Rajasthan High Court - Jodhpur
Hari Ram Mali vs State Of Rajasthan (2025:Rj-Jd:17599) on 4 April, 2025
[2025:RJ-JD:17599]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 19636/2022
1. Kailash Royal S/o Bheeram Ram, Aged About 34 Years, R/o
Choukri Kallan, Tehsil Pipar City, District Jodhpur, Presently
Posted On The Post Of Senior Teacher At Gsss Choukri Kallan,
Tehsil Pipar City, District Jodhpur (Raj.)
2. Birbal Ram Bishnoi S/o Pokar Ram Bishnoi, Aged About 41
Years, R/o P.no. 203/40, Major Shaitan Singh Nagar, Dhapi
Marbel Ke Piche, Banad Road, Jodhpur, Presently Posted On
The Post Of Teacher At Gsss Choukri Kallan, Tehsil Pipar City,
District Jodhpur (Raj.)
3. Moin Khan S/o Mehmood Khan, Aged About 26 Years, R/o
Near Railway Crossing, Rasala Road, Ward No. 43, Jodhpur,
Presently Posted On The Post Of Senior Assistant At Chief
Conservator Of Forest, Jodhpur, (Raj.)
4. Raju Ram S/o Babu Lal, Aged About 41 Years, R/o P. No. 125,
Ganga Vihar, Oppo. Sector-2, Kudi Bhagtasni Housing Board,
Jodhpur, Presently Posted On The Post Of Driver At Chief
Conservator Of Forest, Jodhpur, (Raj.)
5. Goutam Lal S/o Rana Ram, Aged About 37 Years, R/o
Bhandiyawas, Kuri, Barmer, (Raj.) Presently Posted On The
Post Of Jamadar At Chief Conservator Of Forest, Jodhpur,
(Raj.)
6. Budha Ram S/o Bhikha Ram, Aged About 36 Years, R/o 4,
Janiyo Ki Dhani, Basani Nikuba, Banar, Jodhpur, Presently
Posted On The Post Of Driver At At Chief Conservator Of
Forest, Jodhpur, (Raj.)
7. Mangi Lal S/o Harji Ram, Aged About 34 Years, R/o
Vishnoiyan Ki Dhani, Dantiwara, Jodhpur, Presently Posted On
The Post Of Driver At Chief Conservator Of Forest, Jodhpur
(Raj.)
8. Narendra Puri S/o Sajjan Puri, Aged About 32 Years, R/o
18/a, Shri Yade Nagar, Mata Ka Than Jodhpur, Post Junior
Judicial Assistant, Posted At Rajasthan High Court, Jodhpur
(Raj.)
9. Bhagwan Singh Barhat S/o Sawai Singh Barhat, Aged About
35 Years, R/o Pratap Villa, Main Market Tilak Nagar, Bikaner
Post Teacher Posted At Senior Teacher Maths, G.s.s.school
Jalalsar, Bikaner.
10. Somraj Vishnoi S/o Jora Ram, Aged About 30 Years, R/o Vill
Chatal Nagar, Dayakor, Tehsil Peelwa, Ps Lohawat, District
Jodhpur, Presently Posted On The Post Of Constable 2261 At
Police Commissionerate, Jodhpur, (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Department Of Finance, Government Of Rajasthan,
Government Secretariat, Jaipur.
2. Secretary, Finance (Budget), Department Of Finance,
Government Of Rajasthan, Government Secretariat, Jaipur.
3. The Director, Directorate Of State Insurance And Provident
Fund Department, Bima Bhawan, Jaisingh Highway, Banipark,
Jaipur.
----Respondents
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[2025:RJ-JD:17599] (2 of 3) [CW-19636/2022]
Connected With
S.B. Civil Writ Petition No. 19351/2022
1. Hari Ram Mali S/o Shri Kanhaiya Lal, Aged About 41 Years,
Resident Of Village Emdi, Post Jk Gram, Kankroli, District
Rajsamand (Raj.), Presently Posted At Teacher (Iii Grade)
Level 2 At Vaishnav Ganeshdas Laxmandas Vidyabhawan
Government Senior Secondary School, Boraj, District
Rajsamand (Raj.)
