Citation : 2025 Latest Caselaw 11182 Raj
Judgement Date : 7 April, 2025
[2025:RJ-JD:17835]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Revision Petition No. 398/2025
Bhagirath S/o Sohanlal, Aged About 28 Years, R/o Bichwal, Dist.
Bikaner (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Satyanarayan S/o Pannalal, R/o Choti Dhaani, Kanasar,
P.s. Bichwal, Dist. Bikaner (Raj.)
----Respondents
For Petitioner(s) : Mr. Zeeshan Ali
Mr. Aslam Khan
For Respondent(s) : Mr. Narendra Gehlot, PP with
Mr. Om Prakash Choudhary
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment
07/04/2025
Learned counsel for the petitioner wants to withdraw the
present criminal revision petition with liberty to file afresh if any
occasion arises.
Hence, the present criminal revision petition stands
dismissed as withdrawn with liberty aforesaid.
Stay application also stands decided.
(MANOJ KUMAR GARG),J 15-mSingh/-
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