Rajasthan High Court - Jodhpur

Mahaveer Kumawat vs State Of Rajasthan (2025:Rj-Jd:17246) on 3 April, 2025

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2025:RJ-JD:17246]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       AT JODHPUR
                     S.B. Civil Writ Petition No. 861/2025

Badri Lal Mochi S/o Bhanwar Lal Mochi, Aged About 61 Years, Resident
Of Balai Mohalla Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                       ----Petitioner

                                         Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Of Government Of Rajasthan, Jaipur (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).

6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch Gram Panchayat Sareri
         Tehsil Hurda, District Bhilwara (Raj.).

8.       Babu Lal Regar S/o Shri Moola Ram Regar, Resident Of 13,
         Bairwa Mohalla, Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                     ----Respondents

                                   Connected With

                      S.B. Civil Writ Petition No. 863/2025

Rampal Kumawat S/o Balu Kumawat, Aged About 60 Years, Resident
Of Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                       ----Petitioner

                                         Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Of Government Of Rajasthan, Jaipur (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).

6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch Gram Panchayat Sareri

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         Tehsil Hurda, District Bhilwara (Raj.).

8.       Babu Lal Regar S/o Shri Moola Ram Regar, Resident Of 13,
         Bairwa Mohalla, Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 864/2025

Jagdish Kumawat S/o Kajod Kumawat, Aged About 49 Years, R/o
Sareri, Tehsil Hurda, District Bhilwara (Raj.)

                                                                      ----Petitioner

                                        Versus

1.       State Of Rajasthan, Through District Collector, Bhilwara (Raj.).

2.       Sub Division Officer, Gulabpura, District Bhilwara (Raj.)

3.       Tehsildar, Hurda, District Bhilwara.

4.       Gram Panchayat Sareri, Through Sarpanch, Gram Panchayat
         Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 866/2025

Heera Lal Kumawat S/o Mohan Kumawat, Aged About 51 Years, R/o
Near Charbhuja Mandir Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                      ----Petitioner

                                        Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat, Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Government Of Rajasthan, Jaipur, (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara, (Raj.).

6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch, Gram Panchayat
         Sareri Tehsil-Hurda, District Bhilwara (Raj.)

8.       Babu Lal Regar S/o Moola Ram, Aged About 36 Years, 13,
         Bairwa Mohalla, Village Sareri, Tehsil-Hurda, District Bhilwara,
         (Raj.).

                                                                    ----Respondents



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                     S.B. Civil Writ Petition No. 886/2025

Mohan Lal Bairwa S/o Devi Lal Bairwa, Aged About 39 Years, R/o
Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                      ----Petitioner

                                        Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Government Of Rajasthan, Jaipur, (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).

6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch, Gram Panchayat
         Sareri Tehsil-Hurda, District Bhilwara (Raj.).

8.       Babu Lal Regar S/o Shri Moolaram Regar, Aged About 36
         Years, 13, Bairwa Mohalla, Village Sareri, Tehsil-Hurda, District
         Bhilwara, (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 887/2025

Ladu Lal Kumawat S/o Mohan Kumawat, Aged About 51 Years,
Resident Of Sareri, Tehsil Hurda, District Bhilwara, (Raj.).

                                                                      ----Petitioner

                                        Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat, Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Of Government Of Rajasthan, Jaipur (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).

6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch Gram Panchayat Sareri
         Tehsil Hurda, District Bhilwara (Raj.).


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8.       Babu Lal Regar S/o Shri Moola Ram Regar, Resident Of 13,
         Bairwa Mohalla, Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 888/2025

1.       Mahaveer Kumawat S/o Goverdhan Kumawat S/o Ugma
         Kumawat, Aged About 41 Years.

2.       Norat Kumawat S/o Ugma Kumawat, Aged About 50 Years.

3.       Ramlal Kumawat S/o Ugma Kumawat, Aged About 56 Years.
         All R/o Sareri, Tehsil Hurda, District Bhilwara (Raj.)

                                                                      ----Petitioners

                                        Versus

1.       State Of Rajasthan, Through District Collector, Bhilwara (Raj.).

2.       Sub-Divisional Officer, Gulabpura, District Bhilwara (Raj.)

3.       Tehsildar, Hurda, District Bhilwara.

4.       Gram Panchayat Sareri, Through Sarpanch, Gram Panchayat,
         Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 890/2025

Bhairu Kumawat S/o Kajod Kumawat S/o Gheesa Kumawat, Aged
About 53 Years, R/o Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                       ----Petitioner

                                        Versus

1.       State Of Rajasthan, Through District Collector, Bhilwara (Raj.).

2.       Sub-Divisional Officer, Gulabpura, District Bhilwara (Raj.).

3.       Tehsildar, Hurda, District Bhilwara.

4.       Gram Panchayat Sareri, Through Sarpanch, Gram Panchayat,
         Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 891/2025