2. Rishikesh Gurjar S/o Shri Madhu Kant, Aged About 43 Years,
Resident Of Ward No. 09, Vallabhpura Ke Upar, Gurjar Gadhi,
Nathdwara, District Rajsamand (Raj.), Presently Posted As
Teacher (Iii Grade) Level 2 At Government Senior Secondary
School, Kothariya, District Rajsamand (Raj.)
3. Alok Sanadhya S/o Shri Madhukant, Aged About 43 Years,
Resident Of Ward No. 28, Shriji Vihar Colony, Bhalawanton Ka
Kheda, Rtdc Road, Lal Bagh, Nathdwara, District Rajsamand
(Raj.), Presently Posted As Prabodhak Sharirik Shikshak At
Government Upper Primary School, Joshiyon Ki Madri, District
Rajsamand (Raj.)
4. Abhilasha Tripathi D/o Shri Madhusudan, Aged About 42
Years, Resident Of Ward No. 04, Behind Shrinathji Temple
Parikrama, Nathdwara, District Rajsamand (Raj.), Presently
Posted As Principal And Equivalent At Government Senior
Secondary School, Usarwas, District Rajsamand (Raj.)
5. Yuvraj Singh Ranawat S/o Shri Raghuveer Singh, Aged About
36 Years, Resident Of Village Gangas, Tehsil Railmagra,
District Rajsamand (Raj.), Presently Posted As Principal And
Equivalent At Government Girls Senior Secondary School,
Kuraj, District Rajsamand (Raj.)
6. Manoj Garg S/o Shri Jagdish Chandra, Aged About 45 Years,
Resident Of 12, Shakti Nagar, Near Chawanda Mata Mandir,
Railmagra, Tehsil Railmagra, District Rajsamand (Raj.),
Presently Posted As Prabodhak Level 2 At Mahatma Gandhi
Government School, Mangalpura, Railmagra, District
Rajsamand (Raj.)
7. Manoj Kumar Sharma S/o Shri Bheru Lal, Aged About 38
Years, Resident Of Village Sadri, Tehsil Railmagra, District
Rajsamand (Raj.), Presently Posted As Lecturer (I Grade) At
Government Senior Secondary School, Banediya, District
Rajsamand (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Finance, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Finance (Budget), Department Of Finance,
Jaipur Rajasthan.
3. The Joint Secretary Finance (Rules), Department Of Finance,
Jaipur Rajasthan.
4. The Director, Directorate Of State Insurance And Provident
Fund Department, Jaipur Rajasthan.
5. The Director, Secondary Education, Bikaner, Rajasthan.
6. The Director, Elementary Education, Bikaner, Rajasthan.
----Respondents
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[2025:RJ-JD:17599] (3 of 3) [CW-19636/2022]
For Petitioner(s) : Mr. Akash Goyal.
For Respondent(s) : Mr. A.S. Shekhawat for
Mr. Rajendra Prasad, Sr. Adv. & AG.
HON'BLE MR. JUSTICE ARUN MONGA
Order
04/04/2025
1. Both the learned counsels are ad idem that the controversy
herein is no more res integra as the same has been effectively
adjudicated by this Court vide judgment rendered in S.B. Civil
Writ Petition No.19592/2022 (Rohit Rathore & ors. Vs. State of
Rajasthan & Ors. alongwith connected petitions), decided on
09.10.2024
2. On a specific Court query, learned counsel for the
respondents has no objection if the present writ petition is
disposed of in terms of the aforesaid judgment.
3. In view of the aforesaid consensus between the counsels the
writ petition is disposed of in same terms as the judgment, ibid.
4. Pending application(s), if any, shall stand disposed of.
(ARUN MONGA),J
116-117-Jitender/Sumit/-
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