Suresh Kumar vs State Of Rajasthan And Ors. ...
2024 Latest Caselaw 8205 Raj

Rajasthan High Court - Jodhpur

Suresh Kumar vs State Of Rajasthan And Ors. ... on 19 September, 2024

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2024:RJ-JD:38630]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   S.B. Civil Writ Petition No. 5371/2018

Suresh Kumar S/o Shri Sushil Kumar, Aged about 31 years, R/o
Mukam       Post     Sabli,       Tehsil   Bichiwara,        District     Dungarpur,
Rajasthan.
                                                                        ----Petitioner
                                       Versus
1.       The State Of Rajasthan Through The Secretary, Home
         Department, Government Of Rajasthan, Jaipur.
2.       The Director General Of Police, Police Headquarter, Jaipur,
         Lal Kothi, Sabji Mandi, Behind Nehru Palace, Jaipur,
         Rajasthan.
3.       The Inspector General Of Police Headquarter, Police
         Headquarter, Rajasthan, Jaipur.
4.       Superintendent Of Police, Dungarpur, District Dungarpur,
         Rajasthan.
                                                                   ----Respondents


For Petitioner(s)             :     Mr. Pawan Singh
For Respondent(s)             :     Mr. Raj Singh Bhati for
                                    Mr. Rituraj Singh, GC



         HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

19/09/2024

1. Heard learned counsel for the parties.

2. Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment rendered by a co-ordinate Bench of his Court in S.B.

Civil Writ Petition No.18212/2018 "Lokesh Meena Vs. State

of Rajasthan & Ors." decided on 20.02.2019.

3. In view of the submission made before this Court, the

present writ petition is also allowed in terms of the judgment

[2024:RJ-JD:38630] (2 of 2) [CW-5371/2018]

rendered by the co-ordinate Bench of this Court in Lokesh

Meena (supra).

(VINIT KUMAR MATHUR),J 235-/Vivek/-

Powered by TCPDF (www.tcpdf.org)