Secretariat, Rajasthan, Jaipur.
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2. The Director General Of Police, Police Headquarter, Jaipur.
3. Inspector General Of Police, Jaipur Range, Jaipur.
4. The Commissioner Of Police, Commissionarate Jaipur,
Jaipur.
----Respondents
For Petitioner(s) : Mr. Deepak Verma
Mr. Narendra Godara.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
25/04/2025
1. It is submitted by the counsel for the petitioners that the
issue raised in the present writ petition is covered by the
judgment in Dara Singh v. State of Rajasthan & Ors.: S.B.Civil
Writ Petition No.11973/2012, decided on 17.12.2012.
2. In the case of Dara Singh (supra), a coordinate Bench of this
Court, inter alia, directed as under:
"Learned counsel for the petitioner submits that realizing the mistake, appointment has been given, thus, grievance of petitioner to the extent is redressed, but appointment should have been made effective from the date candidates lesser in merit were given appointment with notional benefits.
In view of the prayer made and taking note of the order dated 13.12.2012 whereby petitioner is given appointment realizing mistake by the respondents, I consider it proper to direct that aforesaid appointment should be treated from the date when lesser meritorious candidates were given. The petitioner would, accordingly, be entitled to the notional benefits and seniority from the date persons with less merit were given appointment. The actual benefits would be allowed from the date of joining pursuant to the order dated 13.12.2012.
With the aforesaid, writ petition stands disposed of."
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3. In view of the submissions made, the writ petition filed by
the petitioners is disposed of with similar directions to the
respondents No.3 & 4 as given in the case of Dara Singh (supra).
4. The order has been passed based on the submissions made
in the petition, the respondents would be free to examine the
veracity of the submissions made in the petition and only in case,
the averments made therein are found to be correct, the petitioner
would be entitled to the relief.
(VINIT KUMAR MATHUR),J 8-Shahenshah/-
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