Dr Kamal Kant Vyas vs The State Of Rajasthan ...
2025 Latest Caselaw 10886 Raj

Rajasthan High Court - Jodhpur

Dr Kamal Kant Vyas vs The State Of Rajasthan ... on 2 April, 2025

Author: Dinesh Mehta

Bench: Dinesh Mehta

[2025:RJ-JD:16906]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6966/2025

1. Dr Kamal Kant Vyas S/o Jagdish Vyas, Aged About 37 Years, 264 Dadhich Colony, Soorsagar Jodhpur (Raj.) At Present Working At Dr Bhimrao Ambedkar Government College, Bilara, Jodhpur (Raj). Assistant Professor- Chemistry)

2. Dr Neetu Garg W/o Nand Kishore, Aged About 38 Years, Khariya Meethapur, Jodhpur At Present Working At Dr Bhimrao Ambedkar Government College, Bilara, Jodhpur (Raj). Assistant Professor- Zoology)

3. T Mahender Seervi S/o Tulsa Ram Seervi, Aged About 28 Years, Balasagar, Baida Kalan, Pali At Present Working At Dr Bhimrao Ambedkar Government College, Bilara, Jodhpur (Raj). Assistant Professor- Economics)

4. Ajay Seervi S/o Jagdish Seervi, Aged About 28 Years, Bera Kago Ka Magaria, Jodhpur Road Bilara, At Present Working At Dr Bhimrao Ambedkar Government College, Bilara, Jodhpur (Raj). Assistant Professor- Political Science)

5. Harshit Kumar Chandel S/o Ramesh Chand Chandel, Aged About 27 Years, Anwa, Tonk, At Present Working At Government Girls College, Bilara, Jodhpur (Raj). Assistant Professor- Geography)

6. Kamal Kishore, Aged About 35 Years, Indira Colony Bhavi, Jodhpur At Present Working At Government Girls College, Bilara, Jodhpur (Raj). Assistant Professor- Hindi Literature)

----Petitioners Versus

1. The State Of Rajasthan, Through The Principal Secretary, Department Of Higher And Technical Education, Secretariat Jaipur, Rajasthan.

2. The Commissioner, Commissionerate Of College Education, Block-4, Shiksha Sankul, Jln Marg, Jaipur, Rajasthan.

3. Finance Department, Through The Principal Secretary, 1St Floor, Main Building, Government Secretariat, Jaipur, Rajasthan.

[2025:RJ-JD:16906] (2 of 3) [CW-6966/2025]

4. Principal And Nodal Officer, Dr Bhimrao Ambedkar Government College, Bilara, Jodhpur.

5. Principal, Government Girls College, Bilara, Jodhpur Rajasthan.

                                                                       ----Respondents


For Petitioner(s)               :     Mr. Ramniwas Choudhary
For Respondent(s)               :                 -



                           JUSTICE DINESH MEHTA

                                           Order

02/04/2025

1. Learned counsel for the petitioners submitted that the

petitioners would be satisfied if the competent authority of the

respondents is directed to consider petitioners' representation

expeditiously in light of the judgment passed by the co-ordinate

Bench of this Court at Jaipur in the case of Ram Chaturvedi &

Ors. vs. State of Rajasthan & Ors. (S.B. Civil Writ Petition

No. 1474/2023) decided on 28.08.2023.

2. The writ petition is disposed of with a liberty to the

petitioners to file fresh representation(s) alongwith web-copy of

the judgment rendered in the case of Ram Chaturvedi (supra) and

certified copy of the order instant within a period of two weeks

from today.

3. In case, a representation is so addressed, the competent

authority of the respondents shall consider the same in

accordance with law in light of the judgment rendered in the case

of Ram Chaturvedi (supra) preferably within a period of four

weeks of receipt thereof.

[2025:RJ-JD:16906] (3 of 3) [CW-6966/2025]

4. It is made clear that aforesaid direction to decide the

representation(s) has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

5. The stay application also stands disposed of, accordingly.

(DINESH MEHTA),J 81-raksha/-

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