1.       Rampal Kumawat S/o Baluram Kumawat S/o Ramchandra
         Kumawat, Aged About 59 Years.

2.       Sobharam Kumawat S/o Baluram Kumawat S/o Ramchandra
         Kumawat, Aged About 70 Years.

3.       Sanwar Lal Kumawat (Sanwar Mal) S/o Narayan Kumawat S/o
         Ramchandra Kumawat, Aged About 52 Years.


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4.       Heera Lal Kumawat S/o Mohan Kumawat S/o Ramchandra
         Kumawat, Aged About 48 Years.
         All residents of Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                      ----Petitioners

                                        Versus

1.       State Of Rajasthan, Through District Collector, Bhilwara (Raj.).

2.       Sub-Divisional Officer, Gulabpura, District Bhilwara (Raj.)

3.       Tehsildar, Hurda, District Bhilwara.

4.       Gram Panchayat Sareri, Through Sarpanch, Gram Panchayat,
         Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 933/2025

1.       Chhagan Lal Suthar S/o Gheesa Lal Suthar, Aged About 61
         Years, R/o Sadar Bazar, Sareri, Tehsil Hurda, District Bhilwara,
         (Raj.).

2.       Smt. Kanchan Devi W/o Chhagan Lal Suthar, Aged About 55
         Years, R/o Sadar Bazar, Sareri, Tehsil Hurda, District Bhilwara
         (Raj.).

                                                                      ----Petitioners

                                        Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Government Of Rajasthan, Jaipur, (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara, (Raj.).

6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch, Gram Panchayat
         Sareri Tehsil-Hurda, District Bhilwara (Raj.).

8.       Babu Lal Regar S/o Moola Ram, Aged About 36 Years, 13,
         Bairwa Mohalla, Village Sareri, Tehsil-Hurda, District Bhilwara,
         (Raj.).

                                                                    ----Respondents




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                     S.B. Civil Writ Petition No. 935/2025

Bansilal Kumawat S/o Narayan Kumawat, Aged About 47 Years,
Resident Of Kumawat Mohalla Sareri, Tehsil Hurda, District Bhilwara
(Raj.).

                                                                      ----Petitioner

                                        Versus

1.        State Of Rajasthan, Through Its Secretary Department Of
          Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.        State Of Rajasthan, Through Its Principal Secretary Panchayati
          Raj Department Of Government Of Rajasthan, Jaipur (Raj.).

3.        District Collector Bhilwara, District Bhilwara (Raj.).

4.        Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.        Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).

6.        Gram Panchayat, Through Village Development Officer Sareri
          Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.        Gram Panchayat, Through Its Sarpanch Gram Panchayat Sareri
          Tehsil Hurda, District Bhilwara (Raj.).

8.        Babu Lal Regar S/o Shri Moola Ram Regar, Resident Of 13,
          Bairwa Mohalla, Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 940/2025

Ikbal Husain S/o Khaju Kha, Aged About 44 Years, Resident Of Sadar
Bazar Sareri, Tehsil Hurda, District Bhilwara, (Raj.).

                                                                      ----Petitioner

                                        Versus

1.        State Of Rajasthan, Through Its Secretary Department Of
          Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.        State Of Rajasthan, Through Its Principal Secretary Panchayati
          Raj Department Of Government Of Rajasthan, Jaipur (Raj.).

3.        District Collector Bhilwara, District Bhilwara (Raj.).

4.        Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.        Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).

6.        Gram Panchayat, Through Village Development Officer Sareri
          Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.        Gram Panchayat, Through Its Sarpanch Gram Panchayat Sareri
          Tehsil Hurda, District Bhilwara (Raj.).


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8.       Babu Lal Regar S/o Shri Moola Ram Regar, Resident Of 13,
         Bairwa Mohalla, Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 961/2025

Kailash Chand Kumawat S/o Mohan Kumawat, Aged About 48 Years,
Resident Of Sareri, Tehsil Hurda, District Bhilwara, (Raj.).

                                                                      ----Petitioner

                                        Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Of Government Of Rajasthan, Jaipur, (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).

6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch, Gram Panchayat
         Sareri Tehsil-Hurda, District Bhilwara (Raj.)

8.       Babu Lal Regar S/o Shri Moola Ram Regar, Aged About 36
         Years, 13, Bairwa Mohalla, Village Sareri, Tehsil-Hurda, District
         Bhilwara, (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 968/2025

Ganesh Kumawat S/o Shobha Lal Kumawat, Aged About 44 Years,
Resident Of Kumawato Ka Mohalla Sareri, Tehsil Hurda, District
Bhilwara (Raj.).

                                                                      ----Petitioner

                                        Versus

1.       State Of Rajasthan, Through Its Secretary Department Of
         Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

2.       State Of Rajasthan, Through Its Principal Secretary Panchayati
         Raj Department Of Government Of Rajasthan, Jaipur (Raj.).

