Lakhan Singh Meena vs The State Of Rajasthan ...
2024 Latest Caselaw 7959 Raj

Rajasthan High Court - Jodhpur

Lakhan Singh Meena vs The State Of Rajasthan ... on 11 September, 2024

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2024:RJ-JD:37827]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 14940/2024

Lakhan Singh Meena S/o Shri Sukh Lal Meena, Aged About 37
Years, Resident Of Village Chhan, Gangapur City, Jiwali, Sawai
Madhopur, Rajasthan.
                                                                        ----Petitioner
                                       Versus
1.       The     State      Of      Rajasthan,          Through        The      Deputy
         Commissioner And Secretary To The Government -Ii,
         Rural Development And Panchayati Raj Department,
         Government Of Rajasthan, Secretariat, Jaipur.
2.       The Divisional Commissioner, Bharatpur.
3.       The    Chief     Executive         Officer,      Zila      Parishad,    Sawai
         Madhopur.
4.       Development         Officer,      Panchayat          Samiti    Bamanswas,
         District Sawai Madhopur (Now District Gangapur City).
                                                                     ----Respondents


For Petitioner(s)            :     Mr. Kamlesh Kumar
For Respondent(s)            :     Mr. Manish Patel, AAG with
                                   Mr. Kuldeep Singh Solanki



         HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

11/09/2024

1. Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment rendered by a Co-ordinate Bench of this Court in a

bunch of writ petitions led by S.B. Civil Wirt Petition No.

13949/2015 (Har Govind Singh vs. State of Rajasthan &

Ors.) decided on 08.02.2016.

[2024:RJ-JD:37827] (2 of 2) [CW-14940/2024]

2. In view of the submissions made, the present writ petition is

also allowed in the terms of the order passed by this Court in Har

Govind Singh (Supra).

(VINIT KUMAR MATHUR),J 65-./Arun P/-

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