Narendra Kumar vs Rajasthan State Road Transport ...
2024 Latest Caselaw 8408 Raj

Rajasthan High Court - Jodhpur

Narendra Kumar vs Rajasthan State Road Transport ... on 23 September, 2024

Author: Farjand Ali

Bench: Farjand Ali

[2024:RJ-JD:39388]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Civil Writ Petition No. 16058/2022

1.       Narendra Kumar S/o Sh. Bhadur Ram, Aged About 44
         Years, Resident Of 44 Ps Uttam Singh Wala, Tehsil And
         District Hanumangarh.
2.       Nahar Singh S/o Sh. Gotam Singh, Aged About 41 Years,
         Resident Of Nai Basti Mukam, Chundiyawala Post Kheda
         Samor, District Dungarpur.
3.       Gograj Singh S/o Sh. Kalluram, Aged About 46 Years,
         Resident Of Dhani Machhawali Kotri Dhaylan, District
         Sikar.
4.       Rampal Singh S/o Sh. Sultan Singh, Aged About 47 Years,
         Resident Of Village Gothra, District Jhunjhunu.
5.       Karan Singh S/o Sh. Bhanwar Singh, Aged About 45
         Years, Resident Of Ravo Ka Mohala, Barna, Kishangarh,
         District Ajmer.
6.       Hari Singh S/o Sh. Ramjilal, Aged About 47 Years, Vpo
         Goriya, Tehsil Khandela District Sikar.
7.       Sajan Kumar Yadav S/o Sh. Bhagirath Prasad, Aged About
         47 Years, Resident Of Village Divrala, Tehsil Sri Madhopur,
         District Sikar.
                                                                     ----Petitioners
                                      Versus
1.       Rajasthan State Road Transport Corporation, Through
         Managing Director, Head Quarter Parivahan Marg, Chomu
         House, Jaipur.
2.       The Executive Director (Administration), Rajasthan State
         Road Transport Corporation, Parivahan Marg, Choumu
         House, Jaipur (Rajasthan).
3.       The Chief Depot Manager, Rajasthan State Road Transport
         Corporation, Anupgarh Depot, District Sri Ganganagar.
4.       The Chief Depot Manager, Rajasthan State Road Transport
         Corporation, Deluxe Depot Jaipur.
5.       The Chief Depot Manager, Rajasthan State Road Transport
         Corporation, Sri Madhopur Depot, District Sikar.
6.       The Chief Depot Manager, Rajasthan State Road Transport
         Corporation, Dungarpur Depot, Dungarpur.
                                                                   ----Respondents

                       (Downloaded on 24/09/2024 at 09:03:44 PM)
 [2024:RJ-JD:39388]                   (2 of 3)                    [CW-16058/2022]




For Petitioner(s)         :     Mr. Shardul Singh
For Respondent(s)         :     Mr. Avin Chhangani



                HON'BLE MR. JUSTICE FARJAND ALI

Order

23/09/2024

1. Learned counsel for the respondent -Corporation submits

that prayer for which the petition has been preferred has

been refused by the co-ordinate Bench of this Court vide its

judgment dated 13.02.2020 passed by Jaipur Bench of this

Court in the case of Ram Kumar Sharma Vs. Rajasthan

State Road Transport Corporation & Ors. : S.B. Civil

Writ Petition No.24/2020 and the same has been

affirmed by Division Bench of this Court vide its judgment

dated 12.01.2022 in D.B. Special Appeal Writ No.

556/2020 : Ram Kumar Sharma Vs. Rajasthan State

Road Transport Corporation & Ors.

2. Learned counsel for the petitioner has tried to distinguish the

facts of the present case with the above judgments,

however, this Court hardly finds any distinction.

3. In view of the aforesaid and following the above referred

judgments, the present writ petition is dismissed.

4. The stay application as well as other pending applications

stand disposed of.

5. The order has been passed based on the submissions made

in the petition, the respondents would be free to examine

the veracity of the submissions made in the petition and only

[2024:RJ-JD:39388] (3 of 3) [CW-16058/2022]

in case, the averments made therein are found to be correct,

the petitioners would be entitled to the relief.

6. All pending applications stand disposed of.

(FARJAND ALI),J 149-Samvedana/-

Powered by TCPDF (www.tcpdf.org)