3.       District Collector Bhilwara, District Bhilwara (Raj.).

4.       Sub Division Officer Gulabpura, District Bhilwara (Raj.).

5.       Tehsildar, Tehsil Hurda, District Bhilwara (Raj.).


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6.       Gram Panchayat, Through Village Development Officer Sareri
         Badaroki, Tehsil Hurda, District Bhilwara (Raj.).

7.       Gram Panchayat, Through Its Sarpanch Gram Panchayat Sareri
         Tehsil Hurda, District Bhilwara (Raj.).

8.       Babu Lal Regar S/o Shri Moola Ram Regar, Resident Of 13,
         Bairwa Mohalla, Sareri, Tehsil Hurda, District Bhilwara (Raj.).

                                                                    ----Respondents

                     S.B. Civil Writ Petition No. 2765/2025

1.       Roshan Lal S/o Hajari Suthar, Aged About 42 Years, R/o Jat
         Mohalla, Sareri, Hurda, District Bhilwara (Raj.).

2.       Ganpat Lal S/o Hajari Suthar, Aged About 49 Years, R/o Jat
         Mohalla, Sareri, Hurda, District Bhilwara, (Raj.).

3.       Kamlesh Kumawat S/o Kailash Chandra Kumawat, Aged About
         33 Years, R/o Jat Mohalla, Sareri Badharo Ki, Hurda, District
         Bhilwara, (Raj.).

4.       Narayan Lal Jat S/o Deva Lal Jat, Aged About 45 Years, R/o Jat
         Mohalla, Sareri, Hurda, District Bhilwara, (Raj.).

5.       Banna @ Banraj S/o Ugama Choudhary, Aged About 56 Years,
         R/o Panchayat Bhawan Sareri, Hurda, District Bhilwara (Raj.).

6.       Shriram S/o Ugama Choudhary, Aged About 58 Years, R/o
         Panchayat Bhawan, Sareri, Hurda, District Bhilwara (Raj.).

7.       Narayan Lal Choudhary S/o Hemraj Choudhary, Aged About 25
         Years, R/o Jat Mohalla, Sareri Badharo Ki, Hurda, District
         Bhilwara, (Raj.).

8.       Chhagan Lal Choudhary S/o Ugma Choudhary, Aged About 65
         Years, R/o Jat Mohalla, Sareri Badharo Ki, Hurda, District
         Bhilwara, (Raj.).

9.       Pukhraj Choudhary S/o Devkaran Choudhary, Aged About 38
         Years, R/o Jat Mohalla, Sareri Badharo Ki, Hurda, District
         Bhilwara, (Raj.).

10.      Ghasi S/o Panna Jat, Aged About 58 Years, R/o Jat Mohalla,
         Sareri , Hurda, District Bhilwara, (Raj.).

11.      Nanu Jat S/o Panna Jat, Aged About 75 Years, R/o Jat Mohalla,
         Sareri, Hurda, District Bhilwara, (Raj.).

12.      Gopali W/o Gopal Lal Jat, Aged About 50 Years, R/o Jat
         Mohalla, Sareri, Hurda, District Bhilwara, (Raj.).

                                                                      ----Petitioners


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                                                                          Versus

                                   1.        State Of Rajasthan, Through Its Secretary Department Of
                                             Revenue Government Of Rajasthan, Secretariat Jaipur, (Raj.).

                                   2.        State Of Rajasthan, Through Its Principal Secretary Panchayati
                                             Raj Department Government Of Rajasthan, Jaipur, (Raj.).

                                   3.        District Collector Bhilwara, District Bhilwara, (Raj.).

                                   4.        Sub Division Officer Gulabpura, District Bhilwara, (Raj.).

                                   5.        Tehsildar, Tehsil Hurda, District Bhilwara, (Raj.).

                                   6.        Gram Panchayat, Through Village Development Officer Sareri
                                             Badaro Ki, Tehsil Hurda, District Bhilwara, (Raj.).

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Ratan Ankiya.
                                                                     Mr. Nikhil Ajmera.

                                   For Respondent(s)           :     Mr. S.S.Ladrecha, AAG assisted by
                                                                     Mr. Yogesh Sharma.
                                                                     Ms Neelam Sharma, AGC



                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
03/04/2025
Heard.
Learned counsel for the parties are in agreement that the controversy involved in the present batch of writ petitions is squarely covered by a judgment of even date rendered by this court in S.B.Civil Writ Petition No.860/2025 (Devkaran Kumawat V/s State of Raj. & Ors. ).
Accordingly, the present writ petitions are also disposed of in the light of judgment rendered in the case of Devkaran Kumawat (supra).
(VINIT KUMAR MATHUR),J 75-89 Anil Singh/-